Adbul Rahim v. Income Tax Officer

125 Taxmann 33Reported decision2002#18907 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 358,351 Indian tax judgments — from 2017 to 2017.

Judgments citing Adbul Rahim v. Income Tax Officer

V.Mani, Kallakurichi vs. ITO, Villupuram

In the result all the appeals of the assessee are partly allowed

ITA 3303/CHNY/2016[2008-09]Status: DisposedITAT Chennai28 Feb 2017AY 2008-09

Bench: Shri N.R.S. Ganesanआयकर अपील सं./Ita Nos. 3300 To 3303/Mds/2016 िनधा"रण वष" / Assessment Years : 2005–06 To 2008-09 Shri V. Mani, The Income Tax Officer, C/O M/S. Subbaraya Aiyar V. Ward-2, Padmanabhan & Ramamani Advocates, Villupuram. New No.75 (Old No.150), Dr.Radhakrishnan Salai, Mylapore, Chennai – 4. Pan : Aaipm6184D (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri Vijayaraghavan, Advocate ""यथ" क" ओर से/Respondent By : Shri Sanat Kumar Raha, Jcit सुनवाई क" तारीख/Date Of Hearing : 24.01.2017 घोषणा क" तारीख/Date Of Pronouncement : 28.02.2017 आदेश आदेश /O R D E R आदेश आदेश

For Appellant: Shri Vijayaraghavan, AdvocateFor Respondent: Shri Sanat Kumar Raha, JCIT

…आयकर अपीलीय अिधकरण, ‘डी’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "याियक सद"य के सम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 3300 to 3303/Mds/2016 िनधा"रण वष" / Assessment Years : 2005–06 to 2008-09 Shri V. Mani, The Income Tax Officer, C/o M/s. Subbaraya Aiyar v. Ward-2, Padmanabhan & Ramamani Advocates, Villupuram. New No.75 (Old No.150), Dr.Radhakrishnan Salai, Mylapore, Chennai – 4. PAN : AAIPM6184D (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri Vijayaraghavan, Advocate ""यथ" क" ओर से/Respondent by :…

V.Mani, Kallakurichi vs. ITO, Villupuram

In the result all the appeals of the assessee are partly allowed

ITA 3302/CHNY/2016[2007-08]Status: DisposedITAT Chennai28 Feb 2017AY 2007-08

Bench: Shri N.R.S. Ganesanआयकर अपील सं./Ita Nos. 3300 To 3303/Mds/2016 िनधा"रण वष" / Assessment Years : 2005–06 To 2008-09 Shri V. Mani, The Income Tax Officer, C/O M/S. Subbaraya Aiyar V. Ward-2, Padmanabhan & Ramamani Advocates, Villupuram. New No.75 (Old No.150), Dr.Radhakrishnan Salai, Mylapore, Chennai – 4. Pan : Aaipm6184D (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri Vijayaraghavan, Advocate ""यथ" क" ओर से/Respondent By : Shri Sanat Kumar Raha, Jcit सुनवाई क" तारीख/Date Of Hearing : 24.01.2017 घोषणा क" तारीख/Date Of Pronouncement : 28.02.2017 आदेश आदेश /O R D E R आदेश आदेश

For Appellant: Shri Vijayaraghavan, AdvocateFor Respondent: Shri Sanat Kumar Raha, JCIT

…आयकर अपीलीय अिधकरण, ‘डी’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "याियक सद"य के सम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 3300 to 3303/Mds/2016 िनधा"रण वष" / Assessment Years : 2005–06 to 2008-09 Shri V. Mani, The Income Tax Officer, C/o M/s. Subbaraya Aiyar v. Ward-2, Padmanabhan & Ramamani Advocates, Villupuram. New No.75 (Old No.150), Dr.Radhakrishnan Salai, Mylapore, Chennai – 4. PAN : AAIPM6184D (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri Vijayaraghavan, Advocate ""यथ" क" ओर से/Respondent by :…

V.Mani, Kallakurichi vs. ITO, Villupuram

In the result all the appeals of the assessee are partly allowed

ITA 3301/CHNY/2016[2006-07]Status: DisposedITAT Chennai28 Feb 2017AY 2006-07

Bench: Shri N.R.S. Ganesanआयकर अपील सं./Ita Nos. 3300 To 3303/Mds/2016 िनधा"रण वष" / Assessment Years : 2005–06 To 2008-09 Shri V. Mani, The Income Tax Officer, C/O M/S. Subbaraya Aiyar V. Ward-2, Padmanabhan & Ramamani Advocates, Villupuram. New No.75 (Old No.150), Dr.Radhakrishnan Salai, Mylapore, Chennai – 4. Pan : Aaipm6184D (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri Vijayaraghavan, Advocate ""यथ" क" ओर से/Respondent By : Shri Sanat Kumar Raha, Jcit सुनवाई क" तारीख/Date Of Hearing : 24.01.2017 घोषणा क" तारीख/Date Of Pronouncement : 28.02.2017 आदेश आदेश /O R D E R आदेश आदेश

For Appellant: Shri Vijayaraghavan, AdvocateFor Respondent: Shri Sanat Kumar Raha, JCIT

…आयकर अपीलीय अिधकरण, ‘डी’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "याियक सद"य के सम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 3300 to 3303/Mds/2016 िनधा"रण वष" / Assessment Years : 2005–06 to 2008-09 Shri V. Mani, The Income Tax Officer, C/o M/s. Subbaraya Aiyar v. Ward-2, Padmanabhan & Ramamani Advocates, Villupuram. New No.75 (Old No.150), Dr.Radhakrishnan Salai, Mylapore, Chennai – 4. PAN : AAIPM6184D (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri Vijayaraghavan, Advocate ""यथ" क" ओर से/Respondent by :…

V.Mani, Kallakurichi vs. ITO, Villupuram

In the result all the appeals of the assessee are partly allowed

ITA 3300/CHNY/2016[2005-06]Status: DisposedITAT Chennai28 Feb 2017AY 2005-06

Bench: Shri N.R.S. Ganesanआयकर अपील सं./Ita Nos. 3300 To 3303/Mds/2016 िनधा"रण वष" / Assessment Years : 2005–06 To 2008-09 Shri V. Mani, The Income Tax Officer, C/O M/S. Subbaraya Aiyar V. Ward-2, Padmanabhan & Ramamani Advocates, Villupuram. New No.75 (Old No.150), Dr.Radhakrishnan Salai, Mylapore, Chennai – 4. Pan : Aaipm6184D (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri Vijayaraghavan, Advocate ""यथ" क" ओर से/Respondent By : Shri Sanat Kumar Raha, Jcit सुनवाई क" तारीख/Date Of Hearing : 24.01.2017 घोषणा क" तारीख/Date Of Pronouncement : 28.02.2017 आदेश आदेश /O R D E R आदेश आदेश

For Appellant: Shri Vijayaraghavan, AdvocateFor Respondent: Shri Sanat Kumar Raha, JCIT

…आयकर अपीलीय अिधकरण, ‘डी’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "याियक सद"य के सम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 3300 to 3303/Mds/2016 िनधा"रण वष" / Assessment Years : 2005–06 to 2008-09 Shri V. Mani, The Income Tax Officer, C/o M/s. Subbaraya Aiyar v. Ward-2, Padmanabhan & Ramamani Advocates, Villupuram. New No.75 (Old No.150), Dr.Radhakrishnan Salai, Mylapore, Chennai – 4. PAN : AAIPM6184D (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri Vijayaraghavan, Advocate ""यथ" क" ओर से/Respondent by :…

Adbul Rahim v. Income Tax Officer (125 Taxmann 33) — Cited in 4 Judgments | BharatTax