ACIT v. Vireet

82 Taxmann.com 417Reported decision2017#21452 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 357,294 Indian tax judgments — from 2021 to 2022.

Judgments citing ACIT v. Vireet

DCIT, Circle-1(1)(1), Surat vs. M/S. J K Paper Limited, Surat

In the result, all these three appeals of the Revenue are dismissed

ITA 6/SRT/2021[2016-17]Status: DisposedITAT Surat06 May 2022AY 2016-17

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 10(1)Section 115JSection 254(1)Section 271(1)(c)Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA Nos. 156 & 157/SRT/2020 (Assessment Years: 2013-14 & 2015-16) (Hearing in Virtual Court) D.C.I.T. M/s J.K. Paper Ltd. Circle-1(1)(2), P.O. Central Pulp Mill, Vs. Surat. Fort Songadh, Surat. PAN : AAACT 6305 N APPELLANT RESPONDEDNT D.C.I.T. M/s J.K. Paper Ltd. Circle-1(1)(2), P.O. Central Pulp Mill, Vs. Surat. Fort Songadh, District-Tapi, Surat. PAN : AAACT 6305 N APPELLANT RESPONDEDNT Department by Shri H.P. Meena, CIT-DR Assessee by Shri Saurabh Soparkar, Senior Advoc…

DCIT, Circle-1(1)(2), Surat vs. J K Paper Ltd, Surat

In the result, all these three appeals of the Revenue are dismissed

ITA 157/SRT/2020[2015-16]Status: DisposedITAT Surat06 May 2022AY 2015-16

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 10(1)Section 115JSection 254(1)Section 271(1)(c)Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA Nos. 156 & 157/SRT/2020 (Assessment Years: 2013-14 & 2015-16) (Hearing in Virtual Court) D.C.I.T. M/s J.K. Paper Ltd. Circle-1(1)(2), P.O. Central Pulp Mill, Vs. Surat. Fort Songadh, Surat. PAN : AAACT 6305 N APPELLANT RESPONDEDNT D.C.I.T. M/s J.K. Paper Ltd. Circle-1(1)(2), P.O. Central Pulp Mill, Vs. Surat. Fort Songadh, District-Tapi, Surat. PAN : AAACT 6305 N APPELLANT RESPONDEDNT Department by Shri H.P. Meena, CIT-DR Assessee by Shri Saurabh Soparkar, Senior Advoc…

DCIT, Circle-1(1)(2), Surat vs. J K Paper Ltd, Surat

In the result, all these three appeals of the Revenue are dismissed

ITA 156/SRT/2020[2013-14]Status: DisposedITAT Surat06 May 2022AY 2013-14

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 10(1)Section 115JSection 254(1)Section 271(1)(c)Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA Nos. 156 & 157/SRT/2020 (Assessment Years: 2013-14 & 2015-16) (Hearing in Virtual Court) D.C.I.T. M/s J.K. Paper Ltd. Circle-1(1)(2), P.O. Central Pulp Mill, Vs. Surat. Fort Songadh, Surat. PAN : AAACT 6305 N APPELLANT RESPONDEDNT D.C.I.T. M/s J.K. Paper Ltd. Circle-1(1)(2), P.O. Central Pulp Mill, Vs. Surat. Fort Songadh, District-Tapi, Surat. PAN : AAACT 6305 N APPELLANT RESPONDEDNT Department by Shri H.P. Meena, CIT-DR Assessee by Shri Saurabh Soparkar, Senior Advoc…

The Dy. Commissioner of Income Tax, Circle-1(1)(2), Surat vs. M/S. J.K. Paper Ltd., Surat

In the result this ground of appeal is dismissed

ITA 365/SRT/2017[2014-15]Status: DisposedITAT Surat29 Apr 2021AY 2014-15

Bench: Shri Pawan Singh, Hon'Ble & Dr. Arjun Lal Saini, Hon'Ble(Virtual Hearing) आ.अ.सं./I.T.A No.365/Srt/2017 िनधा"रण वष"/Assessment Year: 2014-15 The Deputy Commissioner Of Vs. M/S J. K. Paper Ltd., Income Tax, Circle-1(1)(2), P.O. Central Pulp Mills, Surat. Fort Songadh – 394660. Dist. Tapi, Gujarat. [Pan: Aaact 6305 N] अपीलाथ" / Appellant ""थ"/Respondent

Section 115JSection 14ASection 41(1)

…आयकर अपील"य अ"धकरण, सुरत "यायपीठ, सुरत INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, Hon'ble JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, Hon'ble ACCOUNTANT MEMBER (Virtual Hearing) आ.अ.सं./I.T.A No.365/SRT/2017 िनधा"रण वष"/Assessment Year: 2014-15 The Deputy Commissioner of Vs. M/s J. K. Paper Ltd., Income Tax, Circle-1(1)(2), P.O. Central Pulp Mills, Surat. Fort Songadh – 394660. Dist. Tapi, Gujarat. [PAN: AAACT 6305 N] अपीलाथ" / Appellant ""थ"/Respondent िनधा"रतीकीओर से /Assessee by Shri Sourabh Soparkar Senior Advocate with Miss Urvashi Shodhan – Advocate राज"कीओर से /Revenue by Shri…

ACIT v. Vireet (82 Taxmann.com 417) — Cited in 4 Judgments | BharatTax