Akil Gulamali Somji v. Income-tax Officer, Ward 4(5)

20 Taxmann.com 380Reported decision2012#1706 most cited
66

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2019 to 2023.

Also referred to as

Akil Gulamali Somji · 20 Taxmann.com 380 · search assessment · block assessment · section 158BC · section 153B · section 144BA · rectification under section 154 · time limit for assessment · income tax search

Issues it is cited on

section 10(31a)section 100section 76section 142(2c)section 153b(1)(b)section 153b(1)rectification under section 154section 144basection 206csection 158bcsection 206section 2(22)

Judgments citing Akil Gulamali Somji v. Income-tax Officer, Ward 4(5)

ACIT Central Circle, Agra vs. D.S. India Jewelmart P Ltd, Mathura

In the result, the appeals of the assessee are allowed and those of Revenue are

ITA 276/AGR/2017[2012-13]Status: DisposedITAT Agra18 Sept 2019AY 2012-13

Bench: : Shri Laliet Kumar & Dr. Mitha Lal Meena

Section 142(1)Section 153ASection 153D

…In the Income-Tax Appellate Tribunal, Agra Bench, Agra Before : Shri Laliet Kumar, Judicial Member And Dr. Mitha Lal Meena, Accountant Member ITA No. 263 to 267/Agr/2017 Assessment Year: 2008-09 to 2012-13 Shri Saurabh Agarwal C/o D.S. vs. DCIT, Central Circle, (India) Jewelmart P. Ltd., in front of Agra. Mehta Nursing Home, 2, Krishna Nagar, Mathura. PAN:ADEPA7167R (Appellant) (Respondent) ITA No. 260 to 262/Agr/2017 Assessment Year: 2007-08, 2008-09 & 2012-13 Late Sh. Mradul Garg Throuhg L/H vs. DCIT, Central Circle, Paras Agarwal, C/o D.S. (India) Agra. Jewelmart P. Ltd., in front of Mehta Nursing Home, 2…

DCIT Central Circle, Agra vs. Lt. Shri Mradul Garg, Mathura

In the result, the appeals of the assessee are allowed and those of Revenue are

ITA 272/AGR/2017[2010-11]Status: DisposedITAT Agra18 Sept 2019AY 2010-11

Bench: : Shri Laliet Kumar & Dr. Mitha Lal Meena

Section 142(1)Section 153ASection 153D

…In the Income-Tax Appellate Tribunal, Agra Bench, Agra Before : Shri Laliet Kumar, Judicial Member And Dr. Mitha Lal Meena, Accountant Member ITA No. 263 to 267/Agr/2017 Assessment Year: 2008-09 to 2012-13 Shri Saurabh Agarwal C/o D.S. vs. DCIT, Central Circle, (India) Jewelmart P. Ltd., in front of Agra. Mehta Nursing Home, 2, Krishna Nagar, Mathura. PAN:ADEPA7167R (Appellant) (Respondent) ITA No. 260 to 262/Agr/2017 Assessment Year: 2007-08, 2008-09 & 2012-13 Late Sh. Mradul Garg Throuhg L/H vs. DCIT, Central Circle, Paras Agarwal, C/o D.S. (India) Agra. Jewelmart P. Ltd., in front of Mehta Nursing Home, 2…

Ashok Kumar Agarwal, Mathura vs. DCIT Central Circle, Agra

In the result, the appeals of the assessee are allowed and those of Revenue are

ITA 269/AGR/2017[2012-13]Status: DisposedITAT Agra18 Sept 2019AY 2012-13

Bench: : Shri Laliet Kumar & Dr. Mitha Lal Meena

Section 142(1)Section 153ASection 153D

…In the Income-Tax Appellate Tribunal, Agra Bench, Agra Before : Shri Laliet Kumar, Judicial Member And Dr. Mitha Lal Meena, Accountant Member ITA No. 263 to 267/Agr/2017 Assessment Year: 2008-09 to 2012-13 Shri Saurabh Agarwal C/o D.S. vs. DCIT, Central Circle, (India) Jewelmart P. Ltd., in front of Agra. Mehta Nursing Home, 2, Krishna Nagar, Mathura. PAN:ADEPA7167R (Appellant) (Respondent) ITA No. 260 to 262/Agr/2017 Assessment Year: 2007-08, 2008-09 & 2012-13 Late Sh. Mradul Garg Throuhg L/H vs. DCIT, Central Circle, Paras Agarwal, C/o D.S. (India) Agra. Jewelmart P. Ltd., in front of Mehta Nursing Home, 2…

D.S. India Jewelmart P Ltd, Mathura vs. ACIT Central Circle, Agra

In the result, the appeals of the assessee are allowed and those of Revenue are

ITA 268/AGR/2017[2012-13]Status: DisposedITAT Agra18 Sept 2019AY 2012-13

Bench: : Shri Laliet Kumar & Dr. Mitha Lal Meena

Section 142(1)Section 153ASection 153D

…In the Income-Tax Appellate Tribunal, Agra Bench, Agra Before : Shri Laliet Kumar, Judicial Member And Dr. Mitha Lal Meena, Accountant Member ITA No. 263 to 267/Agr/2017 Assessment Year: 2008-09 to 2012-13 Shri Saurabh Agarwal C/o D.S. vs. DCIT, Central Circle, (India) Jewelmart P. Ltd., in front of Agra. Mehta Nursing Home, 2, Krishna Nagar, Mathura. PAN:ADEPA7167R (Appellant) (Respondent) ITA No. 260 to 262/Agr/2017 Assessment Year: 2007-08, 2008-09 & 2012-13 Late Sh. Mradul Garg Throuhg L/H vs. DCIT, Central Circle, Paras Agarwal, C/o D.S. (India) Agra. Jewelmart P. Ltd., in front of Mehta Nursing Home, 2…

Saurabh Agarwal, Mathura vs. DCIT Central Circle, Agra

In the result, the appeals of the assessee are allowed and those of Revenue are

ITA 263/AGR/2017[2008-09]Status: DisposedITAT Agra18 Sept 2019AY 2008-09

Bench: : Shri Laliet Kumar & Dr. Mitha Lal Meena

Section 142(1)Section 153ASection 153D

…In the Income-Tax Appellate Tribunal, Agra Bench, Agra Before : Shri Laliet Kumar, Judicial Member And Dr. Mitha Lal Meena, Accountant Member ITA No. 263 to 267/Agr/2017 Assessment Year: 2008-09 to 2012-13 Shri Saurabh Agarwal C/o D.S. vs. DCIT, Central Circle, (India) Jewelmart P. Ltd., in front of Agra. Mehta Nursing Home, 2, Krishna Nagar, Mathura. PAN:ADEPA7167R (Appellant) (Respondent) ITA No. 260 to 262/Agr/2017 Assessment Year: 2007-08, 2008-09 & 2012-13 Late Sh. Mradul Garg Throuhg L/H vs. DCIT, Central Circle, Paras Agarwal, C/o D.S. (India) Agra. Jewelmart P. Ltd., in front of Mehta Nursing Home, 2…

Lt. Shri Mradul Garg, Mathura vs. DCIT Central Circle, Agra

In the result, the appeals of the assessee are allowed and those of Revenue are

ITA 260/AGR/2017[2007-08]Status: DisposedITAT Agra18 Sept 2019AY 2007-08

Bench: : Shri Laliet Kumar & Dr. Mitha Lal Meena

Section 142(1)Section 153ASection 153D

…In the Income-Tax Appellate Tribunal, Agra Bench, Agra Before : Shri Laliet Kumar, Judicial Member And Dr. Mitha Lal Meena, Accountant Member ITA No. 263 to 267/Agr/2017 Assessment Year: 2008-09 to 2012-13 Shri Saurabh Agarwal C/o D.S. vs. DCIT, Central Circle, (India) Jewelmart P. Ltd., in front of Agra. Mehta Nursing Home, 2, Krishna Nagar, Mathura. PAN:ADEPA7167R (Appellant) (Respondent) ITA No. 260 to 262/Agr/2017 Assessment Year: 2007-08, 2008-09 & 2012-13 Late Sh. Mradul Garg Throuhg L/H vs. DCIT, Central Circle, Paras Agarwal, C/o D.S. (India) Agra. Jewelmart P. Ltd., in front of Mehta Nursing Home, 2…