Agilis Information Technologies International (P.) Ltd. v. ITO

88 Taxmann.com 6Reported decision2017#25797 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2022.

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Judgments citing Agilis Information Technologies International (P.) Ltd. v. ITO

Zeta Interactive Systems (India) Private Limited, Hyderabad vs. Income Tax Officer, Ward-17(4), Hyderabad

Appeal of the assessee is partly allowed

ITA 1812/HYD/2017[2011-13]Status: DisposedITAT Hyderabad07 Jun 2022AY 2011-13

Bench: Shri R.K. Panda & Shri Laliet Kumarassessment Year: 2011-12

For Appellant: Sri P.V.S.S. PrasadFor Respondent: Sri T. Sunil Goutam, DR

…ITA No 1812 of 2017 Zeta Interactive Systems India P Ltd Hyderabad IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Assessment Year: 2011-12 Zeta Interactive Systems Vs. Income Tax Officer (India) Pvt. Ltd, Hyderabad Ward 17(4) PAN:AAACZ2688N Hyderabad (Appellant) (Respondent) Assessee by: Sri P.V.S.S. Prasad Revenue by: Sri T. Sunil Goutam, DR Date of hearing: 01/06/2022 Date of pronouncement: 07/06/2022 ORDER Per Laliet Kumar, J.M. This is assessee’s appeal for the A.Y 2011-12 against the order of the C…

Asst CIT 15(2)(2), Mumbai vs. Mobileum (India) P. Ltd, Mumbai

In the result, appeal filed by the Revenue in IT(TP)A No

ITA 945/MUM/2016[2011-12]Status: DisposedITAT Mumbai26 Jun 2019AY 2011-12

Bench: Shri C. N. Prasad & Shri G. Manjunatha

Section 143(3)Section 144C(5)Section 92C(3)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘जे’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “J”, MUMBAI Before Shri C. N. PRASAD, Judicial Member, and Shri G. MANJUNATHA, Accountant Member IT(TP)A NO.945/Mum/2016 Assessment Year: 2011-12 ACIT-15(2)(2), Mobileum (India) Pvt. Ltd. Room No.403, 4th Floor, (Formerly known as बनाम/ Aayakar Bhavan, Roamware India Pvt. Ltd.) Vs. M. K. Road, 7th Floor, Sigma Hiranandani Mumbai-400020 Garden Technology Street, Powai, Mumbai-400076 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No AAACU4234H IT(TP)A NO.2047/Mum/2016 Assessment Year: 2011-12 Mobileum (India) Pvt. Ltd…

Element K India Pvt. Ltd., New Delhi vs. ITO, New Delhi

In the result appeal filed by assessee stands partly allowed

ITA 6001/DEL/2015[2011-12]Status: DisposedITAT Delhi28 Jan 2019AY 2011-12

Bench: Shri N.K.Saini & Smt. Beena A Pillaiay: 2011-12

For Appellant: Sh. Anubhav Rastogi, AdvFor Respondent: Sh. Sanjay I Bara, CIT, D.R

Section 142Section 143Section 144C

…d.Counsel submitted that it cannot be compared with captive service provider like that of assessee. Ld.Counsel submitted that this comparable has been excluded by Hon’ble Delhi High Court, in Agilis Information Technologies International Pvt.Ltd., reported in 88 Taxmann.com 6, decision of coordinate benches of this Tribunal in case of Conexant Systems Pvt.Ltd vs. DCIT reported and 91 taxman.com 308, Clear2pay India Pvt.Ltd vs ITO reported and 95 Taxmann.com 284, on similar ground Ld.DR submitted that segmental information is available and services rendered by this company is similar to assessee and therefore must…