Alankar Commercial Pvt. Ltd. v. ACIT

COMMISSIONER OF INCOME TAX- DELHI vs. M/S PASUPATI NATH COMMR. P. LTD.

The appeals are allowed with costs of Rs

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

COMMISSIONER OF INCOME TAX DEL vs. M/S SWASTIK COMMERCIAL P. LTD.

The appeals are allowed with costs of Rs

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

COMMISSIONER OF INCOME TAX DEL vs. M/S TRISHUL COMMERCIAL P. LTD.

The appeals are allowed with costs of Rs

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

COMMISSIONER OF INCOME TAX- DELHI vs. M/S MANSAROVER COMMERCIAL P. LTD.

The appeals are allowed with costs of Rs

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

COMMISSIONER OF INCOME TAX DEL vs. M/S SOVERIGN COMMERCIAL P. LTD

The appeals are allowed with costs of Rs

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

COMMISSIONER OF INCOME TAX DEL vs. M/S SOVERIGN COMMERCIAL P. LTD

The appeals are allowed with costs of Rs

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

COMMISSIONER OF INCOME TAX DEL vs. M/S SWASTIK COMMERCIAL P. LTD.

The appeals are allowed with costs of Rs

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

COMMISSIONER OF INCOME TAX DEL vs. M/S TRISHUL COMMERCIAL P. LTD.

The appeals are allowed with costs of Rs

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

COMMISSIONER OF INCOME TAX- DELHI vs. M/S PASUPATI NATH COMMR. P. LTD.

The appeals are allowed with costs of Rs

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…