Aditya Builders v. CIT

39 Taxmann.com 178Reported decision2013#20721 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2024.

Sections most often in play

Section 36(1)(iii)Section 143(3)Section 250

Judgments citing Aditya Builders v. CIT

ACIT 3(3)(1) Mumbai, Aayakar Bhavan vs. Siroya Developers Pvt. Ltd, Mumbai

In the result ground nos

ITA 2961/MUM/2024[2014-15]Status: DisposedITAT Mumbai24 Sept 2024AY 2014-15

Bench: Shri Anikesh Banerjee & Shri Gagan Goyal

For Appellant: Shri Vimal PunmiyaFor Respondent: Shri Vivek Perampurna (CIT-DR)

Section 143(3)Section 250Section 36(1)(iii)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER I.T.A No.2961/Mum/2024 - A.Y. 2014-15 I.T.A No.2960 /Mum/2024 - A.Y. 2015-16 Assistant Commissioner of vs Siroya Developers Pvt Ltd Income-tax-3(3)(2),Mumbai Room No.522, 808, Raheja Aayakar Bhavan, M.K. Road, Chambers, Nariman Point Mumbai- Mumbai-400020 400021 PAN: AAACS7975D APPELLANT RESPONDENT C.O. No. 166/Mum/2024 (Arising out of I.T.A No.2961/Mum/2024) (A.Y. 2014-15) & C.O. No.167/Mum/2024 (Arising out of I.T.A No.2960 /Mum/2024) (A.Y. 2015-16) Siroya Devel…

ACIT 3 (3)(1), Mumbai, Aayakar Bhavan vs. Siroya Developers Pvt. Ltd, Mumbai

In the result ground nos

ITA 2960/MUM/2024[2015-16]Status: DisposedITAT Mumbai24 Sept 2024AY 2015-16

Section 143(3)Section 250Section 36(1)(iii)

…2 Date of hearing : 10/09/2024 Date of pronouncement : 24/09/2024 ITA No.2961/Mum/2024 ITA No.2960/Mum/2024 C.O. No. 166/Mum/2024 C.O. No. 167/Mum/2024 Siroya Developers Pvt Ltd ORDER PER BENCH: Instant appeals of the revenue and the cross objections of the assessee were filed against the order of the Learned National Faceless Appeal Centre (NFAC), Delhi [for brevity, ‘Ld.CIT(A)'] passed under section 250 of the Income-tax Act, 1961 (in short, ‘the Act'), for Assessment Years 2014-15& 2015-16, respectively, date of orders01.10.2022. The impugned orders are emanated from the orders of the Learned Income-tax Office…

ITO 1(1)(1)(5), Agra vs. Shanti Constructions, Agra

In the result, the appeal filed by revenue is dismissed

ITA 289/AGR/2017[2012-13]Status: DisposedITAT Agra16 May 2019AY 2012-13

Bench: Shri Sudhanshu Srivastava & Dr. Mitha Lal Meenaincome Tax Officer, Ward,1(1)(5), Vs.. M/S Shanti Constructions, Ug-13, Aayakar Bhawan, Agra Shanti Madhuvan Plaza, Delhi Gate, Agra (Appellant) (Pan: Aaufs3185N) (Respondent)

For Appellant: Sh. Pradeep K. Sahgal, Adv. & Sh. Utsav Sahgal, C.AFor Respondent: Shri Sunil Bajpai CIT DR

Section 143(3)Section 145(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AGRA BENCH, AGRA BEFORE SHRI SUDHANSHU SRIVASTAVA JUDICIAL MEMBER AND DR. MITHA LAL MEENA, ACCOUNTANT MEMBER Income Tax Officer, Ward,1(1)(5), Vs.. M/s Shanti Constructions, UG-13, Aayakar Bhawan, Agra Shanti Madhuvan Plaza, Delhi Gate, Agra (Appellant) (PAN: AAUFS3185N) (Respondent) Revenue by: Shri Sunil Bajpai CIT DR. Assessee by: Sh. Pradeep K. Sahgal, Adv. & Sh. Utsav Sahgal, C.A. Date of Hearing 19.02.2019 Date of Pronouncement 16.05.2019 ORDER Per Dr. M. L. MEENA, AM. This appeal filed by the revenue is directed against the order dated 28.03.2017 passed by the Comm…

Sohanlal M Jain, Mumbai vs. ITO 2(1), Thane

In the result appeal of the assessee in ITA no

ITA 5776/MUM/2013[2005-06]Status: DisposedITAT Mumbai27 Mar 2018AY 2005-06

Bench: Shri Mahavir Singh & Shri Ramit Kochar

For Appellant: Shri. Vimal PunamiyaFor Respondent: Shri. V. Justin (DR)

Section 143(3)Section 271(1)(c)

…आयकर अपीऱीय अधिकरण “E” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI MAHAVIR SINGH, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपीऱ सं./I.T.A. No.5776 & 5777/Mum/2013 (नििाारण वर्ा / Assessment Year: 2005-06 & 2008-09) Shri. Sohanlal M. Jain, बिाम/ ITO 2(1), Thane D-505, Tulip, The Valley of Flower, Thakur Village, v. Kandivali(E), Mumbai- 400101 स्थायी ऱेखा सं./ PAN : AHRPJ4078M (अपीऱाथी /Appellant) (प्रत्यथी / Respondent) .. Assessee by: Shri. Vimal Punamiya Revenue by : Shri. V. Justin (DR) सुनवाई की तारीख /Date of Hearing : 28-02-2018 घोषणा…