Akamai Technologies India (P.) Ltd. v. DCIT

74 Taxmann.com 188Reported decision2016#21344 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2018 to 2022.

Judgments citing Akamai Technologies India (P.) Ltd. v. DCIT

Mindteck (India) Limited, Bangalore vs. Deputy Commissioner of Income Tax, Circle-4(1)(1), Bangalore

In the result, the appeal filed by the assessee is partly allowed for statistical purposes

ITA 211/BANG/2022[2017-18]Status: DisposedITAT Bangalore30 Nov 2022AY 2017-18

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Padam Chand Khincha, A.RFor Respondent: Shri K. Sankar Ganesh, D.R
Section 143(3)

…IT(TP)A No.211/Bang/2022 M/s. Mindteck (India) Limited, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No.211/Bang/2022 Assessment Year: 2017-18 Mindteck (India) Limited Block-1, 3rd Foor, 664 23/24 AMR Techpark Deputy Commissioner Hosur Main Road of Income-tax Vs. Bommanahalli, Circle-4(1)(1) Bangalore 560 068 Bangalore PAN NO : AAACH1072Q APPELLANT RESPONDENT Appellant by : Shri Padam Chand Khincha, A.R. Respondent by : Shri K. Sankar Ganesh, D.R. Date of Hearing 21 11 2022 Date of Prono…

Akamai Technologies India Private Limited, Bangalore vs. DCIT, Bangalore

In the result, appeal by the Revenue is dismissed, while the appeal by the assessee is treated as allowed for statistical purpose while the Cross

ITA 307/BANG/2015[2010-11]Status: DisposedITAT Bangalore29 Jul 2020AY 2010-11

Bench: Shri N.V.Vasudevan & Shri B.R.Baskaran

For Appellant: Shri Suryanarayana, AdvocateFor Respondent: Shri Muzaffar Hussain, CIT-DR
Section 10ASection 143(3)Section 144CSection 244ASection 92Section 92CSection 92C(2)

…IT(TP)A.No.307/Bang/2015 & IT(TP)A.No.200/Bang/2015 & CO 100/Bang/2015 IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES : “B”, BANGALORE BEFORE SHRI N.V.VASUDEVAN, VICE PRESIDENT AND SHRI B.R.BASKARAN, ACCOUNTANT MEMBER IT(TP)A No.307(Bang)/2015 (Assessment Year : 2010-11) M/s Akamai Technologies India Pvt.Ltd., Salarpuria Softzone, 2nd & 3rd Floor, A Wing, Survey No.80/1, Bellandur Village, Outer Ring Rod, Bangalore-560 103 PAN No.AAICS 0905J Appellant Vs The Deputy Commissioner of Income Tax, Circle-1(1)(1), Bangalore. Respondent IT(TP)A No.200(Bang)/2015 (Assessment Year : 2010-11) BY DEPARTMENT &…

DCIT, Bangalore vs. M/S Akamai Technologies India Pvt. Ltd., Bangalore

In the result, appeal by the Revenue is dismissed, while the appeal by the assessee is treated as allowed for statistical purpose while the Cross

ITA 200/BANG/2015[2010-11]Status: DisposedITAT Bangalore29 Jul 2020AY 2010-11

Bench: Shri N.V.Vasudevan & Shri B.R.Baskaran

For Appellant: Shri Suryanarayana, AdvocateFor Respondent: Shri Muzaffar Hussain, CIT-DR
Section 10ASection 143(3)Section 144CSection 244ASection 92Section 92CSection 92C(2)

…IT(TP)A.No.307/Bang/2015 & IT(TP)A.No.200/Bang/2015 & CO 100/Bang/2015 IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES : “B”, BANGALORE BEFORE SHRI N.V.VASUDEVAN, VICE PRESIDENT AND SHRI B.R.BASKARAN, ACCOUNTANT MEMBER IT(TP)A No.307(Bang)/2015 (Assessment Year : 2010-11) M/s Akamai Technologies India Pvt.Ltd., Salarpuria Softzone, 2nd & 3rd Floor, A Wing, Survey No.80/1, Bellandur Village, Outer Ring Rod, Bangalore-560 103 PAN No.AAICS 0905J Appellant Vs The Deputy Commissioner of Income Tax, Circle-1(1)(1), Bangalore. Respondent IT(TP)A No.200(Bang)/2015 (Assessment Year : 2010-11) BY DEPARTMENT &…

Franklin Templeton International Services (I) P. Ltd, Mumbai vs. DCIT 3(1), Mumbai

ITA 7472/MUM/2010[2006-07]Status: DisposedITAT Mumbai10 Jan 2018AY 2006-07
For Appellant: S/Shri Porus Kaka / Manish KanthFor Respondent: Shri Jayant Kumar-DR
Section 143(3)

…आयकर आयकर आयकर अपीलीय आयकर अपीलीय अपीलीय अिधकरण अपीलीय अिधकरण अिधकरण, मुंबई अिधकरण मुंबई मुंबई “केकेकेके” खंडपीठ मुंबई खंडपीठ खंडपीठ खंडपीठ Income-tax Appellate Tribunal -“K”Bench Mumbai सव"ी राजे"",लेखा सद"य एवं अमरजीत "सह, "याियक सद"य Before S/Sh.Rajendra,Accountant Member and Amarjit Singh,Judicial Member आयकर अपील सं./I.T.A./7472/Mum/2010,िनधा"रण िनधा"रण वष" वष" /Assessment Year: 2006-07 िनधा"रण िनधा"रण वष" वष" M/s. Franklin Templeton International DCIT-3(1) Services (India) Private Limited Room No.607, 6th Floor Level-3, Wockhardt Towers, Bandra Aayakar Bhavan, M.K. Marg, Vs. Kurla Complex, Bandra (East) C…

Akamai Technologies India (P.) Ltd. v. DCIT (74 Taxmann.com 188) — Cited in 4 Judgments | BharatTax