Actis Advisers Private Limited v. ACIT, Circle 1(1)

55 Taxmann.com 485High Court2015#21185 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2024.

Sections most often in play

Section 1961Section 1962Section 143(3)Section 143(3) of the Income-tax ActSection 144C(1)Section 144C(1) of the Income-tax ActSection 234BSection 234B of the Income-tax Act

Judgments citing Actis Advisers Private Limited v. ACIT, Circle 1(1)

DCIT 14(3)(1), MUMBAI vs. TPG CAPITAL INDIA P. LTD, MUMBAI

In the result, appeal of the assessee bearing ITA 3132/Mum/2019is

ITA 3283/MUM/2019[2011-12]Status: DisposedITAT Mumbai05 Jul 2024AY 2011-12

Bench: Shri Narendra Kumar Billaiya & Shri Anikesh Banerjee

For Appellant: Mr. Porus F Kaka / Mr. Manish KanthFor Respondent: Ms. Dhivya Ruth J (SR DR)
Section 143(3)Section 144C(1)Section 250Section 92C(3)

…1 ITA Nos 3132 & 3283/Mum/20189 TPG Capital India Private Limited IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI NARENDRA KUMAR BILLAIYA, ACCOUNTANT MEMBER AND SHRI ANIKESH BANERJEE, JUDICIAL MEMBER ITA No.3132/Mum/2019 (Assessment Year A.Y. 2011-12) TPG Capital India Private Limited 1004, The Capital, Plot No.C-70, G-Block, Bandra Kurla Complex Bandra (East), Mumbai-400 051 PAN :AABCN6660K VS Deputy Commissioner of Income-tax, Circle-14(3)(1), Mumbai Room 0.475, 4th Floor, Aayakar Bhavan, M.K. Road, Mumbai-400 020 ITA No.3283/Mum/2019 (Assessment Year A.Y. 2011-12) DCIT-14(3)(1), Mumba…

TPG CAPITAL P. LTD,MUMBAI vs. DCIT 14(3)(1), MUMBAI

In the result, appeal of the assessee bearing ITA 3132/Mum/2019is allowedand appeal of the revenue bearing ITA 3283/Mum/2019 is dismissed

ITA 3132/MUM/2019[2011-12]Status: DisposedITAT Mumbai02 Jul 2024AY 2011-12

Bench: Shri Narendra Kumar Billaiya & Shri Anikesh Banerjeetpg Capital India Private Limited Vs Deputy Commissioner Of 1004, The Capital, Plot No.C-70, Income-Tax, Circle-14(3)(1), Mumbai Room O.475, 4Th Floor, G-Block, Bandra Kurla Complex Bandra (East), Mumbai-400 051 Aayakar Bhavan, M.K. Road, Pan :Aabcn6660K Mumbai-400 020 Dcit-14(3)(1), Mumbai Vs Tpg Capital India Private Limited 1004, The Capital, Plot No.C-70, G-Block, Bandra Kurla Complex Bandra (East), Mumbai-400 051 Pan :Aabcn6660K

For Appellant: Mr. Porus F Kaka / Mr. Manish KanthFor Respondent: Ms. Dhivya Ruth J (SR DR)
Section 143(3)Section 144C(1)Section 250Section 92C(3)

…1 ITA Nos 3132 & 3283/Mum/20189 TPG Capital India Private Limited IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI NARENDRA KUMAR BILLAIYA, ACCOUNTANT MEMBER AND SHRI ANIKESH BANERJEE, JUDICIAL MEMBER TPG Capital India Private Limited vs Deputy Commissioner of 1004, The Capital, Plot No.C-70, Income-tax, Circle-14(3)(1), Mumbai Room o.475, 4th Floor, G-Block, Bandra Kurla Complex Bandra (East), Mumbai-400 051 Aayakar Bhavan, M.K. Road, PAN :AABCN6660K Mumbai-400 020 DCIT-14(3)(1), Mumbai vs TPG Capital India Private Limited 1004, The Capital, Plot No.C-70, G-Block, Bandra Kurla Complex B…

MOUNT KELLETT CAPITAL MANAGEMENT INDIA P.LTD,MUMBAI vs. DCIT 14(2)(2), MUMBAI

In the result, the appeal is partly allowed for statistical purposes

ITA 1552/MUM/2016[2011-12]Status: DisposedITAT Mumbai27 Jul 2018AY 2011-12

Bench: Shri G S Pannu & Shri Sandeep Gosainit(Tp)A No.1552/Mum/2016 Assessment Year : 2011-12 Mount Kellett Capital Management Dy. Cit 14(2)(2), India Private Limited., Mumbai Vs. 1302 Tower-3, Indiabulls Finance Centre, Senapati Bapat Marg, Elphinstone Road (West), Mumbai 400 013. Pan Aafcm6895B (Appellant) (Respondent)

For Appellant: Shri Yogesh Thar & Ms. Aayushi ModaniFor Respondent: Ms Amrita Ranjan
Section 143(3)Section 144C(5)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “K”, MUMBAI Before Shri G S Pannu, Accountant Member & Shri Sandeep Gosain, Judicial Member IT(TP)A No.1552/Mum/2016 Assessment Year : 2011-12 Mount Kellett Capital Management Dy. CIT 14(2)(2), India Private Limited., Mumbai Vs. 1302 Tower-3, Indiabulls Finance Centre, Senapati Bapat Marg, Elphinstone Road (West), Mumbai 400 013. PAN AAFCM6895B (Appellant) (Respondent) Appellant By : Shri Yogesh Thar & Ms. Aayushi Modani Respondent By : Ms Amrita Ranjan Date of Hearing : 16.07.2018 Date of Pronouncement : 27.07.2018 O R D E R Per G S Pannu, Accountant Me…

DCIT 5(1)(1), MUMBAI vs. GENERAL ATLANTIC P.LTD, MUMBAI

In the result, assessee’s appeal is partly allowed and Revenu’s appeal is dismissed

ITA 1717/MUM/2016[2011-12]Status: DisposedITAT Mumbai21 Feb 2018AY 2011-12

Bench: Shri Saktijit Dey & Shri Ramit Kochar

For Appellant: Shri Porus Kaka a/wFor Respondent: Shri Jayant Kumar
Section 143(3)Section 144C(13)

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA no.1717/Mum./2016 (Assessment Year : 2011–12) Dy. Commissioner of Income Tax ……………. Appellant Circle–5(1)(1), Mumbai v/s General Atlantic Pvt. Ltd. 151–152, 15th Floor, Maker Chambers–VI ……………. Respondent 220, Nariman Point, Mumbai 400 021 PAN – AABCG7917Q ITA no.2207/Mum./2016 (Assessment Year : 2011–12) General Atlantic Pvt. Ltd. Level–19, Birla Aurora Dr. Annie Besant Road ……………. Appellant Maharshi Karve Marg Churchgate, Mumbai 400 020 PAN – AABCG7917Q v/s Dy. Commissio…

Actis Advisers Private Limited v. ACIT, Circle 1(1) (55 Taxmann.com 485) — Cited in 4 Judgments | BharatTax