Anantnadh Construction and Farms (P.) Ltd. v. DCIT

83 Taxmann.com 164Income Tax Appellate Tribunal2017#14455 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 358,219 Indian tax judgments — from 2020 to 2024.

Judgments citing Anantnadh Construction and Farms (P.) Ltd. v. DCIT

Kems Service Private Limited, Patna vs. ACIT Central Circle-2, Patna

In the result, all the appeals of the assessee are allowed

ITA 227/PAT/2023[2010-11]Status: DisposedITAT Patna22 Mar 2024AY 2010-11

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 263

…ITA Nos. 120-122/PAT/2017 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited & ITA Nos. 225-227/PAT/2023 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. Nos. 120, 121 & 122/PAT/2017 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited,………............... Appellant 76B, 1B, Maurya Lok Complex, Dak Bunglow Road, Patgna-800001 [PAN: AACCK2214M] -Vs.- Principal Commissioner of…

Kems Service Private Limited, Patna vs. ACIT Central Circle-2, Patna

In the result, all the appeals of the assessee are allowed

ITA 226/PAT/2023[2009-10]Status: DisposedITAT Patna22 Mar 2024AY 2009-10

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 263

…ITA Nos. 120-122/PAT/2017 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited & ITA Nos. 225-227/PAT/2023 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. Nos. 120, 121 & 122/PAT/2017 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited,………............... Appellant 76B, 1B, Maurya Lok Complex, Dak Bunglow Road, Patgna-800001 [PAN: AACCK2214M] -Vs.- Principal Commissioner of…

Kems Service Private Limited, Patna vs. ACIT Central Circle-2, Patna

In the result, all the appeals of the assessee are allowed

ITA 225/PAT/2023[2008-09]Status: DisposedITAT Patna22 Mar 2024AY 2008-09

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 263

…ITA Nos. 120-122/PAT/2017 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited & ITA Nos. 225-227/PAT/2023 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. Nos. 120, 121 & 122/PAT/2017 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited,………............... Appellant 76B, 1B, Maurya Lok Complex, Dak Bunglow Road, Patgna-800001 [PAN: AACCK2214M] -Vs.- Principal Commissioner of…

Kems Services Pvt Ltd, Patna vs. Pr. CIT-Central, Patna

In the result, all the appeals of the assessee are allowed

ITA 122/PAT/2017[2010-11]Status: DisposedITAT Patna22 Mar 2024AY 2010-11

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 263

…ITA Nos. 120-122/PAT/2017 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited & ITA Nos. 225-227/PAT/2023 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. Nos. 120, 121 & 122/PAT/2017 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited,………............... Appellant 76B, 1B, Maurya Lok Complex, Dak Bunglow Road, Patgna-800001 [PAN: AACCK2214M] -Vs.- Principal Commissioner of…

Kems Services Pvt Ltd, Patna vs. Pr. CIT-Central, Patna

In the result, all the appeals of the assessee are allowed

ITA 121/PAT/2017[2009-10]Status: DisposedITAT Patna22 Mar 2024AY 2009-10

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 263

…ITA Nos. 120-122/PAT/2017 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited & ITA Nos. 225-227/PAT/2023 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. Nos. 120, 121 & 122/PAT/2017 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited,………............... Appellant 76B, 1B, Maurya Lok Complex, Dak Bunglow Road, Patgna-800001 [PAN: AACCK2214M] -Vs.- Principal Commissioner of…

Kems Services Pvt Ltd, Patna vs. Pr. CIT-Central, Patna

In the result, all the appeals of the assessee are allowed

ITA 120/PAT/2017[2008-09]Status: DisposedITAT Patna22 Mar 2024AY 2008-09

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 263

…ITA Nos. 120-122/PAT/2017 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited & ITA Nos. 225-227/PAT/2023 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. Nos. 120, 121 & 122/PAT/2017 Assessment Years: 2008-2009 to 2010-2011 Kems Services Pvt. Limited,………............... Appellant 76B, 1B, Maurya Lok Complex, Dak Bunglow Road, Patgna-800001 [PAN: AACCK2214M] -Vs.- Principal Commissioner of…

Sameer Maheshwari, Indore vs. ITO-3(3), Indore

In the result, the appeal of the assessee is allowed

ITA 224/IND/2019[2012-13]Status: DisposedITAT Indore24 Jul 2020AY 2012-13

Bench: Shri Kul Bharatassessment Year: 2012-13

Section 143(3)Section 148

…[ITA No.224/Ind/2019] [Sameer Maheshwari ] IN THE INCOME TAX APPELLATE TRIBUNAL INDORE SMC BENCH, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER Assessment Year: 2012-13 Shri Sameer Maheshwari ITO-3(3) J-29, MIG Colony Indore बनाम/ Indore Vs. (Appellant) (Revenue) P.A. No.ALYPM9116E Appellant by Shri Ashish Goyal & Shri N.D. Patwa, Advs Revenue by Shri R.P. Mourya, Sr. DR Date of Hearing: 22.07.2020 Date of Pronouncement: 27.07.2020 आदेश / O R D E R This appeal by the assessee is directed against order of the Commissioner of Income Tax Appeals [CIT(A)]-I, Indore dated 22.01.2019 pertaining to the assessme…