AO. Commissioner of Income Tax v. Hindustan Tin Works Ltd.

164 Taxmann 529High Court2007#19410 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2021.

Also reported as

291 ITR 290

Judgments citing AO. Commissioner of Income Tax v. Hindustan Tin Works Ltd.

Deputy Commissioner of Income Tax, Circle-2(1), Raipur vs. Mahamaya Steel Industries Ltd, Raipur

In the result, appeal of the Revenue is dismissed

ITA 5/RPR/2020[2016-17]Status: DisposedITAT Raipur22 Oct 2021AY 2016-17

Bench: Shri Pradip Kumar Kedia & Shri N. K. Choudhryआयकर अपील सं./I.T.A. No. 5/Rpr/2020) ("नधा"रण वष" / Assessment Year : 2016-17)

For Appellant: Shri Veekaas S Sharma, A.R
Section 145(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI N. K. CHOUDHRY, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 5/RPR/2020) ("नधा"रण वष" / Assessment Year : 2016-17) Dy. Commissioner of Mahamaya Steel बनाम/ Income tax -2(1) Industries Ltd. Vs. 1st Floor, Civil Lines, Raipur B-8 & 9, Sector-C, Urla (C.G.) - 492001 Industrial Area, Sarora, Raipur (C.G.) "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AABCR0695Q .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri P. K. Mishra, CIT.DR अपीलाथ" ओर से /Appellant by : Shri Veekaas S Sharma, A.R. ""यथ" क" ओर से/Resp…

D.C.I.T. Central Cricle, Raipur vs. Mahamaya Steel Industries Ltd, Raipur

In the result, appeal of the Revenue is dismissed

ITA 62/RPR/2018[2013-14]Status: DisposedITAT Raipur21 Oct 2021AY 2013-14

Bench: Shri Pradip Kumar Kedia & Shri N. K. Choudhryआयकर अपील सं./I.T.A. No. 62/Rpr/2018) ("नधा"रण वष" / Assessment Year : 2013-14)

For Appellant: Shri Veekaas S Sharma, A.R
Section 14A

…ly furnished by the appellant. The appellant did furnish the comparable instances and also demonstrated with technical details of production. These copious evidences were wrongly ignored by the AO. Commissioner of Income Tax vs. Hindustan Tin Work Ltd. (2007) 291 ITR 290 (Del) : (2007) 164 TAXMAN 529. 13. From the above observations of my ld. Predecessor was adjudicated the search assessments for the relevant assessment years converted in action u/s 132 there was no seized material leading to the conclusion that the appellant has suppressed the yield and hence ITA No. 62/RPR/2018 (ACIT vs. Mahamaya Steel Industr…

D.C.I.T. Central Cricle, Raipur vs. Mahamaya Steel Industries Ltd, Raipur

In the result, cross objections preferred by the assessee in CO

ITA 233/BIL/2014[2010-11]Status: DisposedITAT Raipur07 Nov 2019AY 2010-11

Bench: Shri Anil Chaturvedi, Am & Shri Partha Sarathi Chaudhury, Jm आयकर अपील सं. / Ita Nos.232 To 235/Rpr/2014 धनधाारण वषा / Assessment Years : 2009-10 To 2012-13

For Appellant: Shri Veekaas S. SharmaFor Respondent: Shri Santosh Kumar
Section 132

…आयकर अपीलीय अधधकरण न्यायपीठ रायपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपील सं. / ITA Nos.232 to 235/RPR/2014 धनधाारण वषा / Assessment Years : 2009-10 to 2012-13 Deputy Commissioner of Income-tax, Central Circle, Raipur (C.G.) .......अपीलाथी / Appellant बनाम / V/s. M/s. Mahamaya Steel Industries Ltd., Mahamaya Tower, 3rd & 4th Floor, In front of Anupam Nagar, Near Varun Honda, G.E. Road, Raipur (C.G.) PAN: AABCR0695Q ……प्रत्यथी / Respondent CO Nos.32 to 35/RPR/2015 Assessment Years : 2009-10 to 2012-13 M/s.…

D.C.I.T. Central Cricle, Raipur vs. Mahamaya Steel Industries Ltd, Raipur

In the result, cross objections preferred by the assessee in CO

ITA 232/BIL/2014[2009-10]Status: DisposedITAT Raipur07 Nov 2019AY 2009-10

Bench: Shri Anil Chaturvedi, Am & Shri Partha Sarathi Chaudhury, Jm आयकर अपील सं. / Ita Nos.232 To 235/Rpr/2014 धनधाारण वषा / Assessment Years : 2009-10 To 2012-13

For Appellant: Shri Veekaas S. SharmaFor Respondent: Shri Santosh Kumar
Section 132

…आयकर अपीलीय अधधकरण न्यायपीठ रायपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपील सं. / ITA Nos.232 to 235/RPR/2014 धनधाारण वषा / Assessment Years : 2009-10 to 2012-13 Deputy Commissioner of Income-tax, Central Circle, Raipur (C.G.) .......अपीलाथी / Appellant बनाम / V/s. M/s. Mahamaya Steel Industries Ltd., Mahamaya Tower, 3rd & 4th Floor, In front of Anupam Nagar, Near Varun Honda, G.E. Road, Raipur (C.G.) PAN: AABCR0695Q ……प्रत्यथी / Respondent CO Nos.32 to 35/RPR/2015 Assessment Years : 2009-10 to 2012-13 M/s.…

AO. Commissioner of Income Tax v. Hindustan Tin Works Ltd. (164 Taxmann 529) — Cited in 4 Judgments | BharatTax