Aparna Ashram v. Director of Income Tax

258 ITR 401Reported decision#17423 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2013 to 2013.

Judgments citing Aparna Ashram v. Director of Income Tax

Commissioner of Income Tax vs. Virendara Kumar Gupta

ITA-563/2013HC Delhi22 Dec 2013
Section 132(4)Section 264

…ITA Nos. 563/2013 & 564/2013 Page 1 of 7 $~25&26 * IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NO. 563/2013 Date of decision: 22nd November, 2013 COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. Suruchi Aggarwal, Sr. Standing Counsel. Versus VIRENDARA KUMAR GUPTA ..... Respondent Through Nemo. INCOME TAX APPEAL NO. 564/2013 COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. Suruchi Aggarwal, Sr. Standing Counsel.…

Commissioner of Income Tax vs. Sudhir Jain

ITA/575/2013HC Delhi26 Nov 2013
Section 132(4)Section 143(1)Section 263Section 264

…ITA Nos. 575/2013 Page 1 of 6 $~52 * IN THE HIGH COURT OF DELHI AT NEW DELHI Date of decision: 26th November, 2013 + INCOME TAX APPEAL NO. 575/2013 COMMISSIONER OF INCOME TAX ..... Appellant Through Mr. Rohit Madan, Sr. Standing Counsel for Ms. Suruchi Aggarwal. Versus SUDHIR JAIN ..... Respondent Through Nemo. CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE SANJEEV SACHDEVA SANJIV KHANNA, J. (ORAL):…

Commissioner of Income Tax vs. Sudhir Jain

ITA - 575 / 2013HC Delhi26 Nov 2013
Section 132(4)Section 143(1)Section 263Section 264

…ITA Nos. 575/2013 Page 1 of 6 $~52 * IN THE HIGH COURT OF DELHI AT NEW DELHI Date of decision: 26th November, 2013 + INCOME TAX APPEAL NO. 575/2013 COMMISSIONER OF INCOME TAX ..... Appellant Through Mr. Rohit Madan, Sr. Standing Counsel for Ms. Suruchi Aggarwal. Versus SUDHIR JAIN ..... Respondent Through Nemo. CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE SANJEEV SACHDEVA SANJIV KHANNA, J. (ORAL):…

Commissioner of Income Tax vs. Sharad Jain

ITA/564/2013HC Delhi22 Nov 2013

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

Section 132(4)Section 264

…ITA Nos. 563/2013 & 564/2013 Page 1 of 7 $~25&26 * IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NO. 563/2013 Date of decision: 22nd November, 2013 COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. Suruchi Aggarwal, Sr. Standing Counsel. Versus VIRENDARA KUMAR GUPTA ..... Respondent Through Nemo. INCOME TAX APPEAL NO. 564/2013 COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. Suruchi Aggarwal, Sr. Standing Counsel.…

Commissioner of Income Tax vs. Virendara Kumar Gupta

ITA - 563 / 2013HC Delhi22 Nov 2013
Section 132(4)Section 264

…ITA Nos. 563/2013 & 564/2013 Page 1 of 7 $~25&26 * IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NO. 563/2013 Date of decision: 22nd November, 2013 COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. Suruchi Aggarwal, Sr. Standing Counsel. Versus VIRENDARA KUMAR GUPTA ..... Respondent Through Nemo. INCOME TAX APPEAL NO. 564/2013 COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. Suruchi Aggarwal, Sr. Standing Counsel.…