Amaltas Associates v. ITO

11 Taxmann.com 420Reported decision2011#18699 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2018.

Judgments citing Amaltas Associates v. ITO

ITO, Ward-36(2), Kolkata vs. M/S. Shree Krishna Developers, Kolkata

ITA 1956/KOL/2014[2008-2009]Status: DisposedITAT Kolkata26 Oct 2018AY 2008-2009
Section 143(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “D”, KOLKATA BEFORE SH. S.S.GODARA, JUDICIAL MEMBER AND DR.A.L.SAINI, ACCOUNTANT MEMBER [Assessment Year: 2008-09] vs ITO, M/s. Shree Krishna Ward-36(2), Aayakar Bhawan Developers, 78, Bentinck Poorva, 110, Shanitpally, 8th Street, 5th Floor, Kolkata- Floor,R.No.811,E.M.Byepass, 700001. Kolkata-700020. (Appellant) (Respondent) Appellant by Sh. K.Mondal, Sr.DR Respondent by Sh. A.Dudhwewala, Ld.AR Date of Hearing 24.09.2018 Date of Pronouncement 26.10.2018 ORDER PER S.S.GODARA, JUDICIAL MEMBER This Revenue’s appeal for AY 2008-09 arises against the order dated 0…

I.T.O WD - 36(2), Kolkata vs. M/S Shree Krishna Developers, Kolkata

ITA 568/KOL/2013[2006-07]Status: DisposedITAT Kolkata31 Aug 2018AY 2006-07

Bench: Sh. P.M.Jagtap & Sh. S.S. Viswanethra Ravi[Assessment Year: 2006-07] Vs Ito, M/S. Shree Krishna Developers, Ward-36(2), 78, Bentinck Street, 5Th Floor, Kolkata. Kolkata-700001. Pan-Aaaas9791F (Appellant) (Respondent) [Assessment Year: 2007-08] Vs Ito, Shree Krishna Developers, Ward-36(2), 133, Canning Street, Kolkata. ‘Chopra House’, Kolkata-700001. Pan-Aaaas9791F (Appellant) (Respondent) Appellant By Sh. Shallong Yaden, Addl. Cit Dr Respondent By Sh.D.S.Damle, Fca Date Of Hearing 18.06.2018 Date Of Pronouncement 31.08.2018 Order

Section 143(1)Section 148Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “A”, KOLKATA BEFORE SH. P.M.JAGTAP, ACCOUNTANT MEMBER AND SH. S.S. VISWANETHRA RAVI, JUDICIAL MEMBER [Assessment Year: 2006-07] vs ITO, M/s. Shree Krishna Developers, Ward-36(2), 78, Bentinck Street, 5th Floor, Kolkata. Kolkata-700001. PAN-AAAAS9791F (Appellant) (Respondent) [Assessment Year: 2007-08] vs ITO, Shree Krishna Developers, Ward-36(2), 133, Canning Street, Kolkata. ‘Chopra House’, Kolkata-700001. PAN-AAAAS9791F (Appellant) (Respondent) Appellant by Sh. Shallong Yaden, Addl. CIT DR Respondent by Sh.D.S.Damle, FCA Date of Hearing 18.06.2018 Date of Pr…

The ITO, Ward-9(1), Ahmedabad vs. M/S. Shree Hari Developers, Ahmedabad

In the result, appeal of the assessee in ITA No

ITA 230/AHD/2012[2008-09]Status: DisposedITAT Ahmedabad08 Aug 2017AY 2008-09

Bench: Shri N.K. Billaiya & Shri Mahavir Prasad

For Respondent: Shri V. K. Singh, Sr. D.R
Section 80I

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘डी’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “ D ” BENCH, AHMEDABAD सव"ी एन.के. "ब"लैया, लेखा सद"य एवं महावीर "साद, "या"यक सद"य के सम" । BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER And SHRI MAHAVIR PRASAD, JUDICIAL MEMBER (1) आयकर अपील सं./I.T.A. No.493/Ahd/2011 for A.Y. 2007-08 (2) आयकर अपील सं./I.T.A. No.230/Ahd/2012 for A.Y. 2008-09 (3) आयकर अपील सं./I.T.A. No.1783/Ahd/2012 for A.Y. 2009-10 (1)M/s. Shree Hari (1)The Income Tax Officer, बनाम/ Developers Ward – 9(1), Vs. 1 Ved Bunglows, Ahmedabad Nobalnagar, Nana Chiloda, (2-3) M/s. Shree Hari Ahmedabad – 382340…

M/S. Shree Hari Developers, Ahmedabad vs. The Income Tax Officer, Ward-9(1), Ahmedabad

In the result, appeal of the assessee in ITA No

ITA 493/AHD/2011[2007-08]Status: DisposedITAT Ahmedabad08 Aug 2017AY 2007-08

Bench: Shri N.K. Billaiya & Shri Mahavir Prasad

For Respondent: Shri V. K. Singh, Sr. D.R
Section 80I

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘डी’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “ D ” BENCH, AHMEDABAD सव"ी एन.के. "ब"लैया, लेखा सद"य एवं महावीर "साद, "या"यक सद"य के सम" । BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER And SHRI MAHAVIR PRASAD, JUDICIAL MEMBER (1) आयकर अपील सं./I.T.A. No.493/Ahd/2011 for A.Y. 2007-08 (2) आयकर अपील सं./I.T.A. No.230/Ahd/2012 for A.Y. 2008-09 (3) आयकर अपील सं./I.T.A. No.1783/Ahd/2012 for A.Y. 2009-10 (1)M/s. Shree Hari (1)The Income Tax Officer, बनाम/ Developers Ward – 9(1), Vs. 1 Ved Bunglows, Ahmedabad Nobalnagar, Nana Chiloda, (2-3) M/s. Shree Hari Ahmedabad – 382340…