ACIT v. Resham Petrotech Ltd.

Shri Gandhi Maulana Azad Shramjivi Ashra, Kutch vs. Income Tax Officer, Exemption Ward 1, Rajkot

In the result, appeals of the assessee, are allowed

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinha

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER AND DR. DINESH MOHAN SINHA, JUDICIAL MEMBER आयकरअपीलसं./ITA No. 611 & 612/RJT/2025 Assessment Year: (2016-17 to 2017-18) Shri Gandhi Maulana Azad Vs. The ITO (Exemption), wd – 1, Shramjivi Ashra Rajkot - 360001 Gorevali Bhuj, Kutch – 370510 "ायीलेखासं./जीआइआरसं./PAN/GIR No.: AAATG8071B (Appellant) (Respondent) Appellant by : Shri Kalpesh Doshi, Ld. AR Respondent by : Shri Abhimanyu Singh Yadav, Ld. Sr. DR Date of Hearing : 11/12/2025 Date of Pronouncement : 10/03/2026 आदेश / ORDER Per, Dr. Dinesh Mohan Sinh…

Shri Gandhi Maulana Azad Shramjivi Ashra, Kutch vs. Income Tax Officer, Exemption Ward 1, Rajkot

In the result, appeals of the assessee, are allowed

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinha

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER AND DR. DINESH MOHAN SINHA, JUDICIAL MEMBER आयकरअपीलसं./ITA No. 611 & 612/RJT/2025 Assessment Year: (2016-17 to 2017-18) Shri Gandhi Maulana Azad Vs. The ITO (Exemption), wd – 1, Shramjivi Ashra Rajkot - 360001 Gorevali Bhuj, Kutch – 370510 "ायीलेखासं./जीआइआरसं./PAN/GIR No.: AAATG8071B (Appellant) (Respondent) Appellant by : Shri Kalpesh Doshi, Ld. AR Respondent by : Shri Abhimanyu Singh Yadav, Ld. Sr. DR Date of Hearing : 11/12/2025 Date of Pronouncement : 10/03/2026 आदेश / ORDER Per, Dr. Dinesh Mohan Sinh…

Jayvadan Rughnathwala, Surat vs. ITO, Ward-1(2)(1), Surat

Bench: Ms. Suchitra Kamble & Shri Bijayananda Pruseth Assessment Year 2018-19

…THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT Through Hybrid Mode Before Ms. Suchitra Kamble, Judicial Member And Shri Bijayananda Pruseth , Accountant Member Assessment Year 2018-19 Jayvadan ITO, Rughnathwala, Ward-1(2)(1) 6/7 Khatodara Ind Vs Surat Service Society, (Respondent) B/h. Sub Jail Katodara, Surat-395002 PAN: AAQPR4348L (Appellant) Assessee by: Shri Rasesh Shah, A.R. Revenue by: Shri Ajay Uke, Sr.D.R. Date of hearing : 17-07-2025 Date of pronouncement : 29-08-2025 आदेश/ORDER Per Suchitra Kamble, Judicial Member: This is an appeal filed against the order dated 09-08- 2024 passed by…

Shri Hitesh Himmatlal Savani, Surat vs. Income Tax Officer Ward 3(2)(3), Surat

In the result, the ground No

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Physical Hearing) Shri Hitesh Himmatlal Savani, I.T.O. 20-21, Keshav Park Society, Ved Ward-3(2)(3), Vs. Road, Surat-395008. Aayakar Bhavan, Majura Pan No. Bijps 5821 H Gate, Surat. Appellant/ Assessee Respondent/ Revenue

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Physical hearing) Shri Hitesh Himmatlal Savani, I.T.O. 20-21, Keshav Park Society, Ved Ward-3(2)(3), Vs. Road, Surat-395008. Aayakar Bhavan, Majura PAN No. BIJPS 5821 H Gate, Surat. Appellant/ assessee Respondent/ revenue Assessee represented by Shri P M Jagasheth, CA Department represented by Shri Vinod Kumar, Sr.DR Date of hearing 01/07/2022 Date of pronouncement 30/09/2022 Order under Section 254(1) of Income Tax Act PER: PAWAN SINGH, JUDICIAL MEMBER: 1. This appeal by…

Amolakshaya Trade and Credit Private Limited, Guwahati vs. Income Tax Officer, Ward-4(1), Guwahati

In the result, both the appeals of assessee are allowed

Bench: Shri A. T. Varkey, Jm & Dr. A. L. Saini, Am]

…Amolakshaya Trade & Credit Pvt. Ltd., AYs- 2009-10 & 2010-11 IN THE INCOME TAX APPELLATE TRIBUNAL GUWAHATI BENCH, “E COURT” AT KOLKATA (सम") "ी ऐ. ट". वक", "यायीक सद"य एवं डॉ. अजु"न लाल सैनी, लेखा सद"य) [Before Shri A. T. Varkey, JM & Dr. A. L. Saini, AM] I.T.A. Nos. 4 & 5/Gau/2019 Assessment Years: 2009-10 & 2010-11 M/s. Amolakshaya Trade & Credit Pvt. Vs. Income-tax Officer, Ward-4(1), Ltd. (AAECA2485J) Guwahati Appellant Respondent Date of Hearing 08.06.2020 Date of Pronouncement 12.06.2020 For the Appellant Shri Sanjay Modi, FCA For the Respondent Shri M. K. Das, Addl. CIT, Sr. DR ORDER Per Shri A.T.V…

Amolakshaya Trade and Credit Private Limited, Guwahati vs. Income Tax Officer, Ward-4(1), Guwahati

In the result, both the appeals of assessee are allowed

Bench: Shri A. T. Varkey, Jm & Dr. A. L. Saini, Am]

…Amolakshaya Trade & Credit Pvt. Ltd., AYs- 2009-10 & 2010-11 IN THE INCOME TAX APPELLATE TRIBUNAL GUWAHATI BENCH, “E COURT” AT KOLKATA (सम") "ी ऐ. ट". वक", "यायीक सद"य एवं डॉ. अजु"न लाल सैनी, लेखा सद"य) [Before Shri A. T. Varkey, JM & Dr. A. L. Saini, AM] I.T.A. Nos. 4 & 5/Gau/2019 Assessment Years: 2009-10 & 2010-11 M/s. Amolakshaya Trade & Credit Pvt. Vs. Income-tax Officer, Ward-4(1), Ltd. (AAECA2485J) Guwahati Appellant Respondent Date of Hearing 08.06.2020 Date of Pronouncement 12.06.2020 For the Appellant Shri Sanjay Modi, FCA For the Respondent Shri M. K. Das, Addl. CIT, Sr. DR ORDER Per Shri A.T.V…