Anil Kumar Satish Kumar Nahta v. IAC

242 ITR 238High Court#17342 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 361,821 Indian tax judgments — from 2017 to 2017.

Judgments citing Anil Kumar Satish Kumar Nahta v. IAC

Anil Kumar Satish Kumar Nahta v. IAC (242 ITR 238) — Cited in 5 Judgments | BharatTax