Ajay Hasia Ors. v. Khalid Mujid Sehravardi

2 SCR 79Supreme Court of India1981#19726 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2023 to 2023.

Judgments citing Ajay Hasia Ors. v. Khalid Mujid Sehravardi

Ajay Hasia Ors. v. Khalid Mujid Sehravardi (2 SCR 79) — Cited in 4 Judgments | BharatTax