Additional/Joint/Deputy/Assistant Commissioner of Incometax/Income-tax Officer v. Mylan Laboratories Ltd.

137 Taxmann.com 178High Court2022#1890 most cited

What is Additional/Joint/Deputy/Assistant Commissioner of Incometax/Income-tax Officer v. Mylan Laboratories Ltd. authority for?

Goodwill arising on amalgamation is entitled to depreciation. This principle is established by multiple High Court decisions.

60

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2023 to 2026.

Also referred to as

Mylan Laboratories Ltd · goodwill · amalgamation · depreciation · section 32 · company law · income tax act · corporate restructuring · taxability

Sections most often in play

Section 56(2)(viii)Section 10(37)Section 145B(1)Section 1894Section 45(5)Section 14Section 194LASection 1961

Issues it is cited on

section 2(viii)section 56(viii)section 45(5)(c)section 155(16)section 23(1a)section 104section 45(5)(b)section 145b(1)section 194lakeyman insurancesection 160section 23(2)

Judgments citing Additional/Joint/Deputy/Assistant Commissioner of Incometax/Income-tax Officer v. Mylan Laboratories Ltd.

Sh. Kulbir Singh S/O Sh. Jagir Singh, Pinjore vs. ITO, Ward 2, Panchkula

ITA 641/CHANDI/2022[2015-16]Status: DisposedITAT Chandigarh11 Nov 2025AY 2015-16

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “ए”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: PHYSICAL MODE/HYBRID MODE/VIRTUAL MODE श्री ललित कुमार, न्यायिक सदस्य एवं श्री कृणवन्त सहाय, लेखा सदस्य BEFORE: SHRI. LALIET KUMAR, JM & SHRI. KRINWANT SAHAY, AM Shri Ajay Kumar आयकर अपील सं. / ITA No. 463/Chd/2023 निर्धारण वर्ष / Assessment Year: 2018-19 341, Matana, Fatehabad, Haryana-125050 स्थायी लेखा सं./PAN NO: AYJPK1793R अपीलार्थी/Appellant निर्धारिती की ओर से / Assessee by : राजस्व की ओर से / Revenue by : बनाम The ITO Ward-1, Fatehabad प्रत्यर्थी / Respondent Shri Sur…

Saroj Chaudhary Bala, Panchkula vs. ITO, Ward-4, Panchkula

ITA 635/CHANDI/2022[2017-18]Status: DisposedITAT Chandigarh11 Nov 2025AY 2017-18

Bench: SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

For Appellant: Shri Suraj Bhan Nain, AdvocateFor Respondent: Shri Manav Bansal, CIT, DR

…आयकर अपीलीय अिधकरण,च"ीगढ़ "ायपीठ “ए” , च"ीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: PHYSICAL MODE/HYBRID MODE/VIRTUAL MODE "ी लिलत कुमार, "ाियक सद" एवं "ी कृणव" सहाय, लेखा सद" BEFORE: SHRI. LALIET KUMAR, JM & SHRI. KRINWANT SAHAY, AM आयकर अपील सं./ ITA No. 463 /Chd/ 2023 िनधा"रण वष" / Assessment Year : 2018-19 Shri Ajay Kumar बनाम The ITO 341, Matana, Fatehabad, Ward-1, Haryana-125050 Fatehabad "ायी लेखा सं./PAN NO: AYJPK1793R अपीलाथ"/Appellant ""थ"/Respondent िनधा"रती की ओर से/Assessee by : Shri Suraj Bhan Nain, Advocate राज" की ओर से/ Revenue by : Shri Manav Bansa…

Smt. Shankri Devi, Panchkula vs. ACIT, Panckula Circle, Panchkula

ITA 596/CHANDI/2022[2013-14]Status: DisposedITAT Chandigarh11 Nov 2025AY 2013-14

Bench: SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

For Appellant: Shri Suraj Bhan Nain, AdvocateFor Respondent: Shri Manav Bansal, CIT, DR

…आयकर अपीलीय अिधकरण,च"ीगढ़ "ायपीठ “ए” , च"ीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: PHYSICAL MODE/HYBRID MODE/VIRTUAL MODE "ी लिलत कुमार, "ाियक सद" एवं "ी कृणव" सहाय, लेखा सद" BEFORE: SHRI. LALIET KUMAR, JM & SHRI. KRINWANT SAHAY, AM आयकर अपील सं./ ITA No. 463 /Chd/ 2023 िनधा"रण वष" / Assessment Year : 2018-19 Shri Ajay Kumar बनाम The ITO 341, Matana, Fatehabad, Ward-1, Haryana-125050 Fatehabad "ायी लेखा सं./PAN NO: AYJPK1793R अपीलाथ"/Appellant ""थ"/Respondent िनधा"रती की ओर से/Assessee by : Shri Suraj Bhan Nain, Advocate राज" की ओर से/ Revenue by : Shri Manav Bansa…

Harmala, Chandigarh vs. ITO, Ward 1(1), Nangal

ITA 432/CHANDI/2022[2015-16]Status: DisposedITAT Chandigarh11 Nov 2025AY 2015-16

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “ए”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: PHYSICAL MODE/HYBRID MODE/VIRTUAL MODE श्री ललित कुमार, न्यायिक सदस्य एवं श्री कृणवन्त सहाय, लेखा सदस्य BEFORE: SHRI. LALIET KUMAR, JM & SHRI. KRINWANT SAHAY, AM Shri Ajay Kumar आयकर अपील सं. / ITA No. 463/Chd/2023 निर्धारण वर्ष / Assessment Year: 2018-19 341, Matana, Fatehabad, Haryana-125050 स्थायी लेखा सं./PAN NO: AYJPK1793R अपीलार्थी/Appellant निर्धारिती की ओर से / Assessee by : राजस्व की ओर से / Revenue by : बनाम The ITO Ward-1, Fatehabad प्रत्यर्थी / Respondent Shri Sur…

Amrinder Singh Khubber, Ambala vs. ITO, W-5, Ambala

ITA 1043/CHANDI/2019[2012-13]Status: DisposedITAT Chandigarh11 Nov 2025AY 2012-13

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “ए”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: PHYSICAL MODE/HYBRID MODE/VIRTUAL MODE श्री ललित कुमार, न्यायिक सदस्य एवं श्री कृणवन्त सहाय, लेखा सदस्य BEFORE: SHRI. LALIET KUMAR, JM & SHRI. KRINWANT SAHAY, AM Shri Ajay Kumar आयकर अपील सं. / ITA No. 463/Chd/2023 निर्धारण वर्ष / Assessment Year: 2018-19 341, Matana, Fatehabad, Haryana-125050 स्थायी लेखा सं./PAN NO: AYJPK1793R अपीलार्थी/Appellant निर्धारिती की ओर से / Assessee by : राजस्व की ओर से / Revenue by : बनाम The ITO Ward-1, Fatehabad प्रत्यर्थी / Respondent Shri Sur…

Income Tax Officer, TDS, Udaipur vs. Deputy Conservator of Forest (South), Udaipur

In the result, both the above appeals filed by the Revenue are dismissed

ITA 114/JODH/2024[2014-15]Status: DisposedITAT Jodhpur24 Mar 2025AY 2014-15

Bench: the Ld. CIT(A) who has deleted the said demand by stating that the VFPMCs are not contractors under Section 194C, as they are formed under the Rajasthan Forest Act, 1953, and function as self-help groups for forest conservation and development. The payments made to VFPMCs are not contract payments but are reimbursements for work done under the joint forest management policy of the State Government.

For Appellant: Shri Amit Kothari, C.AFor Respondent: Shri Ajay Malik, CIT DR
Section 10Section 10(20)Section 10(46)Section 11Section 194CSection 201(1)Section 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL, DIVISION BENCH, JODHPUR HEARING THROUGH: HYBRID MODE BEFORE: SHRI. LALIET KUMAR, JM & DR. MITHA LAL MEENA, AM ITA No. 113 & 114 /Jodh/ 2024 Assessment Year : 2013-14 & 2014-15 The ITO Vs. The Deputy Conservator of TDS, Udaipur Forest South Rajasthan-313001 Van Bhawan Parisar, In front of Mohta Park, Chetak Circle Udaipur, Rajasthan PAN NO: JDHD01240B Appellant Respondent Assessee by : Shri Amit Kothari, C.A Revenue by : Shri Ajay Malik, CIT DR Date of Hearing : 18/03/2025 Date of Pronouncement : 24/03/2025 आदेश/Order PER LALIET KUMAR, J.M: Both the above appeals have been fi…

Income Tax Officer, TDS, Udaipur vs. Deputy Conservator of Forest South, Udaipur

In the result, both the above appeals filed by the Revenue are dismissed

ITA 113/JODH/2024[2013-14]Status: DisposedITAT Jodhpur24 Mar 2025AY 2013-14

Bench: SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)

For Appellant: Shri Amit Kothari, C.AFor Respondent: Shri Ajay Malik, CIT DR
Section 10Section 10(20)Section 10(46)Section 11Section 194CSection 201(1)Section 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL, DIVISION BENCH, JODHPUR HEARING THROUGH: HYBRID MODE BEFORE: SHRI. LALIET KUMAR, JM & DR. MITHA LAL MEENA, AM ITA No. 113 & 114 /Jodh/ 2024 Assessment Year : 2013-14 & 2014-15 The ITO Vs. The Deputy Conservator of TDS, Udaipur Forest South Rajasthan-313001 Van Bhawan Parisar, In front of Mohta Park, Chetak Circle Udaipur, Rajasthan PAN NO: JDHD01240B Appellant Respondent Assessee by : Shri Amit Kothari, C.A Revenue by : Shri Ajay Malik, CIT DR Date of Hearing : 18/03/2025 Date of Pronouncement : 24/03/2025 आदेश/Order PER LALIET KUMAR, J.M: Both the above appeals have been fi…

Assistant Commissioner of Income Tax, Indore vs. Commander Industries Private Limited, Indore

ITA 24/IND/2024[2020-21]Status: DisposedITAT Indore25 Oct 2024AY 2020-21
Section 139(1)Section 142(1)Section 143(2)Section 32(1)Section 43(1)Section 43(6)(c)Section 47

…ITANo.24/Ind/2024 & CO No.12/Ind/2024 Commander Industries Private Ltd. ORDER PER VIJAY PAL RAO, JM : This appeal by revenue and CO by the Assessee are directed against the order dated 15.11.2023 of the Commissioner of Income Tax (Appeal), National Faceless Appeal Centre (NFAC), Delhi for A.Y.2020-21. The revenue has raised following grounds of appeal: “1.Whether on the bets and circumstances of the case, the (TRA) is correct in allowing the difference of book value and purchase consideration as goodwill which has neither been purchased nor generated but is merely accounting entry. 2. "Whether on the facts and ci…

ACIT, Central Circle-1(1), Hyderabad vs. Ncc Limited, Hyderabad

Accordingly, we delete the same. Thus, this ground is partly allowed

ITA 80/HYD/2017[2011-12]Status: DisposedITAT Hyderabad31 Jan 2024AY 2011-12

Bench: Shri R.K. Panda, Vice- & Shri Laliet Kumar

For Appellant: Shri Vijay Mehta, CA &For Respondent: Shri K. Madhusudan, CIT(DR)
Section 143(1)

…ITA Nos 73 to 75 and 77 to 80 of 2017 NCC Ltd आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri R.K. Panda, Vice-President AND Shri Laliet Kumar, Judicial Member ITA Nos.73 to 75/Hyd/2017 Assessment Years: 2008-09 to 2010-11 Nagarjuna Construction Vs. Dy.CIT Company Ltd (NCCL) Central Circle 1(1) Hyderabad Hyderabad (Appellant) (Respondent) PAN:AAACN7335C ITA Nos.77 to 80/Hyd/2017 Assessment Years: 2008-09 to 2011-12 Dy.CIT Vs. Nagarjuna Construction Central Circle 1(1) Company Ltd (NCCL) Hyderabad Hyderabad PAN:AAACN7335C (Appellant) (Respondent…

ACIT, Central Circle-1(1), Hyderabad vs. Ncc Limited, Hyderabad

Accordingly, we delete the same. Thus, this ground is partly allowed

ITA 79/HYD/2017[2010-11]Status: DisposedITAT Hyderabad31 Jan 2024AY 2010-11

Bench: Shri R.K. Panda, Vice- & Shri Laliet Kumar

For Appellant: Shri Vijay Mehta, CA &For Respondent: Shri K. Madhusudan, CIT(DR)
Section 143(1)

…ITA Nos 73 to 75 and 77 to 80 of 2017 NCC Ltd आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri R.K. Panda, Vice-President AND Shri Laliet Kumar, Judicial Member ITA Nos.73 to 75/Hyd/2017 Assessment Years: 2008-09 to 2010-11 Nagarjuna Construction Vs. Dy.CIT Company Ltd (NCCL) Central Circle 1(1) Hyderabad Hyderabad (Appellant) (Respondent) PAN:AAACN7335C ITA Nos.77 to 80/Hyd/2017 Assessment Years: 2008-09 to 2011-12 Dy.CIT Vs. Nagarjuna Construction Central Circle 1(1) Company Ltd (NCCL) Hyderabad Hyderabad PAN:AAACN7335C (Appellant) (Respondent…

ACIT, Central Circle-1(1), Hyderabad vs. Ncc Limited, Hyderabad

Accordingly, we delete the same. Thus, this ground is partly allowed

ITA 78/HYD/2017[2009-10]Status: DisposedITAT Hyderabad31 Jan 2024AY 2009-10

Bench: Shri R.K. Panda, Vice- & Shri Laliet Kumar

For Appellant: Shri Vijay Mehta, CA &For Respondent: Shri K. Madhusudan, CIT(DR)
Section 143(1)

…ITA Nos 73 to 75 and 77 to 80 of 2017 NCC Ltd आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri R.K. Panda, Vice-President AND Shri Laliet Kumar, Judicial Member ITA Nos.73 to 75/Hyd/2017 Assessment Years: 2008-09 to 2010-11 Nagarjuna Construction Vs. Dy.CIT Company Ltd (NCCL) Central Circle 1(1) Hyderabad Hyderabad (Appellant) (Respondent) PAN:AAACN7335C ITA Nos.77 to 80/Hyd/2017 Assessment Years: 2008-09 to 2011-12 Dy.CIT Vs. Nagarjuna Construction Central Circle 1(1) Company Ltd (NCCL) Hyderabad Hyderabad PAN:AAACN7335C (Appellant) (Respondent…

ACIT, Central Circle-1(1), Hyderabad vs. Ncc Limited, Hyderabad

Accordingly, we delete the same. Thus, this ground is partly allowed

ITA 77/HYD/2017[2008-09]Status: DisposedITAT Hyderabad31 Jan 2024AY 2008-09

Bench: Shri R.K. Panda, Vice- & Shri Laliet Kumar

For Appellant: Shri Vijay Mehta, CA &For Respondent: Shri K. Madhusudan, CIT(DR)
Section 143(1)

…ITA Nos 73 to 75 and 77 to 80 of 2017 NCC Ltd आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri R.K. Panda, Vice-President AND Shri Laliet Kumar, Judicial Member ITA Nos.73 to 75/Hyd/2017 Assessment Years: 2008-09 to 2010-11 Nagarjuna Construction Vs. Dy.CIT Company Ltd (NCCL) Central Circle 1(1) Hyderabad Hyderabad (Appellant) (Respondent) PAN:AAACN7335C ITA Nos.77 to 80/Hyd/2017 Assessment Years: 2008-09 to 2011-12 Dy.CIT Vs. Nagarjuna Construction Central Circle 1(1) Company Ltd (NCCL) Hyderabad Hyderabad PAN:AAACN7335C (Appellant) (Respondent…

Ncc Limited, Hyderabad vs. DCIT, Central Circle-1(1), Hyderabad

Accordingly, we delete the same. Thus, this ground is partly allowed

ITA 75/HYD/2017[2010-11]Status: DisposedITAT Hyderabad31 Jan 2024AY 2010-11

Bench: Shri R.K. Panda, Vice- & Shri Laliet Kumar

For Appellant: Shri Vijay Mehta, CA &For Respondent: Shri K. Madhusudan, CIT(DR)
Section 143(1)

…ITA Nos 73 to 75 and 77 to 80 of 2017 NCC Ltd आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri R.K. Panda, Vice-President AND Shri Laliet Kumar, Judicial Member ITA Nos.73 to 75/Hyd/2017 Assessment Years: 2008-09 to 2010-11 Nagarjuna Construction Vs. Dy.CIT Company Ltd (NCCL) Central Circle 1(1) Hyderabad Hyderabad (Appellant) (Respondent) PAN:AAACN7335C ITA Nos.77 to 80/Hyd/2017 Assessment Years: 2008-09 to 2011-12 Dy.CIT Vs. Nagarjuna Construction Central Circle 1(1) Company Ltd (NCCL) Hyderabad Hyderabad PAN:AAACN7335C (Appellant) (Respondent…

Ncc Limited, Hyderabad vs. DCIT, Central Circle-1(1), Hyderabad

Accordingly, we delete the same. Thus, this ground is partly allowed

ITA 74/HYD/2017[2009-10]Status: DisposedITAT Hyderabad31 Jan 2024AY 2009-10

Bench: Shri R.K. Panda, Vice- & Shri Laliet Kumar

For Appellant: Shri Vijay Mehta, CA &For Respondent: Shri K. Madhusudan, CIT(DR)
Section 143(1)

…ITA Nos 73 to 75 and 77 to 80 of 2017 NCC Ltd आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri R.K. Panda, Vice-President AND Shri Laliet Kumar, Judicial Member ITA Nos.73 to 75/Hyd/2017 Assessment Years: 2008-09 to 2010-11 Nagarjuna Construction Vs. Dy.CIT Company Ltd (NCCL) Central Circle 1(1) Hyderabad Hyderabad (Appellant) (Respondent) PAN:AAACN7335C ITA Nos.77 to 80/Hyd/2017 Assessment Years: 2008-09 to 2011-12 Dy.CIT Vs. Nagarjuna Construction Central Circle 1(1) Company Ltd (NCCL) Hyderabad Hyderabad PAN:AAACN7335C (Appellant) (Respondent…

Ncc Limited, Hyderabad vs. DCIT, Central Circle-1(1), Hyderabad

Accordingly, we delete the same. Thus, this ground is partly allowed

ITA 73/HYD/2017[2008-09]Status: DisposedITAT Hyderabad31 Jan 2024AY 2008-09

Bench: Shri R.K. Panda, Vice- & Shri Laliet Kumar

For Appellant: Shri Vijay Mehta, CA &For Respondent: Shri K. Madhusudan, CIT(DR)
Section 143(1)

…ITA Nos 73 to 75 and 77 to 80 of 2017 NCC Ltd आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri R.K. Panda, Vice-President AND Shri Laliet Kumar, Judicial Member ITA Nos.73 to 75/Hyd/2017 Assessment Years: 2008-09 to 2010-11 Nagarjuna Construction Vs. Dy.CIT Company Ltd (NCCL) Central Circle 1(1) Hyderabad Hyderabad (Appellant) (Respondent) PAN:AAACN7335C ITA Nos.77 to 80/Hyd/2017 Assessment Years: 2008-09 to 2011-12 Dy.CIT Vs. Nagarjuna Construction Central Circle 1(1) Company Ltd (NCCL) Hyderabad Hyderabad PAN:AAACN7335C (Appellant) (Respondent…

Aurobindo Pharma Limited, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-1(2), Hyderabad

In the result, the appeal of the assessee is partly allowed

ITA 1860/HYD/2019[2015-16]Status: DisposedITAT Hyderabad21 Jun 2023AY 2015-16

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri PVSS Prasad, ARFor Respondent: Shri T. Vijay Bhaskar Reddy, CIT-DR
Section 143(3)Section 144C(5)

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / ITA No. 1860/Hyd/2019 (निर्धारण वर्ा / Assessment Year: 2015-16) M/s. Aurobindo Pharma Asst. Commissioner of Income Limited, Vs. Tax, Hyderabad Central Circle-1(2), [PAN No. AABCA7366H] Hyderabad अपीलधर्थी / Assessee प्रत्‍यर्थी / Respondent निर्धाररती द्वधरध/Assessee by: Shri PVSS Prasad, AR रधजस्‍व द्वधरध/Revenue by: Shri T. Vijay Bhaskar Reddy, CIT-DR सुिवधई की तधरीख/Date of hearing: 16/05/2023 घोर्णध की तधरीख/Pron…

Aurobindo Pharma Limited, Hyderabad vs. ACIT, Central Circle-1(2), Hyderabad

In the result, the appeal of assessee is partly allowed

ITA 485/HYD/2022[2018-19]Status: DisposedITAT Hyderabad27 Apr 2023AY 2018-19

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri B.G.Reddy, ARFor Respondent: Shri Rajendra Kumar, CIT-DR
Section 143(3)Section 144C(5)Section 35

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / ITA No. 485/Hyd/2022 (निर्धारण वर्ा / Assessment Year: 2018-19) M/s. Aurobindo Pharma Asst. Commissioner of Income Limited, Vs. Tax, Hyderabad Central Circle-1(2), [PAN No. AABCA7366H] Hyderabad अपीलधर्थी / Assessee प्रत्‍यर्थी / Respondent निर्धाररती द्वधरध/Assessee by: Shri B.G.Reddy, AR रधजस्‍व द्वधरध/Revenue by: Shri Rajendra Kumar, CIT-DR सुिवधई की तधरीख/Date of hearing: 12/04/2023 घोर्णध की तधरीख/Pronounc…

Madhucon Projects Ltd, Hyderabad vs. DCIT, Central Circle-3, Hyd, Hyderabad

ITA 1326/HYD/2015[2005-06]Status: DisposedITAT Hyderabad02 Mar 2023AY 2005-06

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Jeevan Lal Lavidiya
Section 132Section 153ASection 254(2)Section 801ASection 80I

…Madhucon Projects Limited, Hyderabad. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member APPEALS Sl. Appeal No. A.Y. Appellant Respondent No. 1. 1937/Hyd/2014 2005-06 M/s. Madhucon Dy. Commissioner of 2. 1938/Hyd/2014 2006-07 Projects Limited, Income-tax, Hyderabad. Central Circle-3, 3. 1326/Hyd/2015 2005-06 PAN: AABCM4757A Hyderabad MISCELLANEOUS APPLICATIONS Sl. ITA M.A. A.Y. Appellant Respondent No. 1 126/Hyd/2015 683/Hyd/2010 2005-06 Dy. Commissioner of Income-tax, Central Circle-4, Hyderabad 2 127/Hyd/20…

Madhucon Projects Limited, Hyderabad vs. DCIT., Central Circle-3, Hyderabad

ITA 1938/HYD/2014[2006-07]Status: DisposedITAT Hyderabad02 Mar 2023AY 2006-07

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Jeevan Lal Lavidiya
Section 132Section 153ASection 254(2)Section 801ASection 80I

…Madhucon Projects Limited, Hyderabad. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member APPEALS Sl. Appeal No. A.Y. Appellant Respondent No. 1. 1937/Hyd/2014 2005-06 M/s. Madhucon Dy. Commissioner of 2. 1938/Hyd/2014 2006-07 Projects Limited, Income-tax, Hyderabad. Central Circle-3, 3. 1326/Hyd/2015 2005-06 PAN: AABCM4757A Hyderabad MISCELLANEOUS APPLICATIONS Sl. ITA M.A. A.Y. Appellant Respondent No. 1 126/Hyd/2015 683/Hyd/2010 2005-06 Dy. Commissioner of Income-tax, Central Circle-4, Hyderabad 2 127/Hyd/20…

Madhucon Projects Limited, Hyderabad vs. DCIT., Central Circle-3, Hyderabad

ITA 1937/HYD/2014[2005-06]Status: DisposedITAT Hyderabad02 Mar 2023AY 2005-06

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Jeevan Lal Lavidiya
Section 132Section 153ASection 254(2)Section 801ASection 80I

…Madhucon Projects Limited, Hyderabad. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member APPEALS Sl. Appeal No. A.Y. Appellant Respondent No. 1. 1937/Hyd/2014 2005-06 M/s. Madhucon Dy. Commissioner of 2. 1938/Hyd/2014 2006-07 Projects Limited, Income-tax, Hyderabad. Central Circle-3, 3. 1326/Hyd/2015 2005-06 PAN: AABCM4757A Hyderabad MISCELLANEOUS APPLICATIONS Sl. ITA M.A. A.Y. Appellant Respondent No. 1 126/Hyd/2015 683/Hyd/2010 2005-06 Dy. Commissioner of Income-tax, Central Circle-4, Hyderabad 2 127/Hyd/20…