Anil Kumar Jain v. ITO

34 Taxmann.com 258High Court2013#12656 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2018 to 2024.

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Issues it is cited on

section 50c(1)section 50c(2)section 142afull value of considerationviolation of natural justicedumb documentssection 34section 153bsection 50csection 50section 40(a)(i)short term capital gain

Judgments citing Anil Kumar Jain v. ITO

Shri Satish Chandra Katta, Jaipur vs. Deputy Commissioner of Income Tax, Jaipur

ITA 438/JPR/2018[2012-13]Status: DisposedITAT Jaipur31 Dec 2024AY 2012-13
For Appellant: Shri Rohan Sogani (C.A.)For Respondent: Shri Arvind Kumar (CIT-DR)
Section 142(1)Section 143(3)Section 144Section 153ASection 50C

…2 ITA No. 331/JPR/2017 & 435 to 440/JPR/2018 ITA No. 467,468 & 352/JPR/2018 & 145 & 151/JPR/2024 आयकर अपील सं./ITA No. 145 & 151/JPR/2024 निर्धारण वर्ष / Assessment Years : 2011-12 & 2013-14 Siyaram Exports India Pvt. Ltd. 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. बनाम | The ITO, Vs. Ward-6(4), Jaipur. स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.: AAKCS1420R अपीलार्थी / Appellant प्रत्यर्थी / Respondent आयकर अपील सं./ITA No. 467 & 468/JPR/2018 निर्धारण वर्ष / Assessment Years : 2012-13 & 2013-14 M/s Shantinath Buildcon Pvt. Ltd. 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. बनाम Deputy Commissioner of Vs. I…

Siyaram Exports India Private Limited, Jaipur vs. ITO Ward 6(4), Jaipur

ITA 151/JPR/2024[2013-14]Status: DisposedITAT Jaipur30 Dec 2024AY 2013-14
For Appellant: Shri Rohan Sogani (C.A.)For Respondent: Shri Arvind Kumar (CIT-DR)
Section 142(1)Section 143(3)Section 144Section 153ASection 50C

…2 ITA No. 331/JPR/2017 & 435 to 440/JPR/2018 ITA No. 467,468 & 352/JPR/2018 & 145 & 151/JPR/2024 आयकर अपील सं./ITA No. 145 & 151/JPR/2024 निर्धारण वर्ष / Assessment Years : 2011-12 & 2013-14 Siyaram Exports India Pvt. Ltd. 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. बनाम | The ITO, Vs. Ward-6(4), Jaipur. स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.: AAKCS1420R अपीलार्थी / Appellant प्रत्यर्थी / Respondent आयकर अपील सं./ITA No. 467 & 468/JPR/2018 निर्धारण वर्ष / Assessment Years : 2012-13 & 2013-14 M/s Shantinath Buildcon Pvt. Ltd. 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. बनाम Deputy Commissioner of Vs. I…

Siyaram Exports India Private Limited, Jaipur vs. ITO Ward 6(4), Jaipur

ITA 145/JPR/2024[2011-12]Status: DisposedITAT Jaipur30 Dec 2024AY 2011-12
Section 142(1)Section 143(3)Section 144Section 153A

…ITA No. 331/JPR/2017 & 435 to 440/JPR/2018 ITA No. 467,468 & 352/JPR/2018 & 145 & 151/JPR/2024 आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री गगन गोयल, लेखा सदस्य, के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI GAGAN GOYAL, AM आयकर अपील सं./ITA No. 331/JPR/2017 निर्धारण वर्ष / Assessment Year : 2012-13 Smt. Suman Katta 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. बनाम Deputy Commissioner of Vs. Income Tax, Central circle-3, Jaipur. स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.: ACBPK4356L अपीलार्थी / Appel…

Siyaram Exports India Pvt. Ltd., Jaipur vs. Deputy Commissioner of Income Tax, Jaipur

ITA 440/JPR/2018[2013-14]Status: DisposedITAT Jaipur30 Dec 2024AY 2013-14
For Appellant: Shri Rohan Sogani (C.A.)For Respondent: Shri Arvind Kumar (CIT-DR)
Section 142(1)Section 143(3)Section 144Section 153ASection 50C

…2 ITA No. 331/JPR/2017 & 435 to 440/JPR/2018 ITA No. 467,468 & 352/JPR/2018 & 145 & 151/JPR/2024 आयकर अपील सं./ITA No. 145 & 151/JPR/2024 निर्धारण वर्ष / Assessment Years : 2011-12 & 2013-14 Siyaram Exports India Pvt. Ltd. 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. बनाम | The ITO, Vs. Ward-6(4), Jaipur. स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.: AAKCS1420R अपीलार्थी / Appellant प्रत्यर्थी / Respondent आयकर अपील सं./ITA No. 467 & 468/JPR/2018 निर्धारण वर्ष / Assessment Years : 2012-13 & 2013-14 M/s Shantinath Buildcon Pvt. Ltd. 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. बनाम Deputy Commissioner o…

Shri Satish Chandra Katta, Jaipur vs. Deputy Commissioner of Income Tax, Jaipur

ITA 439/JPR/2018[2013-14]Status: DisposedITAT Jaipur30 Dec 2024AY 2013-14
Section 142(1)Section 143(3)Section 144Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI GAGAN GOYAL, AM आयकर अपील सं./ITA No. 331/JPR/2017 निर्धारण वर्ष / Assessment Year : 2012-13 Smt. Suman Katta 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. बनाम Deputy Commissioner of Vs. Income Tax, Central circle-3, Jaipur. स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.: ACBPK4356L अपीलार्थी / Appellant प्रत्यर्थी / Respondent आयकर अपील सं./ITA Nos. 435 to 439/JPR/2018 निर्धारण वर्ष / Assessment Years : 2009-10 to 2013-14 Shri Satish Chandra Katta बनाम Deputy Commissioner of 18, Siyaram Street, Vs. Income Tax, To…

Shri Satish Chandra Katta, Jaipur vs. Deputy Commissioner of Income Tax, Jaipur

In the result, Ground No. 3 is allowed for statistical purposes

ITA 437/JPR/2018[2011-12]Status: DisposedITAT Jaipur30 Dec 2024AY 2011-12
Section 142(1)Section 143(3)Section 144Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI GAGAN GOYAL, AM आयकर अपील सं./ITA No. 331/JPR/2017 निर्धारण वर्ष / Assessment Year : 2012-13 Smt. Suman Katta 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. आयकर अपील सं./ITA Nos. 435 to 439/JPR/2018 निर्धारण वर्ष / Assessment Years : 2009-10 to 2013-14 Shri Satish Chandra Katta 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. आयकर अपील सं./ITA No. 440/JPR/2018 निर्धारण वर्ष / Assessment Years : 2013-14 Siyaram Exports India Pvt. Ltd. 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. बनाम Vs. बनाम Vs. बनाम…

Shri Satish Chandra Katta, Jaipur vs. Deputy Commissioner of Income Tax, Jaipur

ITA 436/JPR/2018[2010-11]Status: DisposedITAT Jaipur30 Dec 2024AY 2010-11
For Appellant: Shri Rohan Sogani (C.A.)For Respondent: Shri Arvind Kumar (CIT-DR)
Section 142(1)Section 143(3)Section 144Section 153ASection 50C

…2 ITA No. 331/JPR/2017 & 435 to 440/JPR/2018 ITA No. 467,468 & 352/JPR/2018 & 145 & 151/JPR/2024 आयकर अपील सं./ITA No. 145 & 151/JPR/2024 निर्धारण वर्ष / Assessment Years : 2011-12 & 2013-14 Siyaram Exports India Pvt. Ltd. 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. बनाम | The ITO, Vs. Ward-6(4), Jaipur. स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.: AAKCS1420R अपीलार्थी / Appellant प्रत्यर्थी / Respondent आयकर अपील सं./ITA No. 467 & 468/JPR/2018 निर्धारण वर्ष / Assessment Years : 2012-13 & 2013-14 M/s Shantinath Buildcon Pvt. Ltd. 18, Siyaram Street, Tonk Road, Durgapura, Jaipur. बनाम Deputy Commissioner of Vs. I…

Better Option Estates Pvt. Ltd., New Delhi vs. DCIT, New Delhi

In the result, appeal of the assessee is allowed for statistical purposes

ITA 948/DEL/2017[2012-13]Status: DisposedITAT Delhi25 Jul 2018AY 2012-13

Bench: Shri G.D. Agrawal, Hon’Ble & Shri K.N. Chary

…ITA No. 948/Del/2017 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI G.D. AGRAWAL, HON’BLE PRESIDENT & SHRI K.N. CHARY, JUDICIAL MEMBER ITA No.-948/Del/2017 (Assessment Year: 2012-13) Better Option Estates P. Ltd. vs DCIT 4th Floor, Punjabi Bhawan, Circle 4(2), 10, Rouse Avenue, New Delhi. New Delhi. PAN No. AACCB8384K Assessee by Sh. M.P. Rastogi, Adv. Revenue by Sh. Ravi Kant Gupta, Sr. DR Date of Hearing 09.05.2018 Date of Pronouncement 25.07.2018 ORDER PER K. NARSIMHA CHARY, J.M. Challenging the order dated 21.10.2016 in appeal no. 102/15-16 passed by the Commissioner of I…

Anil Kumar Jain v. ITO (34 Taxmann.com 258) — Cited in 8 Judgments | BharatTax