ACIT v. Vireet Investment Pvt. Ltd.

82 Taxmann.com 415High Court2017#65 most cited

What is ACIT v. Vireet Investment Pvt. Ltd. authority for?

Disallowance computed under Section 14A, read with Rule 8D, cannot be added to book profits under Section 115JB for Minimum Alternate Tax (MAT) purposes. Additionally, for Section 14A disallowance, only investments that yielded exempt income during the year are considered for calculating their average value.

789

judgments rely on this decision, according to BharatTax’s citation analysis of 367,154 Indian tax judgments — from 2017 to 2026.

Also referred to as

ACIT v. Vireet Investment Pvt. Ltd. · Section 14A · Section 115JB · Rule 8D · disallowance for exempt income · book profits · Minimum Alternate Tax · MAT · average value of investments · investments yielding exempt income · special bench · Delhi Tribunal

Also reported as

165 ITR 27154 DTR 241165 ITD 26

Issues it is cited on

Judgments citing ACIT v. Vireet Investment Pvt. Ltd.

Assistant Commissioner of Income Tax, Madurai vs. Ramco Industries Limited, Chennai

In the result, appeal of the Revenue is dismissed

ITA 2787/CHNY/2024[2010]Status: DisposedITAT Chennai05 Feb 2025

Bench: Shri Aby T. Varkey & Shri Jagadishआयकर अपील सं./Ita No.2787/Chny/2024 िनधा"रण वष"/Assessment Year: 2010-11 Vs. M/S.Ramco Industries Limited The Acit, Corporate Circle-2, 98A, Auras Corporation Centre, Madurai. Dr.Radhakrishnan Road, Mylapore, Chennai-600 004. [Pan: Aaacr-5284-J] (अपीलाथ"/Appellant) (""यथ"/Respondent)

For Appellant: Ms.R.Anita,Addl.CITFor Respondent: Mr. S.Muralidhar, F.C.A &
Section 143(3)Section 14ASection 263

…आयकर अपीलीय अिधकरण, ‘सी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.2787/Chny/2024 िनधा"रण वष"/Assessment Year: 2010-11 vs. M/s.Ramco Industries Limited The ACIT, Corporate Circle-2, 98A, Auras Corporation Centre, Madurai. Dr.Radhakrishnan Road, Mylapore, Chennai-600 004. [PAN: AAACR-5284-J] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Ms.R.Anita,Addl.CIT ""यथ" क" ओर से /Respondent by : Mr. S.Muralidh…