Ansaldo Energia SPA v. CIT

69 Taxmann.com 369High Court2016#21261 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2023 to 2023.

Judgments citing Ansaldo Energia SPA v. CIT

DCIT, Circle- 2, Intl. Taxation, Dehradun vs. Schlumberger Asia Services Ltd., Dehradun

In the result, the appeal of the assessee for the Asst Year 2015-16 is partly allowed and that of the revenue is dismissed

ITA 5305/DEL/2018[2015-16]Status: DisposedITAT Dehradun15 Sept 2023AY 2015-16

Bench: Shri Saktijit Dey & Shri M. Balaganeshita No. 5223/Del/2018 (A. Y.: 2015-16) Schlumberger Asia Services Ltd, Vs. Dcit, 14Th Floor, Tower-C, Building Circle-2, No. 1, Dlf City, Phase-Ii, International Taxation, Gurgaon Dehradun (Appellant) (Respondent) Pan: Aadcs1107J

For Appellant: Shri P. J. Pardiwalla, Sr. AdvFor Respondent: Shri Mayank Kumar, JCIT, DR
Section 143(3)Section 44BSection 9(1)(vii)

…THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Shri Saktijit Dey, Vice President and Shri M. Balaganesh, Accountant Member ITA No. 5223/Del/2018 (A. Y.: 2015-16) Schlumberger Asia Services Ltd, Vs. DCIT, 14th Floor, Tower-C, Building Circle-2, No. 1, DLF City, Phase-II, International Taxation, Gurgaon Dehradun (Appellant) (Respondent) PAN: AADCS1107J ITA No. 5305/Del/2018 (A.Y.: 2015-16) DCIT, Vs. Schlumberger Asia Services Ltd, 14th Floor, Tower-C, Building No. Circle-2, International Taxation, 1, DLF City, Phase-II, Gurgaon Dehradun (Appellant) (Respondent) PAN: AADCS1107J Assessee by : Shr…

Schlumberger Asia Services Ltd., Dehradun vs. DCIT, Circle- 2, Intl. Taxation, Dehradun

In the result, the appeal of the assessee for the Asst Year 2015-16 is partly allowed and that of the revenue is dismissed

ITA 5223/DEL/2018[2015-16]Status: DisposedITAT Dehradun15 Sept 2023AY 2015-16

Bench: Shri Saktijit Dey & Shri M. Balaganeshita No. 5223/Del/2018 (A. Y.: 2015-16) Schlumberger Asia Services Ltd, Vs. Dcit, 14Th Floor, Tower-C, Building Circle-2, No. 1, Dlf City, Phase-Ii, International Taxation, Gurgaon Dehradun (Appellant) (Respondent) Pan: Aadcs1107J

For Appellant: Shri P. J. Pardiwalla, Sr. AdvFor Respondent: Shri Mayank Kumar, JCIT, DR
Section 143(3)Section 44BSection 9(1)(vii)

…THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Shri Saktijit Dey, Vice President and Shri M. Balaganesh, Accountant Member ITA No. 5223/Del/2018 (A. Y.: 2015-16) Schlumberger Asia Services Ltd, Vs. DCIT, 14th Floor, Tower-C, Building Circle-2, No. 1, DLF City, Phase-II, International Taxation, Gurgaon Dehradun (Appellant) (Respondent) PAN: AADCS1107J ITA No. 5305/Del/2018 (A.Y.: 2015-16) DCIT, Vs. Schlumberger Asia Services Ltd, 14th Floor, Tower-C, Building No. Circle-2, International Taxation, 1, DLF City, Phase-II, Gurgaon Dehradun (Appellant) (Respondent) PAN: AADCS1107J Assessee by : Shr…

DCIT, Circle- 2, Intl. Taxation, Dehradun vs. Schlumberger Asia Services Ltd., Dehradun

In the result, the appeal of the assessee for the Asst Year 2015-16 is partly allowed and that of the revenue is dismissed

ITA 6173/DEL/2017[2014-15]Status: DisposedITAT Dehradun15 Sept 2023AY 2014-15

Bench: Shri Saktijit Dey & Shri M. Balaganeshita No. 5223/Del/2018 (A. Y.: 2015-16) Schlumberger Asia Services Ltd, Vs. Dcit, 14Th Floor, Tower-C, Building Circle-2, No. 1, Dlf City, Phase-Ii, International Taxation, Gurgaon Dehradun (Appellant) (Respondent) Pan: Aadcs1107J

For Appellant: Shri P. J. Pardiwalla, Sr. AdvFor Respondent: Shri Mayank Kumar, JCIT, DR
Section 143(3)Section 44BSection 9(1)(vii)

…THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Shri Saktijit Dey, Vice President and Shri M. Balaganesh, Accountant Member ITA No. 5223/Del/2018 (A. Y.: 2015-16) Schlumberger Asia Services Ltd, Vs. DCIT, 14th Floor, Tower-C, Building Circle-2, No. 1, DLF City, Phase-II, International Taxation, Gurgaon Dehradun (Appellant) (Respondent) PAN: AADCS1107J ITA No. 5305/Del/2018 (A.Y.: 2015-16) DCIT, Vs. Schlumberger Asia Services Ltd, 14th Floor, Tower-C, Building No. Circle-2, International Taxation, 1, DLF City, Phase-II, Gurgaon Dehradun (Appellant) (Respondent) PAN: AADCS1107J Assessee by : Shr…

Schlumberger Asia Services Ltd., Dehradun vs. DCIT, Circle- 2, Intl. Taxation, Dehradun

In the result, the appeal of the assessee for the Asst Year 2015-16 is partly allowed and that of the revenue is dismissed

ITA 6126/DEL/2017[2013-14]Status: DisposedITAT Dehradun15 Sept 2023AY 2013-14

Bench: Shri Saktijit Dey & Shri M. Balaganeshita No. 5223/Del/2018 (A. Y.: 2015-16) Schlumberger Asia Services Ltd, Vs. Dcit, 14Th Floor, Tower-C, Building Circle-2, No. 1, Dlf City, Phase-Ii, International Taxation, Gurgaon Dehradun (Appellant) (Respondent) Pan: Aadcs1107J

For Appellant: Shri P. J. Pardiwalla, Sr. AdvFor Respondent: Shri Mayank Kumar, JCIT, DR
Section 143(3)Section 44BSection 9(1)(vii)

…THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Shri Saktijit Dey, Vice President and Shri M. Balaganesh, Accountant Member ITA No. 5223/Del/2018 (A. Y.: 2015-16) Schlumberger Asia Services Ltd, Vs. DCIT, 14th Floor, Tower-C, Building Circle-2, No. 1, DLF City, Phase-II, International Taxation, Gurgaon Dehradun (Appellant) (Respondent) PAN: AADCS1107J ITA No. 5305/Del/2018 (A.Y.: 2015-16) DCIT, Vs. Schlumberger Asia Services Ltd, 14th Floor, Tower-C, Building No. Circle-2, International Taxation, 1, DLF City, Phase-II, Gurgaon Dehradun (Appellant) (Respondent) PAN: AADCS1107J Assessee by : Shr…

Ansaldo Energia SPA v. CIT (69 Taxmann.com 369) — Cited in 4 Judgments | BharatTax