Anchor Electricals (P) Ltd. v. DCIT

81 Taxmann.com 250Reported decision2017#21434 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2018.

Judgments citing Anchor Electricals (P) Ltd. v. DCIT

Landis+Gyr Limited, South 24 Parganas vs. DCIT, Circle-1(A), Kolkata

In the result, the appeal of the assessee is partly allowed

ITA 524/KOL/2017[2012-13]Status: DisposedITAT Kolkata17 Oct 2018AY 2012-13

Bench: Hon’Ble Shri J. Sudhakar Reddy, Am & Shri S.S. Viswanethra Ravi, Jm ] I.T.A No. 524/Kol/2017 Assessment Year : 2012-13

For Appellant: Shri Kamal Sawhney, ARFor Respondent: Shri G. Mallikarjuna, CIT, DR
Section 144C(5)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : KOLKATA [Before Hon’ble Shri J. Sudhakar Reddy, AM & Shri S.S. Viswanethra Ravi, JM ] I.T.A No. 524/Kol/2017 Assessment Year : 2012-13 M/s Landis + Gyr Ltd. -vs- DCIT, Circle-1(1), Kolkata [PAN: AAACV 9922 B] (Appellant) (Respondent) For the Appellant : Shri Kamal Sawhney, AR For the Respondent : Shri G. Mallikarjuna, CIT, DR Date of Hearing : 25.07.2018 Date of Pronouncement : 17.10.2018 ORDER Per S.S. Viswanethra Ravi, JM This appeal by the assessee Asst Years 2012-13 of the Learned Dispute Resolution Panel (DRP) dated 08.12.2016 in which directions…

DCIT Cir 3(3), Mumbai vs. Kail Ltd, Mumbai

In the result, appeals of the Revenue are partly allowed for statistical purposes

ITA 5716/MUM/2013[2010-11]Status: DisposedITAT Mumbai13 Sept 2017AY 2010-11

Bench: Shri C.N. Prasad, Hon'Ble & Shri G. Manjunathan, Hon'Ble

For Appellant: Shri Bhupendra KarkhanisFor Respondent: Shri M.C. Omi Ningeshen
Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI G. MANJUNATHAN, HON'BLE ACCOUNTANT MEMBER ITA NO.1855/MUM/2013 (A.Y: 2009-10) D.C.I.T., Circle – 3(3), v. M/s Kail Ltd., Room No. 609, 6th Floor, 171-C, Mittal Court, Nariman Point, Aayakar Bhavan, M.K. Road Mumbai 400 021 Mumbai – 400 020 PAN: AAACK 7417 L (Appellant) (Respondent) Assessee by : Shri Bhupendra Karkhanis Department by : Shri M.C. Omi Ningeshen Date of Hearing : 09.08.2017 Date of Pronouncement : 13.09.2017 O R D E R PER C.N. PRASAD (JM) 1. These appeals are filed by the Rev…

DCIT Cir 3(3), Mumbai vs. Kali Ltd, Mumbai

In the result, appeals of the Revenue are partly allowed for statistical purposes

ITA 1855/MUM/2013[2009-10]Status: DisposedITAT Mumbai13 Sept 2017AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri G. Manjunathan, Hon'Ble

For Appellant: Shri Bhupendra KarkhanisFor Respondent: Shri M.C. Omi Ningeshen
Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI G. MANJUNATHAN, HON'BLE ACCOUNTANT MEMBER ITA NO.1855/MUM/2013 (A.Y: 2009-10) D.C.I.T., Circle – 3(3), v. M/s Kail Ltd., Room No. 609, 6th Floor, 171-C, Mittal Court, Nariman Point, Aayakar Bhavan, M.K. Road Mumbai 400 021 Mumbai – 400 020 PAN: AAACK 7417 L (Appellant) (Respondent) Assessee by : Shri Bhupendra Karkhanis Department by : Shri M.C. Omi Ningeshen Date of Hearing : 09.08.2017 Date of Pronouncement : 13.09.2017 O R D E R PER C.N. PRASAD (JM) 1. These appeals are filed by the Rev…

DCIT Cir 3(3), Mumbai vs. Kali Ltd, Mumbai

In the result, appeals of the Revenue are partly allowed for statistical purposes

ITA 4415/MUM/2012[2008-09]Status: DisposedITAT Mumbai13 Sept 2017AY 2008-09

Bench: Shri C.N. Prasad, Hon'Ble & Shri G. Manjunathan, Hon'Ble

For Appellant: Shri Bhupendra KarkhanisFor Respondent: Shri M.C. Omi Ningeshen
Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI G. MANJUNATHAN, HON'BLE ACCOUNTANT MEMBER ITA NO.1855/MUM/2013 (A.Y: 2009-10) D.C.I.T., Circle – 3(3), v. M/s Kail Ltd., Room No. 609, 6th Floor, 171-C, Mittal Court, Nariman Point, Aayakar Bhavan, M.K. Road Mumbai 400 021 Mumbai – 400 020 PAN: AAACK 7417 L (Appellant) (Respondent) Assessee by : Shri Bhupendra Karkhanis Department by : Shri M.C. Omi Ningeshen Date of Hearing : 09.08.2017 Date of Pronouncement : 13.09.2017 O R D E R PER C.N. PRASAD (JM) 1. These appeals are filed by the Rev…

Anchor Electricals (P) Ltd. v. DCIT (81 Taxmann.com 250) — Cited in 4 Judgments | BharatTax