Act. Refer 118 ITR 50 (SC) State of UP & Others v. Raza Buland Sugar Co. Ltd.

262 ITR 500High Court#12561 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2022.

Judgments citing Act. Refer 118 ITR 50 (SC) State of UP & Others v. Raza Buland Sugar Co. Ltd.

SMT. SNEH LATA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result, ITA.Nos.420, 421, 422, 423, 424

ITA 425/DEL/2017[2011-12]Status: DisposedITAT Delhi22 Jul 2022AY 2011-12

Bench: Shri Anil Chaturvedi & Ms. Astha Chandra

For Appellant: Dr. Rakesh Gupta, Advocate &For Respondent: Sh Abhishek Kumar, Sr. DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “G” : DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA.Nos.413, 414, 415, 416, 417 & 418/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 & ITA.Nos.420, 421, 422, 423, 424 & 425/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 Smt. Sneh Lata The Dy. CIT, Sawhney, 6, Link Road, Central Circle – 7, vs. Jangpura Extension, Jhandewalan, New Delhi – 110 024 New Delhi. PAN AQKPS8457P (Appellant) (Respondent) For Assessee : Dr. Rakesh Gupta, Advocate & Sh Sh…

SMT. SNEH LATA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result, ITA.Nos.420, 421, 422, 423, 424

ITA 424/DEL/2017[2010-11]Status: DisposedITAT Delhi22 Jul 2022AY 2010-11

Bench: Shri Anil Chaturvedi & Ms. Astha Chandra

For Appellant: Dr. Rakesh Gupta, Advocate &For Respondent: Sh Abhishek Kumar, Sr. DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “G” : DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA.Nos.413, 414, 415, 416, 417 & 418/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 & ITA.Nos.420, 421, 422, 423, 424 & 425/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 Smt. Sneh Lata The Dy. CIT, Sawhney, 6, Link Road, Central Circle – 7, vs. Jangpura Extension, Jhandewalan, New Delhi – 110 024 New Delhi. PAN AQKPS8457P (Appellant) (Respondent) For Assessee : Dr. Rakesh Gupta, Advocate & Sh Sh…

SMT. SNEH LATA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result, ITA.Nos.420, 421, 422, 423, 424

ITA 423/DEL/2017[2009-10]Status: DisposedITAT Delhi22 Jul 2022AY 2009-10

Bench: Shri Anil Chaturvedi & Ms. Astha Chandra

For Appellant: Dr. Rakesh Gupta, Advocate &For Respondent: Sh Abhishek Kumar, Sr. DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “G” : DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA.Nos.413, 414, 415, 416, 417 & 418/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 & ITA.Nos.420, 421, 422, 423, 424 & 425/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 Smt. Sneh Lata The Dy. CIT, Sawhney, 6, Link Road, Central Circle – 7, vs. Jangpura Extension, Jhandewalan, New Delhi – 110 024 New Delhi. PAN AQKPS8457P (Appellant) (Respondent) For Assessee : Dr. Rakesh Gupta, Advocate & Sh Sh…

SMT. SNEH LATA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result, ITA.Nos.420, 421, 422, 423, 424

ITA 422/DEL/2017[2008-09]Status: DisposedITAT Delhi22 Jul 2022AY 2008-09

Bench: Shri Anil Chaturvedi & Ms. Astha Chandra

For Appellant: Dr. Rakesh Gupta, Advocate &For Respondent: Sh Abhishek Kumar, Sr. DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “G” : DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA.Nos.413, 414, 415, 416, 417 & 418/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 & ITA.Nos.420, 421, 422, 423, 424 & 425/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 Smt. Sneh Lata The Dy. CIT, Sawhney, 6, Link Road, Central Circle – 7, vs. Jangpura Extension, Jhandewalan, New Delhi – 110 024 New Delhi. PAN AQKPS8457P (Appellant) (Respondent) For Assessee : Dr. Rakesh Gupta, Advocate & Sh Sh…

SMT. SNEH LATA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result, ITA.Nos.420, 421, 422, 423, 424

ITA 421/DEL/2017[2007-08]Status: DisposedITAT Delhi22 Jul 2022AY 2007-08

Bench: Shri Anil Chaturvedi & Ms. Astha Chandra

For Appellant: Dr. Rakesh Gupta, Advocate &For Respondent: Sh Abhishek Kumar, Sr. DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “G” : DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA.Nos.413, 414, 415, 416, 417 & 418/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 & ITA.Nos.420, 421, 422, 423, 424 & 425/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 Smt. Sneh Lata The Dy. CIT, Sawhney, 6, Link Road, Central Circle – 7, vs. Jangpura Extension, Jhandewalan, New Delhi – 110 024 New Delhi. PAN AQKPS8457P (Appellant) (Respondent) For Assessee : Dr. Rakesh Gupta, Advocate & Sh Sh…

SMT. SNEH LATA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result, ITA.Nos.420, 421, 422, 423, 424

ITA 420/DEL/2017[2006-07]Status: DisposedITAT Delhi22 Jul 2022AY 2006-07

Bench: Shri Anil Chaturvedi & Ms. Astha Chandra

For Appellant: Dr. Rakesh Gupta, Advocate &For Respondent: Sh Abhishek Kumar, Sr. DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “G” : DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA.Nos.413, 414, 415, 416, 417 & 418/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 & ITA.Nos.420, 421, 422, 423, 424 & 425/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 Smt. Sneh Lata The Dy. CIT, Sawhney, 6, Link Road, Central Circle – 7, vs. Jangpura Extension, Jhandewalan, New Delhi – 110 024 New Delhi. PAN AQKPS8457P (Appellant) (Respondent) For Assessee : Dr. Rakesh Gupta, Advocate & Sh Sh…

SMT. SNEH LATA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result, ITA.Nos.420, 421, 422, 423, 424

ITA 418/DEL/2017[2011-12]Status: DisposedITAT Delhi22 Jul 2022AY 2011-12

Bench: Shri Anil Chaturvedi & Ms. Astha Chandra

For Appellant: Dr. Rakesh Gupta, Advocate &For Respondent: Sh Abhishek Kumar, Sr. DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “G” : DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA.Nos.413, 414, 415, 416, 417 & 418/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 & ITA.Nos.420, 421, 422, 423, 424 & 425/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 Smt. Sneh Lata The Dy. CIT, Sawhney, 6, Link Road, Central Circle – 7, vs. Jangpura Extension, Jhandewalan, New Delhi – 110 024 New Delhi. PAN AQKPS8457P (Appellant) (Respondent) For Assessee : Dr. Rakesh Gupta, Advocate & Sh Sh…

SMT. SNEH LATA SAWHNEY,NEW DELHI vs. DCIT, NEW DELHI

In the result, ITA.Nos.420, 421, 422, 423, 424

ITA 417/DEL/2017[2010-11]Status: DisposedITAT Delhi22 Jul 2022AY 2010-11

Bench: Shri Anil Chaturvedi & Ms. Astha Chandra

For Appellant: Dr. Rakesh Gupta, Advocate &For Respondent: Sh Abhishek Kumar, Sr. DR
Section 132Section 143(3)Section 153ASection 153BSection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “G” : DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA.Nos.413, 414, 415, 416, 417 & 418/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 & ITA.Nos.420, 421, 422, 423, 424 & 425/Del./2017 Assessment Years 2006-07, 2007-08, 2008-09, 2009-10, 2010-11 & 2011-12 Smt. Sneh Lata The Dy. CIT, Sawhney, 6, Link Road, Central Circle – 7, vs. Jangpura Extension, Jhandewalan, New Delhi – 110 024 New Delhi. PAN AQKPS8457P (Appellant) (Respondent) For Assessee : Dr. Rakesh Gupta, Advocate & Sh Sh…

Act. Refer 118 ITR 50 (SC) State of UP & Others v. Raza Buland Sugar Co. Ltd. (262 ITR 500) — Cited in 8 Judgments | BharatTax