ACIT v. Ritesh Agarwal

50 Taxmann.com 9Reported decision#21014 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2015 to 2018.

Judgments citing ACIT v. Ritesh Agarwal

ACIT v. Ritesh Agarwal (50 Taxmann.com 9) — Cited in 4 Judgments | BharatTax