Acusis Software India (P.) Ltd. v. Income-tax Officer, Ward- 11 (1), Bangalore

75 Taxmann.com 273Reported decision2016#25598 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2017 to 2017.

Judgments citing Acusis Software India (P.) Ltd. v. Income-tax Officer, Ward- 11 (1), Bangalore

Whirlpool of India Ltd., Gurgaon vs. DCIT, New Delhi

Accordingly, the penalty in this respect is upheld and grounds raised by the Assessee in Cross objection on this issue is dismissed

ITA 2231/DEL/2010[2003-04]Status: DisposedITAT Delhi08 Dec 2017AY 2003-04

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 92C(2)

…1 ITA Nos. 2231, 2049/4788 & C.O. 432/Del IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘I’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A .No. 2231/DEL/2010(A.Y 2003-04) Whirlpool of India Ltd. Vs DCIT Plot No. 40, Sector-44 LTU Gurgaon New Delhi (APPELLANT) (RESPONDENT) I.T.A .No. 2094/DEL/2010(A.Y 2003-04) DCIT (LTU) Vs Whirlpool of India Ltd. NBCC Plaza Whirlpool House Pushp Vihar Plot No. 40, Sector-44 New Delhi Gurgaon, Haryana (APPELLANT) AAACW1336L (RESPONDENT) I.T.A .No. 4788/DEL/2012 (A.Y 2003-04) ACIT Vs Whirlpool of India Ltd. LTU,…

DCIT (Ltu), New Delhi vs. M/S Whirlpool of India Ltd., Haryana

Accordingly, the penalty in this respect is upheld and grounds raised by the Assessee in Cross objection on this issue is dismissed

ITA 2094/DEL/2010[2003-04]Status: DisposedITAT Delhi08 Dec 2017AY 2003-04

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 92C(2)

…1 ITA Nos. 2231, 2049/4788 & C.O. 432/Del IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘I’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A .No. 2231/DEL/2010(A.Y 2003-04) Whirlpool of India Ltd. Vs DCIT Plot No. 40, Sector-44 LTU Gurgaon New Delhi (APPELLANT) (RESPONDENT) I.T.A .No. 2094/DEL/2010(A.Y 2003-04) DCIT (LTU) Vs Whirlpool of India Ltd. NBCC Plaza Whirlpool House Pushp Vihar Plot No. 40, Sector-44 New Delhi Gurgaon, Haryana (APPELLANT) AAACW1336L (RESPONDENT) I.T.A .No. 4788/DEL/2012 (A.Y 2003-04) ACIT Vs Whirlpool of India Ltd. LTU,…

ACIT, New Delhi vs. M/S. Whirlpool of India Ltd., Gurgaon

Accordingly, the penalty in this respect is upheld and grounds raised by the Assessee in Cross objection on this issue is dismissed

ITA 4788/DEL/2012[2003-04]Status: DisposedITAT Delhi08 Nov 2017AY 2003-04

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 92C(2)

…1 ITA Nos. 2231, 2049/4788 & C.O. 432/Del IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘I’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A .No. 2231/DEL/2010(A.Y 2003-04) Whirlpool of India Ltd. Vs DCIT Plot No. 40, Sector-44 LTU Gurgaon New Delhi (APPELLANT) (RESPONDENT) I.T.A .No. 2094/DEL/2010(A.Y 2003-04) DCIT (LTU) Vs Whirlpool of India Ltd. NBCC Plaza Whirlpool House Pushp Vihar Plot No. 40, Sector-44 New Delhi Gurgaon, Haryana (APPELLANT) AAACW1336L (RESPONDENT) I.T.A .No. 4788/DEL/2012 (A.Y 2003-04) ACIT Vs Whirlpool of India Ltd. LTU,…

Acusis Software India (P.) Ltd. v. Income-tax Officer, Ward- 11 (1), Bangalore (75 Taxmann.com 273) — Cited in 3 Judgments | BharatTax