Alfa Laval Lund Ab v. CIT

210 DTR 313Income Tax Appellate Tribunal2022#17201 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 361,826 Indian tax judgments — from 2022 to 2022.

Judgments citing Alfa Laval Lund Ab v. CIT

Shri Rajinder Singh, Shimla vs. Pr.CIT-1, Chandigarh

In the result, appeal of the assessee is dismissed

ITA 28/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh30 Aug 2022AY 2016-17

Bench: Smt.Diva Singh & Shri Vikram Singh Yadavshri Rajinder Singh बनाम Pr. Cit-1 M/S R.S. Traders, Gunj Road Chandigarh Shimla

For Appellant: Shri Ashwani Kumar, CAFor Respondent: Shri Sarabjeet Singh, CIT DR
Section 142(1)Section 143(3)Section 263

…0/02/2021through the JCIT, Shimla Range, Shimla and thereafter the issue of the show cause notice under section 263 dt. 20/02/2021. In support, the reliance was placed on the decision of the Coordinate Pune Benches in case of Alfa Laval Lund Ab Vs. CIT [2022] 210 DTR 313 (Pune Trib). 2.4 It was further submitted by the ld AR that detailed investigation have been conducted by the AO during the course of assessment proceedings and therefore the order so passed by the AO cannot be set aside merely based on account of difference of opinion on the part of the Ld. Pr. CIT. In this regard, our reference was drawn to th…

Tarun Jain, Bathinda vs. Pr.CIT(Central), Ludhiana

ITA 144/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh23 Mar 2022AY 2016-17

Bench: Shri N.K. Saini & Shri Sudhanshu Srivastava

For Appellant: Sh. Sudhir Sehgal, AdvocateFor Respondent: Sh. Sarabjeet Singh, CIT DR
Section 143(3)Section 263Section 57

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ,च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, “B”, CHANDIGARH BEFORE SHRI N.K. SAINI, VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER आयकर अपील सं./ITA No.140/CHD/2021 "नधा"रणवष" / Assessment Year :2016-17 Sh. Sanjay Jain, The PCIT, बनाम 196-197, Ganpati Enclave, (Central) Dabwali Road, Bathinda Ludhiana "थायीलेखासं./PAN NO: ABJPJ5318E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ITA No. 141/CHD/2021 "नधा"रणवष" / Assessment Year :2016-17 Sanjay Jain and Sons, The PCIT, बनाम 196-197, Ganpati Enclave, (Central) Dabwali Road,Bathinda Ludhiana "थाय…

M/S Royal Lifestyle Jewellers Pvt. Ltd.., Bathinda vs. Pr.CIT(Central), Ludhiana

The appeal of the assessee stands allowed

ITA 143/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh23 Mar 2022AY 2016-17

Bench: Shri N.K. Saini & Shri Sudhanshu Srivastavaआयकरअपीलसं./Ita No.143/Chd/2021 "नधा"रणवष" / Assessment Year : 2016-17 Royal Lifestyle Jewellers Pvt. Ltd., The Pcit, बनाम 18-A, 2Nd Floor, (Central) North Avenue Road, Ludhiana West Punjab Bagh, New Delhi

For Appellant: Sh. Sudhir Sehgal, AdvocateFor Respondent: Sh. Sarabjeet Singh, CIT DR
Section 143(3)Section 263Section 68

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ,च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, “B”, CHANDIGARH BEFORE SHRI N.K. SAINI, VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER आयकरअपीलसं./ITA No.143/CHD/2021 "नधा"रणवष" / Assessment Year : 2016-17 Royal Lifestyle Jewellers Pvt. Ltd., The PCIT, बनाम 18-A, 2nd Floor, (Central) North Avenue Road, Ludhiana West Punjab Bagh, New Delhi "थायीलेखासं./PAN NO: AACCB0185A अपीलाथ"/Appellant ""यथ"/Respondent Hearing though video Conferencing "नधा"रतीक"ओरसे/Assessee by : Sh. Sudhir Sehgal, Advocate. राज"वक"ओरसे/ Revenue by : Sh. Sarabjeet Singh, CIT DR सु…

Rajni Jain, Bathinda vs. Pr.CIT(Central), Ludhiana

ITA 142/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh23 Mar 2022AY 2016-17

Bench: Shri N.K. Saini & Shri Sudhanshu Srivastava

For Appellant: Sh. Sudhir Sehgal, AdvocateFor Respondent: Sh. Sarabjeet Singh, CIT DR
Section 143(3)Section 263Section 57

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ,च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, “B”, CHANDIGARH BEFORE SHRI N.K. SAINI, VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER आयकर अपील सं./ITA No.140/CHD/2021 "नधा"रणवष" / Assessment Year :2016-17 Sh. Sanjay Jain, The PCIT, बनाम 196-197, Ganpati Enclave, (Central) Dabwali Road, Bathinda Ludhiana "थायीलेखासं./PAN NO: ABJPJ5318E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ITA No. 141/CHD/2021 "नधा"रणवष" / Assessment Year :2016-17 Sanjay Jain and Sons, The PCIT, बनाम 196-197, Ganpati Enclave, (Central) Dabwali Road,Bathinda Ludhiana "थाय…

Shri Sanjay Jain, Bathinda vs. Pr.CIT(Central), Ludhiana

ITA 140/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh23 Mar 2022AY 2016-17

Bench: Shri N.K. Saini & Shri Sudhanshu Srivastava

For Appellant: Sh. Sudhir Sehgal, AdvocateFor Respondent: Sh. Sarabjeet Singh, CIT DR
Section 143(3)Section 263Section 57

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ,च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, “B”, CHANDIGARH BEFORE SHRI N.K. SAINI, VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER आयकर अपील सं./ITA No.140/CHD/2021 "नधा"रणवष" / Assessment Year :2016-17 Sh. Sanjay Jain, The PCIT, बनाम 196-197, Ganpati Enclave, (Central) Dabwali Road, Bathinda Ludhiana "थायीलेखासं./PAN NO: ABJPJ5318E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ITA No. 141/CHD/2021 "नधा"रणवष" / Assessment Year :2016-17 Sanjay Jain and Sons, The PCIT, बनाम 196-197, Ganpati Enclave, (Central) Dabwali Road,Bathinda Ludhiana "थाय…