Alembic Chemical Works Co. Ltd. v. CIT

176 Taxmann 355High Court2009#4923 most cited
24

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2015 to 2023.

Also reported as

97 Taxmann.com 105

Issues it is cited on

trcenduring benefittransactional net margin methodsection 144c(5)most appropriate methodsection 92ca(3)revenue expendituremercantile system of accountingcommercial expediencyarm's length pricesection 37(1)transfer pricing adjustment

Judgments citing Alembic Chemical Works Co. Ltd. v. CIT

Commissioner of Income Tax-IV vs. Hero Honda Motors Ltd

ITA - 699 / 2011HC Delhi03 Feb 2015

…* IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NOS. 696/2011. 698/2011, 699/2011, 625/2012 & 633/2012 Reservedon : 10^ November, 2014 Date of decision: February, 2015 COMMISSIONER OF INCOME TAX-IV Appellant Through Mr. Rohit Madan, Mr. P. Roy Chaudhury & Mr. Ruchir Bhatia, Advocates. versus HERO HONDA MOTORS LIMITED Respondent ^ Through Mr. Ajay Vohra, Sr. Advocate with Ms. Kavita Jha & Mr. Vivek Bansal, Advocates. CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE V. KAMESWAR RAO SANHV KHANNA, J.; For detailed order, see ITA No. 694/2011 titled Commissioner ofIncome Tax-IV versus Hero Ho…

Commissioner of Income Tax-IV vs. Hero Honda Motors Ltd

ITA - 698 / 2011HC Delhi03 Feb 2015

…* IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NOS. 696/2011. 698/2011, 699/2011, 625/2012 & 633/2012 Reservedon : 10^ November, 2014 Date of decision: February, 2015 COMMISSIONER OF INCOME TAX-IV Appellant Through Mr. Rohit Madan, Mr. P. Roy Chaudhury & Mr. Ruchir Bhatia, Advocates. versus HERO HONDA MOTORS LIMITED Respondent ^ Through Mr. Ajay Vohra, Sr. Advocate with Ms. Kavita Jha & Mr. Vivek Bansal, Advocates. CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE V. KAMESWAR RAO SANHV KHANNA, J.; For detailed order, see ITA No. 694/2011 titled Commissioner ofIncome Tax-IV versus Hero Ho…

Commissioner of Income Tax-IV vs. Hero Honda Motors Ltd

ITA - 696 / 2011HC Delhi03 Feb 2015

…* IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NOS. 696/2011. 698/2011, 699/2011, 625/2012 & 633/2012 Reservedon : 10^ November, 2014 Date of decision: February, 2015 COMMISSIONER OF INCOME TAX-IV Appellant Through Mr. Rohit Madan, Mr. P. Roy Chaudhury & Mr. Ruchir Bhatia, Advocates. versus HERO HONDA MOTORS LIMITED Respondent ^ Through Mr. Ajay Vohra, Sr. Advocate with Ms. Kavita Jha & Mr. Vivek Bansal, Advocates. CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE V. KAMESWAR RAO SANHV KHANNA, J.; For detailed order, see ITA No. 694/2011 titled Commissioner ofIncome Tax-IV versus Hero Ho…

Commissioner of Income Tax-IV vs. Hero Honda Motors Limited

ITA/694/2011HC Delhi03 Feb 2015

…ITA 694, 696, 698, 699/2011 & 625, 633/2012 Page 1 of 20 * IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NOS. 694/2011, 696/2011, 698/2011, 699/2011, 625/2012 & 633/2012 Reserved on : 10th November, 2014 Date of decision: 3rd February, 2015 COMMISSIONER OF INCOME TAX-IV ..... Appellant Through Mr. Rohit Madan, Mr. P. Roy Chaudhury & Mr. Ruchir Bhatia, Advocates. versus HERO HONDA MOTORS LIMITED .....Respondent Through Mr. Ajay Vohra, Sr. Advocate with Ms. Kav…