Annapoorni v. K. Vijay

2022 SCC OnLine MAD 4367Reported decision2022#23517 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2023.

Judgments citing Annapoorni v. K. Vijay

The Commissioner of Income Tax vs. M/s. Idea Cellular Limited

ITTA/11/2021HC Telangana19 Oct 2023

Bench: P.SAM KOSHY,LAXMI NARAYANA ALISHETTY

Principal Commissioner of Income Tax-1 vs. Dimple Murarka

ITA/11/2021HC Orissa21 Jul 2023

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE SANJAY KUMAR MISHRA

Pr Commissioner of Income Tax Central II vs. M/S Sharp Mint Limited

The appeals are disposed of in the aforesaid terms

ITA/13/2021HC Delhi07 Feb 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Section 124Section 57

…2023:DHC:3426-DB RFA(OS)(COMM) 8/2021 & connected matters Page 1 of 48 $~ J * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 17.01.2023 % Pronounced on: 18.05.2023 + RFA(OS)(COMM) 8/2021 & CM APPLs.43721-22/2021 + RFA(OS)(COMM) 11/2021 & CM APPLs.43731-32/2021 + RFA(OS)(COMM) 12/2021 & CM APPLs.43734-35/2021 + RFA(OS)(COMM) 13/2021, CM APPL.43737/2021 RESILIENT INNOVATIONS PVT. LTD. ..... Appellant Through: Mr Ankit Jain, Mr Mohit Goel, Mr Sidhant…