Ajay Kumar Jain v. ACIT

121 Taxmann.com 384Reported decision2020#18861 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 356,934 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

section 132a unexplained cash credit reasonable cause section 271(1)(c)undisclosed income condonation of delay section 153a prescribed person section 14 document total income

Judgments citing Ajay Kumar Jain v. ACIT

Ravindrabhai Lakshmanrav Mane, Ahmedabad vs. ITO, Ward-5(3)(5), Ahmedabad

In the result the appeal filed by the assessee in IT(SS)A No

ITA 140/AHD/2020[2015-16]Status: DisposedITAT Ahmedabad22 Aug 2024AY 2015-16

Bench: Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

Section 143(3)Section 153ASection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Smt. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member IT(SS)A No. 54/Ahd/2019 & Asst. Year: 2015-16 Ravindrabhai The ITO, Lakshmanrav Mane Ward-5(3)(5), B-4, Neelkanth Colony Vs Ahmedabad Nr. Vijaynagar Society, Kankariya, Ahmedabad Gujarat-380028 PAN: ANPPM3035P (Appellant) (Respondent) Assessee Represented: Shri Aseem L. Thakkar, A.R. Revenue Represented: Shri Kamlesh Makwana, CIT-DR & Shri Ashok Kumar Suthar, Sr. D.R. Date of hearing : 10-08-2024 Date of pronouncement : 22-08-2024 आदेश/ORDER PER : T.R. SEN…

Om Prakash Sharma, Sanganer Jaipur vs. Ward 4(3), Jaipur

ITA 43/JPR/2024[2015-16]Status: DisposedITAT Jaipur20 Aug 2024AY 2015-16

Bench: Him. 2

For Appellant: Sh. Ashish SharmaFor Respondent: Sh. Anoop Singh, Addl. CIT

Section 143(3)

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री राठोड कमलेश जयन्तभाई, लेखा सदस्य के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, JM आयकर अपील सं. / ITA No. 43/JP/2024 निर्धारण वर्ष / Assessment Years : 2016-17 Om Prakash Sharma, Sanganer, Jaipur बनाम ITO Vs. Ward 4(3), Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: BKOPS 5112 G अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Sh. Ashish Sharma राजस्व की ओर से / Revenue by : Sh. Anoop Singh, Addl. CIT स…

Ravindrabhai Lakshmanrav Mane, Ahmedabad vs. ITO, Ward-5(3)(5), Ahmedabad

In the result the appeals filed by the assessee in IT[SS]A Nos

ITA 139/AHD/2020[2013-14]Status: DisposedITAT Ahmedabad21 Feb 2024AY 2013-14

Bench: Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

Section 153ASection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member IT(SS)A Nos: 51 to 53/Ahd/2019 Asst. Years: 2009-10, 2010-11 & 2013-14 & ITA Nos: 138 & 139/Ahd/2020 Asst. Years: 2010-11 & 2013-14 Ravindrabhai The ITO, Lakshmanrav Mane Ward-5(3)(5), B-4, Neelkanth Colony Vs Ahmedabad Nr. Vijaynagar Society, Kankariya, Ahmedabad Gujarat-380028 PAN: ANPPM3035P (Appellant) (Respondent) Assessee Represented: Shri Aseem L. Thakkar, A.R. Revenue Represented: Shri Kamlesh Makwana, CIT-DR & Shri Ashok Kumar Suthar, Sr. D.R. Date…

Ravindrabhai Lakshmanrav Mane, Ahmedabad vs. ITO, Ward-5(3)(5), Ahmedabad

In the result the appeals filed by the assessee in IT[SS]A Nos

ITA 138/AHD/2020[2010-11]Status: DisposedITAT Ahmedabad21 Feb 2024AY 2010-11

Bench: Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

Section 153ASection 271(1)(c)