AIR 1979 SC 1933; (ix) M. CT.Muthuraman v. ITO Madras

The Pr. Commissioner of Income Tax vs. M/S Bioplus Life Sciences Pvt Ltd

In the result, I pass the following:-

Bench: The Hon'Ble Mr.Justice S.R.Krishna Kumar Writ Petition No.1014 Of 2017 (T-Kst) Between: M/S. Rainbow Colour Lab, No.13, D.J.C. Complex, Hudson Circle, Bengaluru – 560 027. A Partnership Firm Represented By Its Partner Sri.G.K.Madan Mohan, Aged About 62 Years, S/O Sri.G.V.Krishna Reddy. ...Petitioner (By Sri. M.Thirumalesh, Advocate ) And: 1. State Of Karnataka

…82 (SC); (vii) CIT, UP vs. Mohd. Shakoor Bashir – AIR 1973 SC 2359 (SC); (viii) Rajinder Nath vs. CIT – AIR 1979 SC 1933; (ix) M. CT.Muthuraman vs. ITO Madras – (1968) 69 ITR 432 (Mad.HC); (x) DCIT vs. Simplex Concrete Piles (India) Ltd., - (2013) 11 SCC 373; (xi) Gauri Shankar Choudhary vs. Addl.Commissioner of IT – (1998) 234 ITR 856 (Pat.); (xii) Krishak Bharati Co-operative Limited vs. State of Gujarat – C/SCA/3708/2012 dated 10.01.2023 (Gujarat HC); (xiii) Neelam Motors vs. DCST – W.P.No.14486/2021 & others dated 26.08.2021 (Orissa HC); - 7 - (xiv) Sky Automobiles v…

The Principal Commissioner of Income Tax-1 vs. M/s Devi Sea Foods Ltd

…HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Special Appeal Writ No. 491/2017 M/s. HCL Infosystems Limited, Having its address at E-232A, Ram Nagar Extension, Sodala, Jaipur and through its Authorized Signatory Smt. Bhavna Kapoor now through its Authorized Signatory Mr. Vikas Jain ----Appellant Versus 1. State Of Rajasthan, Through The Principal Secretary Finance, Tax Division, Finance Department, Having Its Address At Secretariat, Jaipur In The State Of Rajasthan. 2. Commissioner Commercial Taxes, Rajasthan Having Its Address At Kar Bhawan, Bhagwandas Road, Ambedka…

The Pr. Commissioner of Income -Tax-6 vs. M/s. B.Surendra Chowdary

…HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Special Appeal Writ No. 491/2017 M/s. HCL Infosystems Limited, Having its address at E-232A, Ram Nagar Extension, Sodala, Jaipur and through its Authorized Signatory Smt. Bhavna Kapoor now through its Authorized Signatory Mr. Vikas Jain ----Appellant Versus 1. State Of Rajasthan, Through The Principal Secretary Finance, Tax Division, Finance Department, Having Its Address At Secretariat, Jaipur In The State Of Rajasthan. 2. Commissioner Commercial Taxes, Rajasthan Having Its Address At Kar Bhawan, Bhagwandas Road, Ambedka…

The Commissioner of Income Tax (Central) vs. K.V.Ram Kumar

…HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Special Appeal Writ No. 491/2017 M/s. HCL Infosystems Limited, Having its address at E-232A, Ram Nagar Extension, Sodala, Jaipur and through its Authorized Signatory Smt. Bhavna Kapoor now through its Authorized Signatory Mr. Vikas Jain ----Appellant Versus 1. State Of Rajasthan, Through The Principal Secretary Finance, Tax Division, Finance Department, Having Its Address At Secretariat, Jaipur In The State Of Rajasthan. 2. Commissioner Commercial Taxes, Rajasthan Having Its Address At Kar Bhawan, Bhagwandas Road, Ambedka…