ACIT v. Orissa Stevedores Ltd.

16 ITR 431Reported decision2012#22866 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2019.

Judgments citing ACIT v. Orissa Stevedores Ltd.

Chebolu Lakshmi, Visakhapatnam vs. ITO, Ward-2(1), Visakhapatnam

In the result, appeal of the assessee is allowed

ITA 6/VIZ/2018[2007-08]Status: DisposedITAT Visakhapatnam08 Nov 2019AY 2007-08

Bench: Shri V. Durga Rao& Shri D.S. Sunder Singhआयकर अपील सं./I.T.A.No.06/Viz/2018 (ननधधारण वर्ा/Assessment Year : 2007-08) Smt. Chebolu Lakshmi Vs. Income Tax Officer F.No.3, City View Apartment Ward-2(1) Ramnagar Visakhapatnam Visakhapatnam [Pan : Adapc6283A] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) अपीलधथी की ओर से/ Appellant By : Shri G.V.N.Hari, Ar प्रत्यधथी की ओर से / Respondent By : Shri D.K.Sonowal, Cit, Dr सुनवधई की तधरीख / Date Of Hearing : 30.10.2019 घोर्णध की तधरीख/Date Of Pronouncement : 08.11.2019 आदेश /O R D E R

For Appellant: Shri G.V.N.Hari, ARFor Respondent: Shri D.K.Sonowal, CIT, DR

Section 143(3)Section 263

…आयकर अपीलीय अधिकरण, धिशाखापटणम पीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री िी. दुगाा राि,न्याधयक सदस्य एिं श्री धड.एस. सुन्दर धसंह, लेखा सदस्य के समक्ष BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER& SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A.No.06/Viz/2018 (ननधधारण वर्ा/Assessment Year : 2007-08) Smt. Chebolu Lakshmi Vs. Income Tax Officer F.No.3, City View Apartment Ward-2(1) Ramnagar Visakhapatnam Visakhapatnam [PAN : ADAPC6283A] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) अपीलधथी की ओर से/ Appellant by : Shri G.V.N.Hari, AR प्रत्यधथी की ओर स…

Kamakshi Shipping, Visakhapatnam vs. ACIT, Circle-1(1), Visakhapatnam

In the result, appeal of the assessee is allowed

ITA 1/VIZ/2018[2012-13]Status: DisposedITAT Visakhapatnam19 Aug 2019AY 2012-13

Bench: Shri V. Durga Rao& Shri D.S. Sunder Singhआयकर अपील सं./I.T.A.No.01/Viz/2018 (ननधधारण वर्ा/Assessment Year : 2012-13) Kamaakshi Shipping Vs. Acit D.No.50-102-14 Circle-1(1) Plot No.186, 2Nd Floor Visakhapatnam North Extension Layout Seethammadhara Visakhapatnam [Pan :Aaifk3528R] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) अपीलधथी की ओर से/ Appellant By : Shri I.Kama Sastry, Ar प्रत्यधथी की ओर से / Respondent By : Shri D.K.Sonowal, Cit Dr सुनवधई की तधरीख / Date Of Hearing : 15.07.2019 घोर्णध की तधरीख/Date Of Pronouncement : 21.08.2019 आदेश /O R D E R

For Appellant: Shri I.Kama Sastry, ARFor Respondent: Shri D.K.Sonowal, CIT DR

Section 143(3)Section 263

…आयकर अपीलीय अधिकरण, धिशाखापटणम पीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री िी. दुगाा राि,न्याधयक सदस्य एिं श्री धड.एस. सुन्दर धसंह, लेखा सदस्य के समक्ष BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER& SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A.No.01/Viz/2018 (ननधधारण वर्ा/Assessment Year : 2012-13) Kamaakshi Shipping Vs. ACIT D.No.50-102-14 Circle-1(1) Plot No.186, 2nd Floor Visakhapatnam North Extension Layout Seethammadhara Visakhapatnam [PAN :AAIFK3528R] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) अपीलधथी की ओर से/ Appellant by : Shri I.Kama Sa…

Kosanam Pushpavathi, Vijayawada vs. Income Tax Officer, Ward-2(2), Vijayawada

In the result, appeal of the assessee is allowed

ITA 162/VIZ/2018[2010-11]Status: DisposedITAT Visakhapatnam03 Jan 2019AY 2010-11

Bench: Shri V. Durga Rao& Shri D.S. Sunder Singhआयकर अपील सं./I.T.A.No.162/Viz/2018 (ननधधारण वर्ा/ Assessment Year: 2010-2011) Smt.Kosanam Pushpavathi Income Tax Officer D.No.41-24-2 Ward-2(2) Ganganamma Temple Street Vijayawada Brahmarambhapuram Krishna Lanka Vijayawada [Pan : Akgpk3375G] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) अपीलधथी की ओर से/ Appellant By : Shri G.V.N.Hari, Ar प्रत्यधथी की ओर से/ Respondent By : Smt.Suman Malik, Cit Dr

For Appellant: Shri G.V.N.Hari, ARFor Respondent: Smt.Suman Malik, CIT DR

Section 143(3)

…आयकर अपीलीय अधिकरण, धिशाखापटणम पीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री िी. दुगाा राि,न्याधयक सदस्य एिं श्री धड.एस. सुन्दर धसंह, लेखा सदस्य के समक्ष BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER& SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A.No.162/Viz/2018 (ननधधारण वर्ा/ Assessment Year: 2010-2011) Smt.Kosanam Pushpavathi Income Tax Officer D.No.41-24-2 Ward-2(2) Ganganamma Temple Street Vijayawada Brahmarambhapuram Krishna Lanka Vijayawada [PAN : AKGPK3375G] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) अपीलधथी की ओर से/ Appellant by : Shri G.V.…