ACIT v. Stellar Development Pvt. Ltd.

54 Taxmann.com 252Income Tax Appellate Tribunal2015#25237 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2018.

Judgments citing ACIT v. Stellar Development Pvt. Ltd.

M/S. Oceanic Buildcon Pvt.Ltd., Baroda vs. The ACIT, Circle-4, Baroda

In the result, all the four appeals filed by the Assessee are allowed

ITA 3034/AHD/2014[2010-11]Status: DisposedITAT Ahmedabad15 Oct 2018AY 2010-11

Bench: Shri Pramod Kumar & Shri Mahavir Prasad)

For Appellant: Shri Mukund Bakshi, ARFor Respondent: Shri S. K. Dev, Sr. D.R

Section 27l

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH (BEFORE SHRI PRAMOD KUMAR, ACCOUNTANT MEMBER & SHRI MAHAVIR PRASAD, JUDICIAL MEMBER) ITA. No: 3034/AHD/2014 & ITA 1865, 1866 & 3487/AHD/2016 (Assessment Years: 2010-11 to 2013-14) M/s. Oceanic Buildcon Pvt. V/S The Asst. Commissioner of Ltd. GF-1, Cine Mall, Nr. Income Tax, Circle-4, Natubhai Circle, Race Baroda Course Road, Baroda- 390007 (Appellant) (Respondent) PAN: AAACO8023E Appellant by : Shri Mukund Bakshi, AR Respondent by : Shri S. K. Dev, Sr. D.R. (आदेश)/ORDER Date of hearing : 18 -07-2018 Date of Pronouncement : 15-10-2018 PER MA…

Saidarshan Business Centres P.Ltd, Mumbai vs. ACIT 8(1)(2), Mumbai

In the result, appeal of assessee is allowed for statistical purpose

ITA 6376/MUM/2016[2012-13]Status: DisposedITAT Mumbai19 Jun 2018AY 2012-13

Bench: Shri G.S. Pannu & Shri Pawan Singhm/S Saidarshan Business Acit -8(1)(2), Centres Pvt. Ltd., 405-408, Mumbai. Navbharat Estate, B-Wing, Vs. Zakaria Bunder Road, Sewri(W), Mumbai-400015. Pan: Aaacs5801J Appellant Respondent Appellant By : Shri Anuj Kisnadwala (Ar) Respondent By : Ms. Arju Garodia (Dr) Date Of Hearing : 19.06.2018 Date Of Pronouncement : 19.06.2018 Orderunder Section 254(1)Of Income Tax Act Per Pawan Singh;

For Appellant: Shri Anuj Kisnadwala (AR)For Respondent: Ms. Arju Garodia (DR)

Section 254(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL “J” BENCH MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER M/s Saidarshan Business ACIT -8(1)(2), Centres Pvt. Ltd., 405-408, Mumbai. Navbharat Estate, B-Wing, Vs. Zakaria Bunder Road, Sewri(W), Mumbai-400015. PAN: AAACS5801J Appellant Respondent Appellant by : Shri Anuj Kisnadwala (AR) Respondent by : Ms. Arju Garodia (DR) Date of Hearing : 19.06.2018 Date of Pronouncement : 19.06.2018 ORDERUNDER SECTION 254(1)OF INCOME TAX ACT PER PAWAN SINGH, JUDICIAL MEMBER; 1. This appeal by assessee is directed against the order of ld. Commis…

Saidarshan Business Centres P.Ltd, Mumbai vs. Asst CIT 7(2), Mumbai

In the result, the appeal of the assessee is hereby ordered to be partly allowed

ITA 1773/MUM/2016[2010-11]Status: DisposedITAT Mumbai05 Jan 2018AY 2010-11

Bench: Shri P. K. Bansal, Vp & Shri Amarjit Singh, Jm आयकरअपीलसं/I.T.A. No.1773/M/2016 (निर्धारणवर्ा / Assessment Year: 2010-11) M/S. Saidarshan Business बिधम/ Acit-7(2) Centres Pvt. Ltd., Vs. Mumbai 405-408, Navbharat Estate, B-Wing, Zakaria Bunder Road, Sewri (W) Mumbai- 400015 स्थायीलेखासं./जीआइआरसं./Pan/Gir No. : Aaacs5801J .. (अपीलाथी/Appellant) (प्रत्यथी /Respondent)

For Appellant: Shri Anuj Kisnadwala (AR)For Respondent: Shri M.C. Omi Ningshen (DR)

Section 143(2)Section 14ASection 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL“H” BENCH, MUMBAI BEFORE SHRI P. K. BANSAL, VP AND SHRI AMARJIT SINGH, JM आयकरअपीलसं/I.T.A. No.1773/M/2016 (निर्धारणवर्ा / Assessment Year: 2010-11) M/s. Saidarshan Business बिधम/ ACIT-7(2) Centres Pvt. Ltd., Vs. Mumbai 405-408, Navbharat estate, B-wing, Zakaria Bunder Road, Sewri (W) Mumbai- 400015 स्थायीलेखासं./जीआइआरसं./PAN/GIR No. : AAACS5801J .. (अपीलाथी/Appellant) (प्रत्यथी /Respondent) Assessee by: Shri Anuj Kisnadwala (AR) Department by: Shri M.C. Omi Ningshen (DR) सुनवाईकीतारीख / Date of Hearing:15.11.2017 घोषणाकीतारीख /Date of Pronouncement:05.01.2018 आदेश / O R D E…