Amrit Corp. Ltd. v. Addl. CIT (Order

226 Taxmann 1High Court2014#17270 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 365,807 Indian tax judgments — from 2017 to 2017.

Judgments citing Amrit Corp. Ltd. v. Addl. CIT (Order

Vikash Solvextracts Pvt. Ltd., Kolkata vs. DCIT, Circle-5, Kolkata

In the result, ground Nos

ITA 1929/KOL/2014[2010-2011]Status: DisposedITAT Kolkata20 Dec 2017AY 2010-2011

Bench: Shri Aby. T. Varkey, Jm & Dr.A.L. Saini, Am]

Section 143(3)Section 263Section 28Section 45(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH‘C’, KOLKATA [Before Shri Aby. T. Varkey, JM and Dr.A.L. Saini, AM] I.T.A. Nos. 1925 to 1929/Kol/2014 Assessment Years: 2006-07 to 2010-11 Vikas Solvextracts Pvt. Ltd.........................................................Assessee 135, Biplabi Rashbehari Basu Road, Kolkata – 700 001. [PAN: AABCV 0840 P] D.C.I.T.CIR-5, Kolkata……………………………………………….........................Respondent Aayakar Bhawan, P-7, Chowringhee Square, Kolkata – 700 069. Appearances by: ShriSanjay Bhattacharya,AR, appearing on behalf of the Assessee. Shri GoulenHangsing, CIT DR & Shri David Z. Cha…

Vikash Solvextracts Pvt. Ltd., Kolkata vs. DCIT, Circle-5, Kolkata

In the result, ground Nos

ITA 1928/KOL/2014[2009-2010]Status: DisposedITAT Kolkata20 Dec 2017AY 2009-2010

Bench: Shri Aby. T. Varkey, Jm & Dr.A.L. Saini, Am]

Section 143(3)Section 263Section 28Section 45(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH‘C’, KOLKATA [Before Shri Aby. T. Varkey, JM and Dr.A.L. Saini, AM] I.T.A. Nos. 1925 to 1929/Kol/2014 Assessment Years: 2006-07 to 2010-11 Vikas Solvextracts Pvt. Ltd.........................................................Assessee 135, Biplabi Rashbehari Basu Road, Kolkata – 700 001. [PAN: AABCV 0840 P] D.C.I.T.CIR-5, Kolkata……………………………………………….........................Respondent Aayakar Bhawan, P-7, Chowringhee Square, Kolkata – 700 069. Appearances by: ShriSanjay Bhattacharya,AR, appearing on behalf of the Assessee. Shri GoulenHangsing, CIT DR & Shri David Z. Cha…

Vikash Solvextracts Pvt. Ltd., Kolkata vs. DCIT, Circle-5, Kolkata

In the result, ground Nos

ITA 1927/KOL/2014[2008-2009]Status: DisposedITAT Kolkata20 Dec 2017AY 2008-2009

Bench: Shri Aby. T. Varkey, Jm & Dr.A.L. Saini, Am]

Section 143(3)Section 263Section 28Section 45(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH‘C’, KOLKATA [Before Shri Aby. T. Varkey, JM and Dr.A.L. Saini, AM] I.T.A. Nos. 1925 to 1929/Kol/2014 Assessment Years: 2006-07 to 2010-11 Vikas Solvextracts Pvt. Ltd.........................................................Assessee 135, Biplabi Rashbehari Basu Road, Kolkata – 700 001. [PAN: AABCV 0840 P] D.C.I.T.CIR-5, Kolkata……………………………………………….........................Respondent Aayakar Bhawan, P-7, Chowringhee Square, Kolkata – 700 069. Appearances by: ShriSanjay Bhattacharya,AR, appearing on behalf of the Assessee. Shri GoulenHangsing, CIT DR & Shri David Z. Cha…

Vikash Solvextracts Pvt. Ltd., Kolkata vs. DCIT, Circle-5, Kolkata

In the result, ground Nos

ITA 1926/KOL/2014[2007-2008]Status: DisposedITAT Kolkata20 Dec 2017AY 2007-2008

Bench: Shri Aby. T. Varkey, Jm & Dr.A.L. Saini, Am]

Section 143(3)Section 263Section 28Section 45(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH‘C’, KOLKATA [Before Shri Aby. T. Varkey, JM and Dr.A.L. Saini, AM] I.T.A. Nos. 1925 to 1929/Kol/2014 Assessment Years: 2006-07 to 2010-11 Vikas Solvextracts Pvt. Ltd.........................................................Assessee 135, Biplabi Rashbehari Basu Road, Kolkata – 700 001. [PAN: AABCV 0840 P] D.C.I.T.CIR-5, Kolkata……………………………………………….........................Respondent Aayakar Bhawan, P-7, Chowringhee Square, Kolkata – 700 069. Appearances by: ShriSanjay Bhattacharya,AR, appearing on behalf of the Assessee. Shri GoulenHangsing, CIT DR & Shri David Z. Cha…

Vikash Solvextracts Pvt. Ltd., Kolkata vs. DCIT, Circle-5, Kolkata

In the result, ground Nos

ITA 1925/KOL/2014[2006-2007]Status: DisposedITAT Kolkata20 Dec 2017AY 2006-2007

Bench: Shri Aby. T. Varkey, Jm & Dr.A.L. Saini, Am]

Section 143(3)Section 263Section 28Section 45(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH‘C’, KOLKATA [Before Shri Aby. T. Varkey, JM and Dr.A.L. Saini, AM] I.T.A. Nos. 1925 to 1929/Kol/2014 Assessment Years: 2006-07 to 2010-11 Vikas Solvextracts Pvt. Ltd.........................................................Assessee 135, Biplabi Rashbehari Basu Road, Kolkata – 700 001. [PAN: AABCV 0840 P] D.C.I.T.CIR-5, Kolkata……………………………………………….........................Respondent Aayakar Bhawan, P-7, Chowringhee Square, Kolkata – 700 069. Appearances by: ShriSanjay Bhattacharya,AR, appearing on behalf of the Assessee. Shri GoulenHangsing, CIT DR & Shri David Z. Cha…