Amarjit Singh Baskhi HUF v. ACIT 263

8 ITR 75High Court#18288 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2015 to 2017.

Judgments citing Amarjit Singh Baskhi HUF v. ACIT 263

Umesh J. Israni, Mumbai vs. Asst Cen Cir 24 & 26, Mumbai

In the result, both the appeals are allowed

ITA 4022/MUM/2014[2005-06]Status: DisposedITAT Mumbai14 Oct 2015AY 2005-06

Bench: Shri N.K. Billaiya & Shri Sanjay Gargआयकर अपील सं/ I.T.A. No.8793/Mum/2010 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, The Acit, बनाम/ Flat No. 123, 12Th Floor, Central Circle-24 & 26, Vs. Vasukamal Tower, Aayakar Bhavan, Devidas Lane Mumbai-400 020 Next To Aqueria Club, Borivali (W), Mumbai-400 013 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaapi 0808C आयकर अपील सं/ I.T.A. No.4022/Mum/2014 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, The Acit, बनाम/ Flat No. 123, 12Th Floor, Central Circle-24 & 26, Vs. Vasukamal Tower, Aayakar Bhavan, Devidas Lane Mumbai-400 020 Next To Aqueria Club, Borivali (W), Mumbai-400 013 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaapi 0808C आयकर अपील सं/ I.T.A. No.8552/Mum/2010 ("नधा"रण वष" / Assessment Year:2005-06 The Acit, M/S. Satnam Sakhi & बनाम/ Central Circle-24 & 26, Associates, Vs. Aayakar Bhavan, Ramashray Chawl, Mumbai 7, Kasturba Cross Road, Borivali (W), Mumbai-400 066 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Abbfs 0501N

For Appellant: Ms. Neelam C. JadhavFor Respondent: Shri Manjunatha R
Section 143(3)Section 153A

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ , मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER AND SHRI SANJAY GARG, JUDICIAL MEMBER आयकर अपील सं/ I.T.A. No.8793/Mum/2010 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, The ACIT, बनाम/ Flat No. 123, 12th Floor, Central Circle-24 & 26, Vs. Vasukamal Tower, Aayakar Bhavan, Devidas Lane Mumbai-400 020 Next to Aqueria Club, Borivali (W), Mumbai-400 013 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAAPI 0808C आयकर अपील सं/ I.T.A. No.4022/Mum/2014 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, T…

Ghanshyam L. Bodani, Mumbai vs. ACIT CC 24 &26, Mumbai

In the result, both the appeals are allowed

ITA 507/MUM/2011[2005-06]Status: DisposedITAT Mumbai14 Oct 2015AY 2005-06

Bench: Shri N.K. Billaiya & Shri Sanjay Gargआयकर अपील सं/ I.T.A. No.8793/Mum/2010 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, The Acit, बनाम/ Flat No. 123, 12Th Floor, Central Circle-24 & 26, Vs. Vasukamal Tower, Aayakar Bhavan, Devidas Lane Mumbai-400 020 Next To Aqueria Club, Borivali (W), Mumbai-400 013 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaapi 0808C आयकर अपील सं/ I.T.A. No.4022/Mum/2014 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, The Acit, बनाम/ Flat No. 123, 12Th Floor, Central Circle-24 & 26, Vs. Vasukamal Tower, Aayakar Bhavan, Devidas Lane Mumbai-400 020 Next To Aqueria Club, Borivali (W), Mumbai-400 013 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaapi 0808C आयकर अपील सं/ I.T.A. No.8552/Mum/2010 ("नधा"रण वष" / Assessment Year:2005-06 The Acit, M/S. Satnam Sakhi & बनाम/ Central Circle-24 & 26, Associates, Vs. Aayakar Bhavan, Ramashray Chawl, Mumbai 7, Kasturba Cross Road, Borivali (W), Mumbai-400 066 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Abbfs 0501N

For Appellant: Ms. Neelam C. JadhavFor Respondent: Shri Manjunatha R
Section 143(3)Section 153A

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ , मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER AND SHRI SANJAY GARG, JUDICIAL MEMBER आयकर अपील सं/ I.T.A. No.8793/Mum/2010 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, The ACIT, बनाम/ Flat No. 123, 12th Floor, Central Circle-24 & 26, Vs. Vasukamal Tower, Aayakar Bhavan, Devidas Lane Mumbai-400 020 Next to Aqueria Club, Borivali (W), Mumbai-400 013 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAAPI 0808C आयकर अपील सं/ I.T.A. No.4022/Mum/2014 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, T…

Umesh I Ishrani, Mumbai vs. ACIT CC 24 & 26, Mumbai

In the result, both the appeals are allowed

ITA 8793/MUM/2010[2005-06]Status: DisposedITAT Mumbai14 Oct 2015AY 2005-06

Bench: Shri N.K. Billaiya & Shri Sanjay Gargआयकर अपील सं/ I.T.A. No.8793/Mum/2010 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, The Acit, बनाम/ Flat No. 123, 12Th Floor, Central Circle-24 & 26, Vs. Vasukamal Tower, Aayakar Bhavan, Devidas Lane Mumbai-400 020 Next To Aqueria Club, Borivali (W), Mumbai-400 013 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaapi 0808C आयकर अपील सं/ I.T.A. No.4022/Mum/2014 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, The Acit, बनाम/ Flat No. 123, 12Th Floor, Central Circle-24 & 26, Vs. Vasukamal Tower, Aayakar Bhavan, Devidas Lane Mumbai-400 020 Next To Aqueria Club, Borivali (W), Mumbai-400 013 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaapi 0808C आयकर अपील सं/ I.T.A. No.8552/Mum/2010 ("नधा"रण वष" / Assessment Year:2005-06 The Acit, M/S. Satnam Sakhi & बनाम/ Central Circle-24 & 26, Associates, Vs. Aayakar Bhavan, Ramashray Chawl, Mumbai 7, Kasturba Cross Road, Borivali (W), Mumbai-400 066 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Abbfs 0501N

For Appellant: Ms. Neelam C. JadhavFor Respondent: Shri Manjunatha R
Section 143(3)Section 153A

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ , मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER AND SHRI SANJAY GARG, JUDICIAL MEMBER आयकर अपील सं/ I.T.A. No.8793/Mum/2010 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, The ACIT, बनाम/ Flat No. 123, 12th Floor, Central Circle-24 & 26, Vs. Vasukamal Tower, Aayakar Bhavan, Devidas Lane Mumbai-400 020 Next to Aqueria Club, Borivali (W), Mumbai-400 013 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAAPI 0808C आयकर अपील सं/ I.T.A. No.4022/Mum/2014 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, T…

ACIT 24 & 26, Mumbai vs. Satnam Sakhi & Assoiates, Mumbai

In the result, both the appeals are allowed

ITA 8552/MUM/2010[2005-06]Status: DisposedITAT Mumbai14 Oct 2015AY 2005-06

Bench: Shri N.K. Billaiya & Shri Sanjay Gargआयकर अपील सं/ I.T.A. No.8793/Mum/2010 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, The Acit, बनाम/ Flat No. 123, 12Th Floor, Central Circle-24 & 26, Vs. Vasukamal Tower, Aayakar Bhavan, Devidas Lane Mumbai-400 020 Next To Aqueria Club, Borivali (W), Mumbai-400 013 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaapi 0808C आयकर अपील सं/ I.T.A. No.4022/Mum/2014 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, The Acit, बनाम/ Flat No. 123, 12Th Floor, Central Circle-24 & 26, Vs. Vasukamal Tower, Aayakar Bhavan, Devidas Lane Mumbai-400 020 Next To Aqueria Club, Borivali (W), Mumbai-400 013 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaapi 0808C आयकर अपील सं/ I.T.A. No.8552/Mum/2010 ("नधा"रण वष" / Assessment Year:2005-06 The Acit, M/S. Satnam Sakhi & बनाम/ Central Circle-24 & 26, Associates, Vs. Aayakar Bhavan, Ramashray Chawl, Mumbai 7, Kasturba Cross Road, Borivali (W), Mumbai-400 066 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Abbfs 0501N

For Appellant: Ms. Neelam C. JadhavFor Respondent: Shri Manjunatha R
Section 143(3)Section 153A

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ , मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER AND SHRI SANJAY GARG, JUDICIAL MEMBER आयकर अपील सं/ I.T.A. No.8793/Mum/2010 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, The ACIT, बनाम/ Flat No. 123, 12th Floor, Central Circle-24 & 26, Vs. Vasukamal Tower, Aayakar Bhavan, Devidas Lane Mumbai-400 020 Next to Aqueria Club, Borivali (W), Mumbai-400 013 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAAPI 0808C आयकर अपील सं/ I.T.A. No.4022/Mum/2014 ("नधा"रण वष" / Assessment Year:2005-06 Shri Umesh I. Ishrani, T…

Amarjit Singh Baskhi HUF v. ACIT 263 (8 ITR 75) — Cited in 5 Judgments | BharatTax