Ahuja v. Union of India

114 Taxmann.com 722Reported decision#18754 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2023 to 2023.

Judgments citing Ahuja v. Union of India

Late Khimjibhai G. Gedia, Mumbai vs. CIT, Central Circle-13, Mumbai

In the result, appeal of the assessee on these ground are allowed for all the 4 years

ITA 2173/MUM/2022[2007-08]Status: DisposedITAT Mumbai22 Feb 2023AY 2007-08

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

For Appellant: Shri Ketan Vajani, CAFor Respondent: Dr. Pallavi Darade, CIT DR
Section 132Section 133ASection 143(3)Section 153Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 2171/MUM/2022 (Assessment Year 2005-06) ITA No. 2173/MUM/2022 (Assessment Year 2007-08) Smt Rasilaben K Gedia Leag heir of Late Shri ACIT CC-13 Khimjibhai G. Gedia Flat No. 72, 7th Floor, Shreeji C.G.O. Annexe, M.K.Road, Vs. Kutir Off S.V. Road, Ram Galli, Mumbai-400 020 Kandivali (West) Mumbai-400 067 (Appellant) (Respondent) PAN No. AACPG3363N Assessee by : Shri Ketan Vajani, CA Revenue by : Dr. Pallavi Darade, CIT DR Date of hearing: 12.12.2022 Date of pronouncement : 22.02.2023…

Late Khimjibhai G. Gedia, Mumbai vs. CIT, Central Circle-13, Mumbai

In the result, appeal of the assessee on these ground are allowed for all the 4 years

ITA 2172/MUM/2022[2006-07]Status: DisposedITAT Mumbai22 Feb 2023AY 2006-07

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

For Appellant: Shri Ketan Vajani, CAFor Respondent: Dr. Pallavi Darade, CIT DR
Section 132Section 133ASection 143(3)Section 153Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 2171/MUM/2022 (Assessment Year 2005-06) ITA No. 2173/MUM/2022 (Assessment Year 2007-08) Smt Rasilaben K Gedia Leag heir of Late Shri ACIT CC-13 Khimjibhai G. Gedia Flat No. 72, 7th Floor, Shreeji C.G.O. Annexe, M.K.Road, Vs. Kutir Off S.V. Road, Ram Galli, Mumbai-400 020 Kandivali (West) Mumbai-400 067 (Appellant) (Respondent) PAN No. AACPG3363N Assessee by : Shri Ketan Vajani, CA Revenue by : Dr. Pallavi Darade, CIT DR Date of hearing: 12.12.2022 Date of pronouncement : 22.02.2023…

Late Khimjibhai G. Gedia, Mumbai vs. CIT, Central Circle-13, Mumbai

In the result, appeal of the assessee on these ground are allowed for all the 4 years

ITA 2171/MUM/2022[2005-06]Status: DisposedITAT Mumbai22 Feb 2023AY 2005-06

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

For Appellant: Shri Ketan Vajani, CAFor Respondent: Dr. Pallavi Darade, CIT DR
Section 132Section 133ASection 143(3)Section 153Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 2171/MUM/2022 (Assessment Year 2005-06) ITA No. 2173/MUM/2022 (Assessment Year 2007-08) Smt Rasilaben K Gedia Leag heir of Late Shri ACIT CC-13 Khimjibhai G. Gedia Flat No. 72, 7th Floor, Shreeji C.G.O. Annexe, M.K.Road, Vs. Kutir Off S.V. Road, Ram Galli, Mumbai-400 020 Kandivali (West) Mumbai-400 067 (Appellant) (Respondent) PAN No. AACPG3363N Assessee by : Shri Ketan Vajani, CA Revenue by : Dr. Pallavi Darade, CIT DR Date of hearing: 12.12.2022 Date of pronouncement : 22.02.2023…

Late Khimjibhai G. Gedia, Mumbai vs. CIT, Central Circle-13, Mumbai

In the result, appeal of the assessee on these ground are allowed for all the 4 years

ITA 2170/MUM/2022[2004-05]Status: DisposedITAT Mumbai22 Feb 2023AY 2004-05

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

For Appellant: Shri Ketan Vajani, CAFor Respondent: Dr. Pallavi Darade, CIT DR
Section 132Section 133ASection 143(3)Section 153Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 2171/MUM/2022 (Assessment Year 2005-06) ITA No. 2173/MUM/2022 (Assessment Year 2007-08) Smt Rasilaben K Gedia Leag heir of Late Shri ACIT CC-13 Khimjibhai G. Gedia Flat No. 72, 7th Floor, Shreeji C.G.O. Annexe, M.K.Road, Vs. Kutir Off S.V. Road, Ram Galli, Mumbai-400 020 Kandivali (West) Mumbai-400 067 (Appellant) (Respondent) PAN No. AACPG3363N Assessee by : Shri Ketan Vajani, CA Revenue by : Dr. Pallavi Darade, CIT DR Date of hearing: 12.12.2022 Date of pronouncement : 22.02.2023…

Ahuja v. Union of India (114 Taxmann.com 722) — Cited in 4 Judgments | BharatTax