Ahmedabad in ITO v. Bajaj Herbals P. Ltd.

130 Taxmann.com 258Reported decision2021#22367 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2025.

Judgments citing Ahmedabad in ITO v. Bajaj Herbals P. Ltd.

Pawan Edifice Pvt. Ltd., Vadodara vs. The Dy.CIT, Circle-2(1)(2), Vadodara

ITA 477/AHD/2023[2013-14]Status: DisposedITAT Ahmedabad20 Aug 2025AY 2013-14

For Appellant: Ms. Amrin Pathan, ARFor Respondent: Shri Ashok Kumar Suthar, Sr. DR

Section 115JSection 139(1)Section 143(2)Section 143(3)Section 14ASection 36Section 68Section 80G

…आयकर अपीलीय अधिकरण, अहमदाबाद न्यायपीठ “C”, अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD सुश्री सुचित्रा काम्बले, न्यायिक सदस्य एवं श्री मकरंद वसंत महादेवकर, लेखा सदस्य के समक्ष । BEFORE Ms SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI MAKARAND V. MAHADEOKAR, ACCOUNTANT MEMBER आयकर अपील सं/ITA Nos.477-478/Ahd/2023 निर्धारण वर्ष / Assessment Years : (2013-14 & 2014-15) Pawan Edifice Pvt. Ltd., 224, Golden Trade Centre, Nr. S.T Depot, Vadodara-390002. बनाम / v/s. The Deputy Commissioner of Income Tax, Circle-2(1)(2), Vadodara. स्थायी लेखा सं./PAN: AADCS3122R And आयकर अपील सं/ITA No.529/Ahd/2023 न…

M/S. Dineshchandra R.Agrawal Infracon Pvt.Ltd., Deesa vs. The Jt.CIT, B.K.Range, Palanpur

In the result, ground number 3 of the assessee’s appeal is dismissed

ITA 1754/AHD/2014[2010-11]Status: DisposedITAT Ahmedabad16 Nov 2022AY 2010-11

For Appellant: Shri M.K. Patel, A.RFor Respondent: Shri Atul Pandey, Sr. D.R

Section 234BSection 271Section 40A(3)

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2010-11 M/s. Dineshchandra R. JCIT, Agrawal Infraction Pvt. B.K. Range, Palanpur Ltd., Agrawal Complex, Vs C/o Income Tax Office, 2nd Floor, Shri Hari Nr. Lion’s Hall, Deesa-385535 Complex, Abu Highway, PAN: AABCD9523D Palanpur-385001 (Appellant) (Respondent) Assessee by: Shri M.K. Patel, A.R. Revenue by: Shri Atul Pandey, Sr. D.R. Date of hearing : 22-08-2022 Date of pronouncement : 16-11-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIA…

M/S. Jugalkishore R. Agrawal Infrastructure Pvt. Ltd., Deesa vs. The Jt. CIT, B.K.Range, Palanpur

In the result, this ground of the assessee’s appeal is dismissed

ITA 1703/AHD/2014[2010-11]Status: DisposedITAT Ahmedabad16 Nov 2022AY 2010-11

For Appellant: Shri M.K. Patel, A.RFor Respondent: Shri Atul Pandey, Sr. D.R

Section 271(1)(c)

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2010-11 M/s. Jugalkishore R. JCIT, Agrawal Infrastructure B.K. Range, Palanpur C/o Pvt. Ltd. Agrawal Vs Income Tax Office, 2nd Floor, Shri Hari Complex, Nr. Lion’s Hall, Deesa-385535 Complex, Abu Highway, PAN: AABCJ8888A Palanpur-385001 (Appellant) (Respondent) Assessee by: Shri M.K. Patel, A.R. Revenue by: Shri Atul Pandey, Sr. D.R. Date of hearing : 22-08-2022 Date of pronouncement : 16-11-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIA…