Allied Electronics and Magnetics Ltd. v. DCIT

160 Taxmann 325Reported decision#22894 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 14ASection 32Section 40A(2)(b)Section 43BSection 80IBSection 145ASection 24Section 37

Issues it is cited on

section 40a(2)(a)actual payment basisopening wdvset off of lossessection 80hsection 145asection 80hhsection 40a(2)(b)section 40a(2)written down valueblock of assetssection 80ib

Judgments citing Allied Electronics and Magnetics Ltd. v. DCIT

Addl CIT 8(1), Mumbai vs. M/S. Sanofi India Limited (Formerly Known As M/S. Aventis Pharma Ltd), Mumbai

In the result, the C.O. of the assessee for AY 2007-08 is partly allowed

ITA 6698/MUM/2011[2007-08]Status: DisposedITAT Mumbai23 Feb 2024AY 2007-08

Bench: Shri Vikas Awasthy, Jm & Ms Padmavathy S, Am

For Respondent: Shri Ajay Chandra (CIT-DR) &
Section 32Section 32(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JM & MS PADMAVATHY S, AM I.T.A. No. 6626/Mum/2009 (Assessment Year: 2005-06) Sanofi India Limited The Addl. CIT, Range-8(1), (Formerly known as Aventis Pharma Aayakar Bhavan, Ltd.), Sanofi House, CTS 117-B, M.K. Road, Mumbai-400020. Vs. L&T Business Park, Saki Vihar Road Powai, Mumbai- 400072 PAN : AAACH2736F Appellant) : Respondent) I.T.A. No. 7987/Mum/2010 (Assessment Year: 2006-07) Sanofi India Limited The Addl. CIT, Range-8(1), (Formerly known as Aventis Pharma 2nd Floor, Aayakar Bhavan, Ltd.), Sanofi House, CTS 117-B, M.K. Road…

Addl CIT RG 8(1), Mumbai vs. M/S. Sanofi India Limited (Formerly Known As M/S. Aventis Pharma Ltd), Mumbai

In the result, the C.O. of the assessee for AY 2007-08 is partly allowed

ITA 7712/MUM/2010[2006-07]Status: DisposedITAT Mumbai23 Feb 2024AY 2006-07

Bench: Shri Vikas Awasthy, Jm & Ms Padmavathy S, Am

For Respondent: Shri Ajay Chandra (CIT-DR) &
Section 32Section 32(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JM & MS PADMAVATHY S, AM I.T.A. No. 6626/Mum/2009 (Assessment Year: 2005-06) Sanofi India Limited The Addl. CIT, Range-8(1), (Formerly known as Aventis Pharma Aayakar Bhavan, Ltd.), Sanofi House, CTS 117-B, M.K. Road, Mumbai-400020. Vs. L&T Business Park, Saki Vihar Road Powai, Mumbai- 400072 PAN : AAACH2736F Appellant) : Respondent) I.T.A. No. 7987/Mum/2010 (Assessment Year: 2006-07) Sanofi India Limited The Addl. CIT, Range-8(1), (Formerly known as Aventis Pharma 2nd Floor, Aayakar Bhavan, Ltd.), Sanofi House, CTS 117-B, M.K. Road…

Sanofi India Ltd Formerly Known As Aventis Pharma Ltd, Mumbai vs. Addl CIT RG 8(1), Mumbai

In the result, the C.O. of the assessee for AY 2007-08 is partly allowed

ITA 6626/MUM/2009[2005-06]Status: DisposedITAT Mumbai23 Feb 2024AY 2005-06

Bench: Shri Vikas Awasthy, Jm & Ms Padmavathy S, Am

For Respondent: Shri Ajay Chandra (CIT-DR) &
Section 32Section 32(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JM & MS PADMAVATHY S, AM I.T.A. No. 6626/Mum/2009 (Assessment Year: 2005-06) Sanofi India Limited The Addl. CIT, Range-8(1), (Formerly known as Aventis Pharma Aayakar Bhavan, Ltd.), Sanofi House, CTS 117-B, M.K. Road, Mumbai-400020. Vs. L&T Business Park, Saki Vihar Road Powai, Mumbai- 400072 PAN : AAACH2736F Appellant) : Respondent) I.T.A. No. 7987/Mum/2010 (Assessment Year: 2006-07) Sanofi India Limited The Addl. CIT, Range-8(1), (Formerly known as Aventis Pharma 2nd Floor, Aayakar Bhavan, Ltd.), Sanofi House, CTS 117-B, M.K. Road…

Allied Electronics and Magnetics Ltd. v. DCIT (160 Taxmann 325) — Cited in 3 Judgments | BharatTax