Alabra Shipping Pte Ltd. v. Income-tax Officer International Taxation, Gandhidham

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Judgments citing Alabra Shipping Pte Ltd. v. Income-tax Officer International Taxation, Gandhidham

ITO (INTERNATIONAL TAXATION ), SURAT, SURAT vs. M/S. STAR RAYS,, SURAT

In the result, the grounds of appeal raised by the revenue are dismissed

ITA 725/SRT/2018[2015-16]Status: DisposedITAT Surat28 Feb 2022AY 2015-16

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Hearing In Virtual Court) The Income Tax Officer Star Rays, (International Taxation), Shivam Chambers, Vs Surat. Khand Bazar, Varachha Road, Surat – 395009. Pan: Aamfs 1942 B Appellant/ Revenue Respondent/ Assessee

Section 254(1)Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Virtual Court) The Income Tax Officer Star Rays, (International Taxation), Shivam Chambers, Vs Surat. Khand Bazar, Varachha Road, Surat – 395009. PAN: AAMFS 1942 B Appellant/ Revenue Respondent/ Assessee Assessee by Shri Saurabh Suparkar, Senior Advocate with Ms. Urvashi Shodhan, Advocate Revenue by Shri H.P.Meena – CIT-DR 24/01/2022 Date of hearing 28/02/2022 Date of pronouncement Order under section 254(1) of Income Tax Act PER PAWAN SINGH, JUDICIAL MEMBER:…

APL CO. PTE. LTD,MUMBAI vs. DCIT (IT) 1(1)(2), MUMBAI

ITA 449/MUM/2017[2012-13]Status: DisposedITAT Mumbai28 Apr 2017AY 2012-13

Bench: Shri Shamim Yahya & Shri Sandeep Gosain

For Appellant: Shri. P.J Pardiwala/Arati VisanjiFor Respondent: Shri. Jasbir Chouhan

Section 143(3)Section 144CSection 209(1)(d)Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL “L” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND SHRI SANDEEP GOSAIN, JUDICIAL MEMBER ITA no.449/Mum./2017 (Assessment Year :2012-2013) APL Co. Pte. Ltd., C/o. India Bulls Finance Centre, ……………. Appellant Tower-3, 8th Floor, Senapati Bapat Marg, Elphinstone (W) Mumbai 400013 PAN AABCA2731N v/s DCIT(IT) 1(1)(2) ……………. Respondent Scindia House, Mumbai 400038 Assessee by : Shri. P.J Pardiwala/Arati Visanji Revenue by : Shri. Jasbir Chouhan Date of Hearing 17.04.2017 Date of Order – 28.04.2017 O R D E R PER: SHAMIM YAHYA This appeal by the assessee is directed…

CITICORP INVESTMENT BANK (SINGAPORE) LTD,MUMBAI vs. DCIT (IT) 2(1)(1), MUMBAI

In the result the appeal of the assessee is allowed

ITA 793/MUM/2015[2010-11]Status: DisposedITAT Mumbai24 Mar 2017AY 2010-11

Bench: Shri Jason. P. Boaz & Shri Pawan Singhciticorp Investment Bank Dcit (International Taxation) - (Singapore) Ltd. C/O Citibank 2 (1)(1), Scindia House, Na, Securities & Fund N. M. Road, Ballard Pier, Services, Citibank N.A. Fifc, Mumbai-400038 Vs. 11Th Floor, C-54 & C-55, G Block, Bkc, Bandra (E) Mumbai-400051 Pan: Aaacc5806F (Appellant) (Respondent)

For Appellant: Shri P.J. Pardiwala -AdvocateFor Respondent: Shri Jasbir Chouhan

Section 10(1)Section 143(3)Section 144CSection 253Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “L”, MUMBAI BEFORE SHRI JASON. P. BOAZ, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER Citicorp Investment Bank DCIT (International Taxation) - (Singapore) Ltd. C/o Citibank 2 (1)(1), Scindia House, NA, Securities and Fund N. M. Road, Ballard Pier, Services, Citibank N.A. FIFC, Mumbai-400038 Vs. 11th Floor, C-54 & C-55, G Block, BKC, Bandra (E) Mumbai-400051 PAN: AAACC5806F (Appellant) (Respondent) Assessee by : Shri P.J. Pardiwala -Advocate Revenue by : Shri Jasbir Chouhan (CIT-DR) Date of hearing : 21.03.2017 Date of Pronouncement : 24.03.2017 Order U…

APL CO. PTE LTD.,MUMBAI vs. ADIT (INT'L TAXATION)-1(1), MUMBAI

In the result, appeal of assessee is partly allowed

ITA 4435/MUM/2013[2008-09]Status: DisposedITAT Mumbai16 Feb 2017AY 2008-09

Bench: Shri G.S. Pannu & Shri Amit Shukla: (A.Y : 2008-09) Apl Co. Pte Ltd. Vs Adit(It)-1(1), Mumbai C/O Apl India Pvt. Ltd., . (Respondent) 247, Park Hincon House, B- Wing, 8Th Floor, Lbs Marg, Vikhroli (W), Mumbai 400 083 (Appellant) Pan : Aaeca1501B

For Appellant: Shri P.J. PardiwalaFor Respondent: Ms. Vandana Sagar, CIT- DR

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “L”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI AMIT SHUKLA, JUDICIAL MEMBER : (A.Y : 2008-09) APL Co. Pte Ltd. Vs ADIT(IT)-1(1), Mumbai C/o APL India Pvt. Ltd., . (Respondent) 247, Park Hincon House, B- Wing, 8th floor, LBS Marg, Vikhroli (W), Mumbai 400 083 (Appellant) PAN : AAECA1501B Assessee by : Shri P.J. Pardiwala, Ms. Aarti Visanji, Shri Faizan Nursumar& Shri Vivek Chouhan Revenue by : Ms. Vandana Sagar, CIT- DR : Mr. Jasbir Singh, CIT- DR Date of Hearing : 14/02/2017 Date of Pronouncement: 16/02/2017 O R D E R PER AMIT SHUKLA, JM:…