Ankush Jain v. ITO

101 Taxmann.com 152Income Tax Appellate Tribunal#10936 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Ankush Jain v. ITO

Ankush Jain v. ITO (101 Taxmann.com 152) — Cited in 9 Judgments | BharatTax