ACIT v. Tex Tech International (P) Ltd.

27 Taxmann.com 190Reported decision2012#20236 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2021.

Judgments citing ACIT v. Tex Tech International (P) Ltd.

DCIT, Circle- 11(1), New Delhi vs. Heidrick and Struggles India Pvt. Ltd., Gurgaon

In the result, appeal of the Revenue is dismissed

ITA 2387/DEL/2019[2015-16]Status: DisposedITAT Delhi23 Nov 2021AY 2015-16

Bench: Sh. Anil Chaturvedi & Sh. Kul Bharat

Section 143(3)Section 195Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI BEFORE SH. ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SH. KUL BHARAT, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) Sl. ITA No(s) Assessment Appeal(s) by No(s) Year(s) Appellant vs. Respondent Appellant Respondent 1. 1021/Del/2018 2013-14 DCIT Heidrick and Struggles Circle – 11(1), India Pvt. Ltd., New Delhi 10th Floor, Building 9B, DLF, Cyber City, Phase – III, Gurgaon, PAN : AAACH 5201 M Haryana-122 002 2. 5812/Del/2018 2012-13 -do- -do- 3. 1022/Del/2018 2014-15 -do- -do- 4. 2387/Del/2019 2015-16 -do- -do- Assessee by Shri K. M. Gupta, Adv. Revenue…

DCIT, Circle- 11(1), New Delhi vs. Heidrick and Struggles India Pvt. Ltd., Gurgaon

In the result, appeal of the Revenue is dismissed

ITA 5812/DEL/2018[2012-13]Status: DisposedITAT Delhi23 Nov 2021AY 2012-13

Bench: Sh. Anil Chaturvedi & Sh. Kul Bharat

Section 143(3)Section 195Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI BEFORE SH. ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SH. KUL BHARAT, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) Sl. ITA No(s) Assessment Appeal(s) by No(s) Year(s) Appellant vs. Respondent Appellant Respondent 1. 1021/Del/2018 2013-14 DCIT Heidrick and Struggles Circle – 11(1), India Pvt. Ltd., New Delhi 10th Floor, Building 9B, DLF, Cyber City, Phase – III, Gurgaon, PAN : AAACH 5201 M Haryana-122 002 2. 5812/Del/2018 2012-13 -do- -do- 3. 1022/Del/2018 2014-15 -do- -do- 4. 2387/Del/2019 2015-16 -do- -do- Assessee by Shri K. M. Gupta, Adv. Revenue…

DCIT, Circle- 11(1), New Delhi vs. Heidrick and Struggles India Pvt. Ltd., Gurgaon

In the result, appeal of the Revenue is dismissed

ITA 1022/DEL/2018[2014-15]Status: DisposedITAT Delhi23 Nov 2021AY 2014-15

Bench: Sh. Anil Chaturvedi & Sh. Kul Bharat

Section 143(3)Section 195Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI BEFORE SH. ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SH. KUL BHARAT, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) Sl. ITA No(s) Assessment Appeal(s) by No(s) Year(s) Appellant vs. Respondent Appellant Respondent 1. 1021/Del/2018 2013-14 DCIT Heidrick and Struggles Circle – 11(1), India Pvt. Ltd., New Delhi 10th Floor, Building 9B, DLF, Cyber City, Phase – III, Gurgaon, PAN : AAACH 5201 M Haryana-122 002 2. 5812/Del/2018 2012-13 -do- -do- 3. 1022/Del/2018 2014-15 -do- -do- 4. 2387/Del/2019 2015-16 -do- -do- Assessee by Shri K. M. Gupta, Adv. Revenue…

DCIT, Circle- 11(1), New Delhi vs. Heidrick and Struggles India Pvt. Ltd., Gurgaon

In the result, appeal of the Revenue is dismissed

ITA 1021/DEL/2018[2013-14]Status: DisposedITAT Delhi23 Nov 2021AY 2013-14

Bench: Sh. Anil Chaturvedi & Sh. Kul Bharat

Section 143(3)Section 195Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI BEFORE SH. ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SH. KUL BHARAT, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) Sl. ITA No(s) Assessment Appeal(s) by No(s) Year(s) Appellant vs. Respondent Appellant Respondent 1. 1021/Del/2018 2013-14 DCIT Heidrick and Struggles Circle – 11(1), India Pvt. Ltd., New Delhi 10th Floor, Building 9B, DLF, Cyber City, Phase – III, Gurgaon, PAN : AAACH 5201 M Haryana-122 002 2. 5812/Del/2018 2012-13 -do- -do- 3. 1022/Del/2018 2014-15 -do- -do- 4. 2387/Del/2019 2015-16 -do- -do- Assessee by Shri K. M. Gupta, Adv. Revenue…

ACIT v. Tex Tech International (P) Ltd. (27 Taxmann.com 190) — Cited in 4 Judgments | BharatTax