ADIT v. Asia Today Ltd.

Rga International Reinsurance Company Designated Activity Company, Ireland vs. Deputy Commissioner of Income Tax (International Tax) - Circle 4(1)(1), Mumbai

Appeal of the assessee is partly allowed

Bench: Ms Padmavathy S, Am & Shri Raj Kumar Chauhan, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE MS PADMAVATHY S, AM & SHRI RAJ KUMAR CHAUHAN, JM I.T.A. No. 1092/Mum/2025 (Assessment Year: 2022-23) RGA International Reinsurance DCIT(IT)-4(1)(1), Company Designated Activity Kautilya Bhavan, C-41 to C-43, Company, G Block, Bandra Kurla Complex, C/o Ernst & Young LLP, 17th Floor, Vs. Mumbai-400051. The Ruby, 29, Senapati Bapat Marg, Dadar (West), Mumbai-400028. PAN: AADCR1226K Appellant) : Respondent) : Shri Anish Thacker, AR Appellant /Assessee by : Shri Satya Pal Kumar, CIT-DR Revenue / Respondent by Date of Hearing : 19.06.2025 Date of Pronounceme…

Rga International Reinsurance Company Designated Activity Company, Ireland vs. Deputy Commissioner of Income Tax (International Taxation) - 4(1)(1), Mumbai

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JM & MS PADMAVATHY S, AM Ι.Τ.Α. No. 4693/Mum/2023 (Assessment Year: 2021-22) RGA International Reinsurance Company Designated Activity Company, Ireland, C/o Ernst & Young LLP, 17th Floor, The Ruby, 29 Senapati Bapat Marg, Dadar (West)-400028 PAN : AADCR1226K. DCIT (International Taxation)- 4(1)(1) Room No. 1712, 17th Floor, Vs. Air India Building, Nariman Point, Mumbai-400021 Appellant) : (Respondent) Appellant/Assessee by Shri Anish Thacker a/w Pranay Gandhi & Lekh Mehta, CA Shri Anil Sant, Sr. DR Revenue/Respondent by : Date of…

Rga International Reinsurance Company Designated Activity Company, Ireland vs. Deputy Commissioner of Income Tax (International Taxation) - 4(1)(1), Mumbai, India

In the result, appeal filed by the assessee is allowed

Bench: Us, It Has Been Stated That This Issue Stands Covered By The Decision Of The Tribunal In Assessee’S Own Case For The A.Y.2018-19 & 2019-20 Which Has Followed Earlier Three Tribunal Orders.

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘I‘ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER RGA International Vs. Deputy Commissioner Reinsurance Company of Income Tax Designated Activity (International Company, Ireland Taxation)-4(1)(1) C/o. Ernstand Young LLP, Mumbai 17th Floor, The Ruby 29, Senapati Bapat Marg, Dadar (W) Mumbai-400 028 PAN/GIR No. AADCR1226K (Appellant) .. (Respondent) Assessee by Shri Anish Thacker / Shri Lekh Mehta Revenue by Shri B Panda Date of Hearing 30/01/2024 Date of Pronouncement 31/01/2024 आदेश / O R D E R PER AMIT SHUKLA (J.M): The…

Rga International Reinsurance Company Designated Authority Compqny, Mumbai vs. DCIT (International Taxation) 4(1) (1), Mumbai

In the result, appeal filed by the assessee is allowed

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Rahul Chaudhary, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I”, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI RAHUL CHAUDHARY, HON'BLE JUDICIAL MEMBER ITA NOs. 803 & 2330/MUM/2022 (A.Ys: 2018-19& 2019-20) RGA International Reinsurance Company v. DCIT (Intl. Taxation) – 4(1)(1) Designated Activity Company Room No. 1712, 17th Floor C/o. Ernst and Young LLP Air India Building, 17th Floor, The Ruby Nariman Point, Mumbai – 400 021 29, Senapati Bapat Marg, Dadar (W) Mumbai - 400028 PAN: AADCR1226K (Appellant) (Respondent) Assessee Represented by : Shri Anish Thacker Department Represented by : Shri…

Rga International Reinsurance Company Designated Activity Co, Mumbai vs. Dy CIT (International Taxation)-4(1)(1), Mumbai

In the result, the issue under consideration is remitted back to the file of Assessing Officer for statistical purpose

Bench: Shri Amit Shukla, Hon'Ble & Shri S. Rifaur Rahman, Hon'Blerga International Reinsurance V. Dcit (International Taxation) -4(1)(1) Room No. 172, 17Th Floor Company Designated Activity Air India Building, Nariman Point Company Mumbai – 400 021 C/O. S.R.B.C & Associates Llp 14Th Floor, The Ruby 29 Senapati Bapat Marg Dadar (W), Mumbai – 400028 Pan: Aadcr1226K (Appellant) (Respondent) Assessee Represented By : Shri P.S. Paridiwala & Ms. Jasmin Amalasadvala Department Represented By : Ms. Surabhi Sharma

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I”, MUMBAI BEFORE SHRI AMIT SHUKLA, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER RGA International Reinsurance v. DCIT (International Taxation) -4(1)(1) Room No. 172, 17th Floor Company Designated Activity Air India Building, Nariman Point Company Mumbai – 400 021 C/o. S.R.B.C & Associates LLP 14th Floor, The Ruby 29 Senapati Bapat Marg Dadar (W), Mumbai – 400028 PAN: AADCR1226K (Appellant) (Respondent) Assessee Represented by : Shri P.S. Paridiwala & Ms. Jasmin Amalasadvala Department Represented by : Ms. Surabhi Sharma Date of c…

Mfe Formwork Technology Sdn Bhd, Mumbai vs. The CIT (Intl Tax), Mumbai

In the result, the appeal is allowed

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1579/MUM/2022 (Assessment Year 2018-19) MFE Formwork Technology SDN CIT(Intl Tax) BHD Room No. 1601, 16 th Floor, Unit No. 504, Tower 1 Star Hub, Airport Road, Behind ITC Grand, Air India Bldg. Nariman Point, Vs. Maratha Hotel , Andheri (East) Mumbai-400 021 Mumbai-400 099 (Appellant) (Respondent) PAN No. AAGCM4280M Assessee by : Shri.P.J.Pardiwala/Harsh Kothari/Bhupa Rapelli Revenue by : Ms. Surabhi Sharma-CIT DR Date of hearing: 07.11.2022 Date of pronouncement : 24.01.2023 O R…

Mfe Formwork Technology Sdn Bhd, Mumbai vs. The CIT (Intl Tax), Mumbai

In the result, the appeal is allowed

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1579/MUM/2022 (Assessment Year 2018-19) MFE Formwork Technology SDN CIT(Intl Tax) BHD Room No. 1601, 16 th Floor, Unit No. 504, Tower 1 Star Hub, Airport Road, Behind ITC Grand, Air India Bldg. Nariman Point, Vs. Maratha Hotel , Andheri (East) Mumbai-400 021 Mumbai-400 099 (Appellant) (Respondent) PAN No. AAGCM4280M Assessee by : Shri.P.J.Pardiwala/Harsh Kothari/Bhupa Rapelli Revenue by : Ms. Surabhi Sharma-CIT DR Date of hearing: 07.11.2022 Date of pronouncement : 24.01.2023 O R…

Rga International Reinsurance Company Designated Activity Company, Mumbai vs. ACIT (It) - RG. 4(1)(1), Mumbai

In the result, the appeal is allowed in the terms indicated above

Bench: Us Are As Follows:

…ITA No. 6935/Mum/2018 Assessment year: 2015-16 Page 1 of 17 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI ‘I’ BENCH, MUMBAI [Coram: Pramod Kumar (Vice President), and Anikesh Banerjee (Judicial Member)] Assessment year: 2015-16 RGA International Reinsurance Company Ltd ……………….………Appellant c/o SRBC & Associates LLP, 14th floor, The Ruby 29, Senapati Bapat Marg, Dadar (West) Mumbai 400 028 [PAN: AADCR1226K] Vs Assistant Commissioner of Income Tax International Taxation 4(1)(1), Mumbai ……………………Respondent Appearances by P J Pardiwalla, along with Jasmin Amalsadvala and Anish Thakkar for the appellant Sunil Umap for…

Mfe Formwork Technology Sdn Bhd, Mumbai vs. The CIT (Intl Tax), Mumbai

In the result, the appeal is allowed

…ITA No.: 890 /Mum/2022 Assessment year: 2017-18 Page 1 of 9 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI ‘I’ BENCH, MUMBAI [Coram: Pramod Kumar (Vice President), and Anikesh Banerjee (Judicial Member)] ITA No.: 890 /Mum/2022 Assessment year: 2017-18 MFE Formwork Technology n Bhd .…………………………Appellant Unit No 504, Tower 1, Star Hub, Airport Road, Behind ITC Grand Maratha Hotel, Andheri East Mumbai 400 099 [PAN: AAGCM42809M] Vs. Deputy Commissioner of Income Tax International Tax Circle 3(2)(1), Mumbai ……………...…………Respondent Appearances by: P J. Pardiwala, along-with Harsh Kothari for the appellant Sunil Umap alon…