ALIVE HOSPITALITY AND FOOD PRIVATE LIMITED v. UNION OF INDIA AND OTHERS

2013 SCC OnLine GUJ 3909Reported decision2013#7314 most cited
15

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2016 to 2020.

Judgments citing ALIVE HOSPITALITY AND FOOD PRIVATE LIMITED v. UNION OF INDIA AND OTHERS