Amarchand & Mangaldas & Suresh A. Shroff & Co. v. Assistant Commissioner of Income Tax Circle 16(2), Mumbai

122 Taxmann.com 248Reported decision2020#22224 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,628 Indian tax judgments — from 2023 to 2024.

Sections most often in play

Section 10(15)(iv)Section 10(4)Section 10(4B)Section 10(5B)Section 10A Section 10B Section 12 Section 14

Issues it is cited on

foreign tax credit section 90 double taxation assistant commissioner previous year person india

Judgments citing Amarchand & Mangaldas & Suresh A. Shroff & Co. v. Assistant Commissioner of Income Tax Circle 16(2), Mumbai

Asst Commissioner of Income Tax-16(2), Mumbai vs. Azb and Partners, Mumbai

In the result, the appeal of the Revenue is dismissed

ITA 3382/MUM/2024[2017-18]Status: DisposedITAT Mumbai21 Oct 2024AY 2017-18

Bench: Shri Amarjit Singh & Shri Sandeep Singh Karhail

For Appellant: Shri Sunil M. LalaFor Respondent: Shri Ram Krishna Kedia, Sr. DR

Section 143(2)Section 250Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “A”, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITAs No.3381 & 3382/Mum/2024 Assessment Years: 2020-21 & 2017-18 ACIT-16(2), AZB and Partners, Mumbai. AZB House, Peninsula Corp. Park, Ganpatrao Kadam Marg, Vs. Lower Parel, Mumbai – 400 013, Maharashtra. PAN: AAKFA0281H (Appellant) (Respondent) Assessee by : Shri Sunil M. Lala Revenue by : Shri Ram Krishna Kedia, Sr. DR Date of Hearing : 19.09.2024 Date of Pronouncement : 21.10.2024 O R D E R PER AMARJIT SINGH, ACCOUNTANT MEMBER: These appeals of…

Asst Commissioner of Income Tax- 16(2), Mumbai vs. Azb and Partners, Mumbai

In the result, the appeal of the Revenue is dismissed

ITA 3381/MUM/2024[2020-21]Status: DisposedITAT Mumbai21 Oct 2024AY 2020-21

Bench: Shri Amarjit Singh & Shri Sandeep Singh Karhail

For Appellant: Shri Sunil M. LalaFor Respondent: Shri Ram Krishna Kedia, Sr. DR

Section 143(2)Section 250Section 90

M/S. B S R & Co LLP, Mumbai vs. ACIT, Circle-16(2), Mumbai

ITA 736/MUM/2023[2012-13]Status: DisposedITAT Mumbai26 Sept 2023AY 2012-13

For Appellant: Shri Ajit JainFor Respondent: Shri Anil Sant

Section 143(3)Section 147Section 148Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL "I" BENCH, MUMBAI SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER M/s B S R & Co. LLP, 14th Floor, Central B Wing And North C Wing, Nesco IT Park, Nesco Centre, Western Express Highway, Goregaon (East), Mumbai - 400063 [PAN: AAAFB9852F] …………. Appellant Vs Assistant Commissioner of Income Tax Circle - 16(2), Mumbai, Room No. 625, 6th Floor, Aayakar Bhavan, M.K. Road, Churchgate, …………. Mumbai - 400020 Respondent Deputy Commissioner of Income Tax 16(2), Mumbai, Room No. 625, 6th Floor, Aayakar Bhavan, M.K. Road, Mumbai - 400020 …………. Appellant M/s…