ACIT v. Sun TV Network Ltd. (supra)

34 Taxmann.com 235Reported decision2013#15660 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2014 to 2018.

Judgments citing ACIT v. Sun TV Network Ltd. (supra)

ACIT Non Corporate Circle 20(1), Chennai vs. Spi Music Pvt. Ltd., Chennai

In the result, all the appeals filed by the Revenue are dismissed

ITA 1886/CHNY/2018[2011-12]Status: DisposedITAT Chennai20 Nov 2018AY 2011-12

Bench: Shri Abraham P. George & Shri Duvvuru Rl Reddy

For Appellant: Shri AR.V. Sreenivasan, JCITFor Respondent: None
Section 37

…आयकर अपीलीय अिधकरण, ‘ए’ "ायपीठ, चे"ई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी अ"ाहम पी. जॉज", लेखा सद" एवं "ी धु"ु" आर.एल रे"ी, "ाियक सद" के सम" Before Shri Abraham P. George, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. No. 1883, 1884, 1885 & 1886/Chny/2018 Assessment Years: 2008-09, 09-10, 10-11 & 11-12 The Assistant Commissioner of M/s. SPI Music Pvt. Ltd., New No. 25, Old. No. 13, 5th Floor, Income Tax, Vs. Non Corporate Circle 20(1), Mamatha Complex, Whites Road, Chennai. Rayapettah, Chennai – 600 014. [PAN:AAACZ2711J] (Appellant) (Respondent) अपीलाथ" की ओर से / Appella…

ACIT Non Corporate Circle 20(1), Chennai vs. Spi Music Pvt. Ltd., Chennai

In the result, all the appeals filed by the Revenue are dismissed

ITA 1885/CHNY/2018[2010-11]Status: DisposedITAT Chennai20 Nov 2018AY 2010-11

Bench: Shri Abraham P. George & Shri Duvvuru Rl Reddy

For Appellant: Shri AR.V. Sreenivasan, JCITFor Respondent: None
Section 37

…आयकर अपीलीय अिधकरण, ‘ए’ "ायपीठ, चे"ई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी अ"ाहम पी. जॉज", लेखा सद" एवं "ी धु"ु" आर.एल रे"ी, "ाियक सद" के सम" Before Shri Abraham P. George, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. No. 1883, 1884, 1885 & 1886/Chny/2018 Assessment Years: 2008-09, 09-10, 10-11 & 11-12 The Assistant Commissioner of M/s. SPI Music Pvt. Ltd., New No. 25, Old. No. 13, 5th Floor, Income Tax, Vs. Non Corporate Circle 20(1), Mamatha Complex, Whites Road, Chennai. Rayapettah, Chennai – 600 014. [PAN:AAACZ2711J] (Appellant) (Respondent) अपीलाथ" की ओर से / Appella…

ACIT Non Corporate Circle 20(1), Chennai vs. Spi Music Pvt. Ltd., Chennai

In the result, all the appeals filed by the Revenue are dismissed

ITA 1884/CHNY/2018[2009-10]Status: DisposedITAT Chennai20 Nov 2018AY 2009-10

Bench: Shri Abraham P. George & Shri Duvvuru Rl Reddy

For Appellant: Shri AR.V. Sreenivasan, JCITFor Respondent: None
Section 37

…आयकर अपीलीय अिधकरण, ‘ए’ "ायपीठ, चे"ई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी अ"ाहम पी. जॉज", लेखा सद" एवं "ी धु"ु" आर.एल रे"ी, "ाियक सद" के सम" Before Shri Abraham P. George, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. No. 1883, 1884, 1885 & 1886/Chny/2018 Assessment Years: 2008-09, 09-10, 10-11 & 11-12 The Assistant Commissioner of M/s. SPI Music Pvt. Ltd., New No. 25, Old. No. 13, 5th Floor, Income Tax, Vs. Non Corporate Circle 20(1), Mamatha Complex, Whites Road, Chennai. Rayapettah, Chennai – 600 014. [PAN:AAACZ2711J] (Appellant) (Respondent) अपीलाथ" की ओर से / Appella…

ACIT Non Corporate Circle 20(1), Chennai vs. Spi Music Pvt. Ltd., Chennai

In the result, all the appeals filed by the Revenue are dismissed

ITA 1883/CHNY/2018[2008-09]Status: DisposedITAT Chennai20 Nov 2018AY 2008-09

Bench: Shri Abraham P. George & Shri Duvvuru Rl Reddy

For Appellant: Shri AR.V. Sreenivasan, JCITFor Respondent: None
Section 37

…आयकर अपीलीय अिधकरण, ‘ए’ "ायपीठ, चे"ई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी अ"ाहम पी. जॉज", लेखा सद" एवं "ी धु"ु" आर.एल रे"ी, "ाियक सद" के सम" Before Shri Abraham P. George, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. No. 1883, 1884, 1885 & 1886/Chny/2018 Assessment Years: 2008-09, 09-10, 10-11 & 11-12 The Assistant Commissioner of M/s. SPI Music Pvt. Ltd., New No. 25, Old. No. 13, 5th Floor, Income Tax, Vs. Non Corporate Circle 20(1), Mamatha Complex, Whites Road, Chennai. Rayapettah, Chennai – 600 014. [PAN:AAACZ2711J] (Appellant) (Respondent) अपीलाथ" की ओर से / Appella…

Commissioner of Income Tax vs. Shri Krishan Kumar

The appeals stand dismissed

ITA - 50 / 2000HC Delhi02 Dec 2014

…ITA No.50/2000 & connected appeals Page 1 of 33 * IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment reserved on July 24, 2014 Judgment delivered on December 02, 2014 + ITA 50/2000 COMMISSIONER OF INCOME TAX ..... Appellant Versus SHRI KRISHAN KUMAR ..... Respondent + ITA 69/2004 COMMISSIONER OF INCOME TAX ..... Appellant Versus M/S SUPER CASSETTES INDUSTRIES LTD... Respondent + ITA 457/2004 THE COMMISSIONER OF INCOME TAX ..... Appellant Versus M/…

Commissioner of Income Tax vs. Shri Krishan Kumar

The appeals stand dismissed

ITA/50/2000HC Delhi02 Dec 2014

…ITA No.50/2000 & connected appeals Page 1 of 33 * IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment reserved on July 24, 2014 Judgment delivered on December 02, 2014 + ITA 50/2000 COMMISSIONER OF INCOME TAX ..... Appellant Versus SHRI KRISHAN KUMAR ..... Respondent + ITA 69/2004 COMMISSIONER OF INCOME TAX ..... Appellant Versus M/S SUPER CASSETTES INDUSTRIES LTD... Respondent + ITA 457/2004 THE COMMISSIONER OF INCOME TAX ..... Appellant Versus M/…

ACIT v. Sun TV Network Ltd. (supra) (34 Taxmann.com 235) — Cited in 6 Judgments | BharatTax