Anjali Pandit v. ACIT

VISHWAS SHASHIKANT CHOKSI,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 6(2), MUMBAI, MUMBAI

In the result, all the appeals of the assessee are allowed

Bench: Shri Om Prakash Kant () & Shri Raj Kumar Chauhan () Assessment Year: 2015-16

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAJ KUMAR CHAUHAN (JUDICIAL MEMBER) Assessment Year: 2015-16 Ashish Shashikant Choksi, Asst. CIT Central Circle-6(2), 68, Manglik Presidency Society, Room No. 450, 4th floor, Kautilya Vs. JVPD Scheme, 7th N S Road, Vile Bhavan, C-41 to C-43, G Block, Parle West, Bandra Kurla Complex, Bandra Mumbai-400049. East, Mumbai-400051. PAN NO. AEBPC 1539 B Appellant Respondent Assessment Year: 2015-16 Sidharth Abhay Choksi, Asst. CIT Central Circle-6(2), 24th floor, 2404, Indiabulls Sky, Room No. 450, 4t…

GAUTAM ASHOK CHOKSI,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 6(2), MUMBAI, MUMBAI

In the result, all the appeals of the assessee are allowed

Bench: Shri Om Prakash Kant () & Shri Raj Kumar Chauhan () Assessment Year: 2015-16

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAJ KUMAR CHAUHAN (JUDICIAL MEMBER) Assessment Year: 2015-16 Ashish Shashikant Choksi, Asst. CIT Central Circle-6(2), 68, Manglik Presidency Society, Room No. 450, 4th floor, Kautilya Vs. JVPD Scheme, 7th N S Road, Vile Bhavan, C-41 to C-43, G Block, Parle West, Bandra Kurla Complex, Bandra Mumbai-400049. East, Mumbai-400051. PAN NO. AEBPC 1539 B Appellant Respondent Assessment Year: 2015-16 Sidharth Abhay Choksi, Asst. CIT Central Circle-6(2), 24th floor, 2404, Indiabulls Sky, Room No. 450, 4t…

GAURAV ABHAY CHOKSI,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 6(2), MUMBAI, MUMBAI

In the result, all the appeals of the assessee are allowed

Bench: Shri Om Prakash Kant () & Shri Raj Kumar Chauhan () Assessment Year: 2015-16

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAJ KUMAR CHAUHAN (JUDICIAL MEMBER) Assessment Year: 2015-16 Ashish Shashikant Choksi, Asst. CIT Central Circle-6(2), 68, Manglik Presidency Society, Room No. 450, 4th floor, Kautilya Vs. JVPD Scheme, 7th N S Road, Vile Bhavan, C-41 to C-43, G Block, Parle West, Bandra Kurla Complex, Bandra Mumbai-400049. East, Mumbai-400051. PAN NO. AEBPC 1539 B Appellant Respondent Assessment Year: 2015-16 Sidharth Abhay Choksi, Asst. CIT Central Circle-6(2), 24th floor, 2404, Indiabulls Sky, Room No. 450, 4t…

VIKRAM SAJANLAL CHOKSI,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 6(2), MUMBAI, MUMBAI

In the result, all the appeals of the assessee are allowed

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\nMUMBAI BENCH “A” MUMBAI\nBEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER)\nAND\nSHRI RAJ KUMAR CHAUHAN (JUDICIAL MEMBER)\nITA No. 1341/MUM/2025\n Assessment Year: 2015-16\nAshish Shashikant Choksi,\n68, Manglik Presidency Society,\nJVPD Scheme, 7th NS Road, Vile\nParle West,\nMumbai-400049.\nPAN NO. AEBPC 1539 B\nAppellant\nVs.\nAsst. CIT Central Circle-6(2),\nRoom No. 450, 4th floor, Kautilya\nBhavan, C-41 to C-43, G Block,\nBandra Kurla Complex, Bandra\nEast,\nMumbai-400051.\nRespondent\nITA No. 1344/MUM/2025\n Assessment Year: 2015-16\nSidharth Abhay Chok…

TANU GAUTAM CHOKSI ,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(2), MUMBAI., MUMBAI

In the result, all the appeals of the assessee are allowed

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\nMUMBAI BENCH “A” MUMBAI\n\nBEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER)\nAND\nSHRI RAJ KUMAR CHAUHAN (JUDICIAL MEMBER)\n\nITA No. 1341/MUM/2025\n Assessment Year: 2015-16\n\nAshish Shashikant Choksi,\n68, Manglik Presidency Society,\nJVPD Scheme, 7th NS Road, Vile\nParle West,\nMumbai-400049.\nPAN NO. AEBPC 1539 B\nAppellant\nVs.\nAsst. CIT Central Circle-6(2),\nRoom No. 450, 4th floor, Kautilya\nBhavan, C-41 to C-43, G Block,\nBandra Kurla Complex, Bandra\nEast,\nMumbai-400051.\nRespondent\n\nITA No. 1344/MUM/2025\n Assessment Year: 2015-16\n\nSidharth…

SIDHARTH ABHAY CHOKSI,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(2), MUMBAI., MUMBAI

In the result, all the appeals of the assessee are allowed

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\nMUMBAI BENCH “A” MUMBAI\nBEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER)\nAND\nSHRI RAJ KUMAR CHAUHAN (JUDICIAL MEMBER)\nITA No. 1341/MUM/2025\n Assessment Year: 2015-16\nAshish Shashikant Choksi,\n68, Manglik Presidency Society,\nJVPD Scheme, 7th NS Road, Vile\nParle West,\nMumbai-400049.\nPAN NO. AEBPC 1539 B\nAppellant\nVs.\nAsst. CIT Central Circle-6(2),\nRoom No. 450, 4th floor, Kautilya\nBhavan, C-41 to C-43, G Block,\nBandra Kurla Complex, Bandra\nEast,\nMumbai-400051.\nRespondent\nITA No. 1344/MUM/2025\n Assessment Year: 2015-16\nSidharth Abhay Chok…

ASHISH SHASHIKANT CHOKSI,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(2), MUMBAI, MUMBAI

In the result, all the appeals of the assessee are allowed

Bench: Shri Om Prakash Kant () & Shri Raj Kumar Chauhan () Assessment Year: 2015-16

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAJ KUMAR CHAUHAN (JUDICIAL MEMBER) Assessment Year: 2015-16 Ashish Shashikant Choksi, Asst. CIT Central Circle-6(2), 68, Manglik Presidency Society, Room No. 450, 4th floor, Kautilya Vs. JVPD Scheme, 7th N S Road, Vile Bhavan, C-41 to C-43, G Block, Parle West, Bandra Kurla Complex, Bandra Mumbai-400049. East, Mumbai-400051. PAN NO. AEBPC 1539 B Appellant Respondent Assessment Year: 2015-16 Sidharth Abhay Choksi, Asst. CIT Central Circle-6(2), 24th floor, 2404, Indiabulls Sky, Room No. 450, 4t…