AMD India P. Ltd. v. ITO

114 Taxmann.com 703Reported decision2020#22183 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2020 to 2024.

Sections most often in play

Section 10A Section 143(3)Section 144C(13)Section 234B Section 234C Section 271(1)(c)Section 92CA(3)

Judgments citing AMD India P. Ltd. v. ITO

TECH MAHINDRA BUISNESS SERVICES LTD,MUMBAI vs. ASST CIT CIR 13(3)(2), MUMBAI

In the result, appeal of the Revenue is dismissed

ITA 521/MUM/2015[2010-11]Status: DisposedITAT Mumbai14 May 2024AY 2010-11

Bench: Shri Vikas Awasthy & Shri Amarjit Singh

Section 143(3)Section 144C(13)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL Mumbai “H” Bench, Mumbai. Before Shri Vikas Awasthy, Judicial Member & Shri Amarjit Singh, Accountant Member I.T.A. No. 521/Mum/2015 (A.Y. 2010-11) C.O. No. 54/Mum/2015 [in I.T.A. No. 1126/Mum/2015 (A.Y. 2010-11)] Vs. ACIT, Circle- Tech Mahindra Business Services Ltd. 13(3)(2) (formerly known as Hutchison Aayakar Bhavan Global Services Ltd.) M.K. Road Spectrum Towers Mumbai-400 020. Mindspace, Chincholi Bunder link Road Malad West Mumbai-400064. PAN: AABCH8136L (Appellant) (Respondent) I.T.A. No. 1126/Mum/2015 (A.Y. 2010-11) Vs. Tech Mahindra Business DCIT, Circle-13(3)(2)…

DCIT 13(3)(2), MUMBAI vs. TECH MAHINDRA BUSINESS SERVICES LTD, MUMBAI

In the result, appeal of the Revenue is dismissed

ITA 1126/MUM/2015[2010-11]Status: DisposedITAT Mumbai14 May 2024AY 2010-11

Bench: Shri Vikas Awasthy & Shri Amarjit Singh

Section 143(3)Section 144C(13)Section 92C

M/S IMS HEALTH TECHNOLOGY SOLUTIONS INDIA PRIVATE LIMITED ,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

In the result appeal filed by assessee stands partly allowed

ITA 490/BANG/2017[2012-13]Status: DisposedITAT Bangalore04 Sept 2020AY 2012-13

Bench: Shri. B. R. Baskaran & Smt. Beena Pillaiit(Tp)A No.490/Bang/2017 Assessment Year : 2012-13

For Appellant: Shri K.R Vasudevan, AdvocateFor Respondent: Ms. Neera Malhotra, CIT (DR)

Section 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI. B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No.490/Bang/2017 Assessment Year : 2012-13 M/s IMS Health Analytics The Asst. Commissioner of Services Pvt. Ltd., (IMS Income Tax, Health Technology Circle-3(1)(1), Solutions India Pvt. Ltd., Vs. Bengaluru. merged with M/s IMS Health Analytics Services Pvt. Ltd.,) Embassy Tech Square, Omega, Embassy Techsquare, Marathahalli, Sarjapur Ring Road, Kadubeesanahalli, Bengaluru-560 103. PAN : AABCD 9297 J APPELLANT RESPONDENT Appellant by : Shri K.R Vasudevan, Advoca…