Andaman Timber Industries Ltd. Vs, CIT(2015) 127 DTR 0241(SC) and HR Mehta v. ACIT

289 CTR 561High Court2016#24246 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2020 to 2023.

Judgments citing Andaman Timber Industries Ltd. Vs, CIT(2015) 127 DTR 0241(SC) and HR Mehta v. ACIT

DCIT, CC- 7 (4), Mumbai vs. Sawankumar T. Jajoo, Mumbai

Appeal is allowed

ITA 6489/MUM/2018[2013-14]Status: DisposedITAT Mumbai28 Mar 2023AY 2013-14

Bench: Shri Prashant Maharishi & Shri Pavan Kumar Gadaledy. Cit, Cc-7(4) Vs. Shri Sawankumar T Room No. 659, 501, Salar Gokul Chsl Aayakar Bhavan, Salasar Bhoomi, Opp Mk Road, Maxus Mall, Temba Mumbai – 400020. Road, Bhayander (W) Mumbai – 401101. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Adcpj2044G Appellant .. Respondent Appellant By : Ms.Richa Gulati.Dr Respondent By : Mr.Gaurav Bansal.Ar Date Of Hearing 23.12.2022 Date Of Pronouncement 13.03.2023 आदेश / O R D E R Per Pavan Kumar Gadale Jm: The Revenue Has Filed An Appeal Against The Order Of The Commissioner Of Income Tax (Appeals)- 49, Mumbai Passed U/S 143(3) R.W.S 153A & 250 Of The Act. The Revenue Has Raised The Fallowing Grounds Of Appeal.

For Appellant: Ms.Richa Gulati.DRFor Respondent: Mr.Gaurav Bansal.AR
Section 10(38)Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Dy. CIT, CC-7(4) Vs. Shri Sawankumar T Room No. 659, 501, Salar Gokul CHSL Aayakar Bhavan, Salasar Bhoomi, Opp MK Road, Maxus Mall, Temba Mumbai – 400020. Road, Bhayander (W) Mumbai – 401101. "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ADCPJ2044G Appellant .. Respondent Appellant by : Ms.Richa Gulati.DR Respondent by : Mr.Gaurav Bansal.AR Date of Hearing 23.12.2022 Date of Pronouncement 13.03.2023 आदेश / O R D E R PER PAVAN KUMAR GADALE JM: The revenue has filed an a…

DCIT - CC- 6 (3), Mumbai vs. Shri Manoj M. Desai, Mumbai

In the result the revenues appeal stands dismissed

ITA 6301/MUM/2018[2011-12]Status: DisposedITAT Mumbai07 Dec 2020AY 2011-12

Bench: Making Addition, Despite The Fact That - A) The Assessee Has Never Made Any Request For Cross Examination During Assessment Proceeding & Thus Question Of Providing Of Opportunity Of Cross Examination Does Not Arise. B) Ld. Cit (A) Has Herself Mentioned That Shri Praveen Mishra Retracted His Statement Thereby Making Him Assessee'S Witness & Hence No Opportunity Of His Cross Examination Was Required Rather It Was Assessee'S Onus To Produce Him Before The Ao For Cross Examination.

Section 132Section 133ASection 143(1)Section 143(2)Section 143(3)Section 153Section 153ASection 69

…THE INCOME TAX APPELLATE TRIBUNAL “D” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Ramlal Negi (JM) I.T.A. No. 6301/Mum/2018 (Assessment Year 2011-12) DCIT, Central Circle-6(3) Shri Manoj M. Desai Vs. Room No. 1926, 19th 204, Sahyadri Floor, Air India Building Neelkanth Vally Nariman Point Complex, 7th Road Mumbai-400 021. Rajawadi Mumbai-400 077. PAN : ABBPD2066K (Appellant) (Respondent) Assessee by Shri Nishit Gandhi Department by Shri Deepakant Prasad Date of Hearing 29.10.2020 Date of Pronouncement 07.12.2020 O R D E R Per Shamim Yahya (AM) :- This appeal by the Revenue is directed against order of Lea…

M/S Garware Synthetics Limited, Mira Road vs. Asst CIT Circle-15 (1)(2), Mumbai

In the result, appeal filed by the assessee is allowed

ITA 6832/MUM/2019[2016-17]Status: DisposedITAT Mumbai24 Jun 2020AY 2016-17

Bench: Shri G. Manjunatha & Shri Ravish Soodgarware Synthetics Limited Vs. Acit,Circle-15(1)(2) Manish Textile Ind. Premises Aaykar Bhawan Opp. Golden Chemicals M.K.Road Penkar Pada, Post Mira Mumbai-400 020 Thane-401 104 Pan/Gir No.Aaacg4208M (Appellant) .. (Respondent)

Section 133(6)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “G”, BENCH MUMBAI BEFORE SHRI G. MANJUNATHA, ACCOUNTANT MEMBER & SHRI RAVISH SOOD, JUDICIAL MEMBER Garware Synthetics Limited Vs. ACIT,Circle-15(1)(2) Manish Textile Ind. Premises Aaykar Bhawan Opp. Golden Chemicals M.K.Road Penkar Pada, Post Mira Mumbai-400 020 Thane-401 104 PAN/GIR No.AAACG4208M (Appellant) .. (Respondent) Assessee by Shri Haridas Bhat, AR Revenue by Shri V.Vinod Kumar, JCIT -DR Date of Hearing 24/02/2020 Date of Pronouncement 24/06/2020 आदेश आदेश / O R D E R आदेश आदेश PER G.MANJUNATHA (A.M): This appeal filed by the assessee is directed against order…