ACIT v. Y. Venkanna Choudary (112 Taxmann.com 71)

Sills Karingattil Jose, Nedumkandom vs. ITO Ward 2, Thodupuzha

Appeal is partly allowed for statistical purpose

ITA 132/COCH/2023[2016-17]Status: DisposedITAT Cochin19 Nov 2024AY 2016-17

Bench: Shri Satbeer Singh Godara & Shri Amarjit Singhsils Karingattil Jose Income Tax Officer Np 3/406, Karingattil Ward - 2, House, Munnar Road Thodupuzha Vs. Nedumkandom P.O. [Pan: Afopj8789C] (Appellant) (Respondent)

For Appellant: Shri P. M. Veeramani, CAFor Respondent: Smt. V. Swarnalatha, Sr. D.R

Section 2(47)Section 2(47)(V)Section 250Section 50CSection 53ASection 56(2)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Satbeer Singh Godara, Judicial Member & Shri Amarjit Singh, Accountant Member Sils Karingattil Jose Income Tax Officer NP 3/406, Karingattil Ward - 2, House, Munnar Road Thodupuzha vs. Nedumkandom P.O. [PAN: AFOPJ8789C] (Appellant) (Respondent) Appellant by: Shri P. M. Veeramani, CA Respondent by: Smt. V. Swarnalatha, Sr. D.R. Date of Hearing: 22.08.2024 Date of Pronouncement: 19.11.2024 O R D E R Per Satbeer Singh Godara, Judicial Member: This assessee’s appeal for A.Y. 2016-17 arises against the CIT(A)/National Faceless Appeal Centre, Delh…

Mr. Thanushkodi Narayanan, Chennai vs. Addl. CIT Central Circle 3(2), Chennai

In the result, the appeals filed by the assessees in ITA

ITA 519/CHNY/2023[2017-18]Status: DisposedITAT Chennai08 Nov 2023AY 2017-18

Bench: Shri Mahavir Singh & Shri Manjunatha.G

For Respondent: Shri N.B. Som, CIT

Section 132Section 139(4)Section 153CSection 153C(1)

…आयकर अपीलीय अिधकरण, ‘सी’ "यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मंजुनाथ. जी, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI MANJUNATHA.G, ACCOUNTANT MEMBER आयकर अपीलसं./ITA No.: 950/CHNY/2022 िनधा"रण वष"/Assessment Year: 2012-13 Smt. Jothi Narayanan, The Addl.CIT, No.24, Annai Illam, vs. Central Circle-3(2), 46th Street, Chennai. Mangaiyarkarasi Nagar, Chennai – 600 061. PAN: ACTPJ 2778B (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकर अपीलसं./ITA No.: 519/CHNY/2023 िनधा"रण वष"/Assessment Year: 2017-18 Shri Thanushkodi Narayanan, The…

Mrs.Jothi Narayanan, Chennai vs. ACIT, Chennai

In the result, the appeals filed by the assessees in ITA

ITA 950/CHNY/2022[2012-2013]Status: DisposedITAT Chennai08 Nov 2023AY 2012-2013

Bench: Shri Mahavir Singh & Shri Manjunatha.G

For Respondent: Shri N.B. Som, CIT

Section 132Section 139(4)Section 153CSection 153C(1)

…आयकर अपीलीय अिधकरण, ‘सी’ "यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मंजुनाथ. जी, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI MANJUNATHA.G, ACCOUNTANT MEMBER आयकर अपीलसं./ITA No.: 950/CHNY/2022 िनधा"रण वष"/Assessment Year: 2012-13 Smt. Jothi Narayanan, The Addl.CIT, No.24, Annai Illam, vs. Central Circle-3(2), 46th Street, Chennai. Mangaiyarkarasi Nagar, Chennai – 600 061. PAN: ACTPJ 2778B (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकर अपीलसं./ITA No.: 519/CHNY/2023 िनधा"रण वष"/Assessment Year: 2017-18 Shri Thanushkodi Narayanan, The…

The ACIT, Circle-2(1)(2), Ahmedabad vs. Shri Jigar Jashwantlal Shah, Ahmedabad

Appeal is dismissed

ITA 1643/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad06 May 2022AY 2013-14

For Appellant: Shri S.N. Soparkar, A.RFor Respondent: Shri Shibaji Simlai, Sr. D.R

Section 143(1)Section 148Section 234Section 271(1)Section 56(2)Section 56(2)(vii)

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Ms. Annapurna Gupta, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2013-14 Shri Jigar Jashwantlal ACIT, Shah, 3, Hariharashray Circle-2(1)(1), Bunglows, 100 Ft, Vs Ahmedabad Shilaj Road, Thaltej, (Respondent) Ahmedabad-380054 PAN: ADAPS7037E (Appellant) Assessment Year 2013-14 ACIT, Shri Jigar Jashwantlal Circle-2(1)(2), Shah, 3, Hariharashray Ahmedabad Vs Bunglows, 100 Ft, (Appellant) Shilaj Road, Thaltej, Ahmedabad-380054 PAN: ADAPS7037E (Respondent) Assessee by: Shri S.N. So…

Shri Jigar Jashwantlal Shah, Ahmedabad vs. The ACIT, Circle-2(1)(1), Ahmedabad

Appeal is dismissed

ITA 1541/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad06 May 2022AY 2013-14

For Appellant: Shri S.N. Soparkar, A.RFor Respondent: Shri Shibaji Simlai, Sr. D.R

Section 143(1)Section 148Section 234Section 271(1)Section 56(2)Section 56(2)(vii)

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Ms. Annapurna Gupta, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2013-14 Shri Jigar Jashwantlal ACIT, Shah, 3, Hariharashray Circle-2(1)(1), Bunglows, 100 Ft, Vs Ahmedabad Shilaj Road, Thaltej, (Respondent) Ahmedabad-380054 PAN: ADAPS7037E (Appellant) Assessment Year 2013-14 ACIT, Shri Jigar Jashwantlal Circle-2(1)(2), Shah, 3, Hariharashray Ahmedabad Vs Bunglows, 100 Ft, (Appellant) Shilaj Road, Thaltej, Ahmedabad-380054 PAN: ADAPS7037E (Respondent) Assessee by: Shri S.N. So…

Electra Paper and Board Private Limited, Mohali vs. ACIT, Circle-4(1), Chandigarh

In the result, appeal of the assessee is allowed

ITA 222/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh20 Jan 2022AY 2016-17

Bench: Shri N.K. Saini, Vice- & Shri Vikas Awasthyआअसं. 222/ चंडीगढ़/2021(िन.व. 2016-17)

For Appellant: Sh. Rohit Goel, CAFor Respondent: Smt. Priyanka Dhar, JCIT-DR

Section 11USection 45Section 56(2)(viib)

…आयकर अपीलीय अिधकरण चंडीगढ़ पीठ “ ऐ” , चंडीगढ़ "ी एन.के सैनी, उपा"य" एवं "ी िवकास अव"थी,"याियक सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL CHANDIGARH BENCH “A”, CHANDIGARH BEFORE SHRI N.K. SAINI, VICE-PRESIDENT & SHRI VIKAS AWASTHY, JUDICIAL MEMBER आअसं. 222/ चंडीगढ़/2021(िन.व. 2016-17) ITA NO.222/Chd./2021 (A.Y.2016-17) Electra Paper and Board Pvt. Ltd. Village Batauli, P.O. Lalru, The- Derabassi, SAS Nagar, (Mohali)-140501. PAN: AAECR6405M ...... अपीलाथ" /Appellant बनाम Vs. Income Tax Officer ACIT Circle-4(1), Bassi Bilding-1, Sec. 45-46-47, Sector-17, Chandigarh-160017. ..... "ितवादी/Respondent अपीलाथ" "ार…

ACIT v. Y. Venkanna Choudary