Ambika Cotton Mills Ltd. v. DCIT

31 ITR (Trib) 513Income Tax Appellate Tribunal#17616 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2026.

Sections most often in play

Section 143(3)Section 28(iv)Section 36(1)(iii)Section 80IASection 143(1)

Judgments citing Ambika Cotton Mills Ltd. v. DCIT

Friends Salt Works and Allied Industries, Gandhidham vs. ACIT, Circle-1, Gandhidham

In the result, the appeal of the assessee is partly allowed, in above terms

ITA 169/RJT/2024[2017-18]Status: DisposedITAT Rajkot02 Jan 2026AY 2017-18

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinha

For Appellant: Shri K. C. Thacker, Ld. A.RFor Respondent: Shri Sanjay Puglia, Ld. (CIT) DR
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER AND DR. DINESH MOHAN SINHA, JUDICIAL MEMBER आयकरअपीलसं./ITA No. 99/Rjt/2023 & 169/Rjt/2024 Assessment Year: (2015-16 & 2017-18) Friends Salt Works And Allied Vs. ACIT, Circle-1, Gandhidham Industries Plot No. 20a, Sector-8, Behind KPT Maitri Bhavan, Plot No. 18, Sector- AO Building, Gandhidham-Kutch 8, Gujarat- 370201 Gujarat - 370201 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAAFF2067N (Appellant) (Respondent) Appellant by : Shri K. C. Thacker, Ld. A.R. Respondent by : Shri Sanjay Puglia, Ld. (CIT) DR Date of Hea…

Friends Salt Works & Allied Inds., Gandhidham vs. The Addl. Commissioner of Income Tax, Range Gandhidham, Gandhidham

In the result, the appeal of the assessee is partly allowed, in above terms

ITA 99/RJT/2023[2015-16]Status: DisposedITAT Rajkot02 Jan 2026AY 2015-16

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinha

For Appellant: Shri K. C. Thacker, Ld. A.RFor Respondent: Shri Sanjay Puglia, Ld. (CIT) DR
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER AND DR. DINESH MOHAN SINHA, JUDICIAL MEMBER आयकरअपीलसं./ITA No. 99/Rjt/2023 & 169/Rjt/2024 Assessment Year: (2015-16 & 2017-18) Friends Salt Works And Allied Vs. ACIT, Circle-1, Gandhidham Industries Plot No. 20a, Sector-8, Behind KPT Maitri Bhavan, Plot No. 18, Sector- AO Building, Gandhidham-Kutch 8, Gujarat- 370201 Gujarat - 370201 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAAFF2067N (Appellant) (Respondent) Appellant by : Shri K. C. Thacker, Ld. A.R. Respondent by : Shri Sanjay Puglia, Ld. (CIT) DR Date of Hea…

Deputy Commissioner of Income-Tax, Bangalore vs. M/S.Bhoruka Power Corporation Ltd., Bangalore

In the result, the appeal by the revenue is treated as partly allowed for statistical purposes

ITA 1734/BANG/2016[2010-11]Status: DisposedITAT Bangalore07 Aug 2020AY 2010-11

Bench: Shri N.V. Vasudevan & Shri B R Baskaranassessment Year: 2010-11

For Appellant: Shri Pradeep Kumar, CIT(DR)(ITAT), BengaluruFor Respondent: Smt. Sheetal Borkar, Advocate
Section 14ASection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B R BASKARAN, ACCOUNTANT MEMBER Assessment year: 2010-11 The Deputy Commissioner Vs. M/s. Bhoruka Power Corporation Ltd., of Income Tax, No.48, Lavelle Road, Circle 1(1)(2), Bangalore – 560 001. PAN: AACCB 1422A Bangalore. APPELLANT RESPONDENT Appellant by : Shri Pradeep Kumar, CIT(DR)(ITAT), Bengaluru. Respondent by : Smt. Sheetal Borkar, Advocate Date of hearing : 05.08.2020 Date of Pronouncement : 07.08.2020 O R D E R Per N.V. Vasudevan, Vice President This appeal by the revenue is against the ord…

Howrah Mills Limited, Howrah vs. DCIT, CC-Xxii, Kolkata

In the result the appeal of the revenue is dismissed

ITA 1994/KOL/2014[2010-2011]Status: DisposedITAT Kolkata18 Aug 2017AY 2010-2011

Bench: Hon’Ble Shri N.V.Vasudevan, Jm & Shri M.Balaganesh, Am ] Assessment Year : 2010-11

For Appellant: Shr Rakesh Jain, CAFor Respondent: Shri Sallong Yaden , Addl. CIT
Section 143(3)Section 40

…ITA No.1894/Kol/2014 & 1994/Kol/2014-M/s. Howrah Mills Co.Ltd. A.Y.2010-11 1 IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH ‘A’ KOLKATA [Before Hon’ble Shri N.V.Vasudevan, JM & Shri M.Balaganesh, AM ] Assessment Year : 2010-11 Howrah Mills Company Ltd. -versus- D.C.I.T., Central Circle-XXII, Kolkata Kolkata. (PAN: AAACH 7560 D) (Appellant) (Respondent) Assessment Year : 2010-11 D.C.I.T., Central Circle-XXII, -versus- Howrah Mills Company Ltd. Kolkata Kolkata (PAN: AAACH 7560 D) (Appellant) (Respondent) For the Department: Shri Sallong Yaden , Addl. CIT For the Assessee : Shr Rakesh Jain, CA Date of Hearing : 0…

D.C.I.T., Circle-1, Kolkata vs. M/S. Howrah Mills Company Limited, Howrah

In the result the appeal of the revenue is dismissed

ITA 1894/KOL/2014[2010-2011]Status: DisposedITAT Kolkata18 Aug 2017AY 2010-2011

Bench: Hon’Ble Shri N.V.Vasudevan, Jm & Shri M.Balaganesh, Am ] Assessment Year : 2010-11

For Appellant: Shr Rakesh Jain, CAFor Respondent: Shri Sallong Yaden , Addl. CIT
Section 143(3)Section 40

…ITA No.1894/Kol/2014 & 1994/Kol/2014-M/s. Howrah Mills Co.Ltd. A.Y.2010-11 1 IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH ‘A’ KOLKATA [Before Hon’ble Shri N.V.Vasudevan, JM & Shri M.Balaganesh, AM ] Assessment Year : 2010-11 Howrah Mills Company Ltd. -versus- D.C.I.T., Central Circle-XXII, Kolkata Kolkata. (PAN: AAACH 7560 D) (Appellant) (Respondent) Assessment Year : 2010-11 D.C.I.T., Central Circle-XXII, -versus- Howrah Mills Company Ltd. Kolkata Kolkata (PAN: AAACH 7560 D) (Appellant) (Respondent) For the Department: Shri Sallong Yaden , Addl. CIT For the Assessee : Shr Rakesh Jain, CA Date of Hearing : 0…

Ambika Cotton Mills Ltd. v. DCIT (31 ITR (Trib) 513) — Cited in 5 Judgments | BharatTax