Andhra Pradesh Housing Board v. DCIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2019.

Judgments citing Andhra Pradesh Housing Board v. DCIT

M/S Haryana State Co-Operative Apex Bank Ltd., Chandigarh vs. ACIT, Circle, Panchkula

The appeals stands partly allowed

ITA 503/CHANDI/2019[2013-14]Status: DisposedITAT Chandigarh25 Nov 2019AY 2013-14

Bench: Shri Sanjay Garg & Ms. Annapurna Guptaआयकर अपील सं./ Ita Nos. 503, 504 & 505/Chd/2019"नधा"रण वष" / Assessment Years : 2013-14, 2014-15 & 2015-16 Haryana State Co-Op Apex The Acit, Circle बनाम Bank Limited, Panchkula Sco 78-80, Bank Square, Sector 17-B, Chandigarh "थायी लेखा सं./Pan No: Aaajh0029E अपीलाथ"/Appellant ""यथ"/Respondent

For Appellant: Shri Harry Rikhy, AdvocateFor Respondent: Shri Sandeep Dahiya, CIT DR

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, “ए “ च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’ CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 503, 504 & 505/CHD/2019"नधा"रण वष" / Assessment Years : 2013-14, 2014-15 & 2015-16 Haryana State Co-op Apex The ACIT, Circle बनाम Bank Limited, Panchkula SCO 78-80, Bank Square, Sector 17-B, Chandigarh "थायी लेखा सं./PAN NO: AAAJH0029E अपीलाथ"/Appellant ""यथ"/Respondent & आयकर अपील सं./ ITA No. 803/CHD/2019 "न धा"रण वष" / Assessmen…

M/S Rajasthan Urban Drinking Water Sewerage and Infrastructure Corporation Limited, Jaipur vs. Assistnat Commissioner of Income Tax, Circle-6, Jaipur

In the result, both the appeals filed by the assessee are allowed

ITA 714/JPR/2018[2014-15]Status: DisposedITAT Jaipur05 Feb 2019AY 2014-15
For Appellant: Shri S.K. Gogra (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 2(24)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Jh jes’k lh0 ’kekZ] ys[kk lnL; ,oa Jh fot; iky jko] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH. C. SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA No. 713 & 714/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2013-14 & 2014-15 cuke M/s Rajasthan Urban Drinking Water The ACIT, Vs. Sewerage and Infrastructure Corp. Ltd. Circle-6, Old work Women Hostel Building, Jaipur. Lal Kothi, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AADCR 0095 E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee…

M/S Rajasthan Urban Drinking Water Sewerage and Infrastructure Corporation Limited, Jaipur vs. Assistnat Commissioner of Income Tax, Circle-6, Jaipur

In the result, both the appeals filed by the assessee are allowed

ITA 713/JPR/2018[2013-14]Status: DisposedITAT Jaipur05 Feb 2019AY 2013-14
For Appellant: Shri S.K. Gogra (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 2(24)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Jh jes’k lh0 ’kekZ] ys[kk lnL; ,oa Jh fot; iky jko] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH. C. SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA No. 713 & 714/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2013-14 & 2014-15 cuke M/s Rajasthan Urban Drinking Water The ACIT, Vs. Sewerage and Infrastructure Corp. Ltd. Circle-6, Old work Women Hostel Building, Jaipur. Lal Kothi, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AADCR 0095 E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee…

The Karnataka State Co-Operative Apex Bank Ltd, Bangalore vs. Deputy Commissioner of Income Tax, Bangalore

In the result, grounds of appeal Nos

ITA 1372/BANG/2014[2007-08]Status: DisposedITAT Bangalore29 Feb 2016AY 2007-08

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Raothe Karnataka State Co-Operative Apex Bank Ltd., ‘Uthunga’, No.1, Pmk Road, Chamarajpet, Bangalore-560018. … Appellant Pan:Aabat 0269 J Vs. Deputy Commissioner Of Income-Tax, Circle 3(1), Bangalore. … Respondent

For Appellant: Shri Bharath L, CAFor Respondent: Shri Sanjay Kumar, CIT(DR)
Section 143(1)Section 143(2)Section 143(3)Section 147Section 148Section 28

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BANGALORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER The Karnataka State Co-operative Apex Bank Ltd., ‘Uthunga’, No.1, PMK Road, Chamarajpet, Bangalore-560018. … Appellant PAN:AABAT 0269 J Vs. Deputy Commissioner of Income-tax, Circle 3(1), Bangalore. … Respondent Appellant by : Shri Bharath L, CA. Respondent by : Shri Sanjay Kumar, CIT(DR). Date of hearing : 03/02/2016 Date of pronouncement : 29/02/2016 O R D E R Per INTURI RAMA RAO, AM : This appeal filed by the assessee-co-operative bank, is directed against the ord…