ACIT v. Meenu Agarwal (Tribunal)

42 ITR 520Reported decision#20821 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2022.

Judgments citing ACIT v. Meenu Agarwal (Tribunal)

Amd Research & Development Center India Private Limited(Now Known As Amd India Private Limited), Bangalore vs. Jt. Commissioner of Income Tax, (International Taxation), Hyderabad

Appeals are allowed in above terms

ITA 66/HYD/2018[2010-11]Status: DisposedITAT Hyderabad04 Mar 2022AY 2010-11

Bench: Shri S.S. Godara & Shri Inturi Rama Rao

For Appellant: Sri H. Srinivasulu, AdvocateFor Respondent: Sri T. Sunil Goutam,DR
Section 201(1)Section 246Section 246ASection 253Section 271CSection 275Section 275(1)(a)

…ITA Nos 63 to 66 of 2018 AMD R&D Centre India P Ltd Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri S.S. Godara, Judicial Member AND Shri Inturi Rama Rao, Accountant Member ITA Nos.63 to 66/Hyd/2018 Assessment Years: 2007-08 to 2010-11 AMD Res.& Dev. Centre Vs. Jt. CIT (International India (P) Ltd (now known Transaction) as AMD India P Ltd) Hyderabad Bangalore PAN:AABCC3447R (Appellant) (Respondent) Assessee by: Sri H. Srinivasulu, Advocate Revenue by: Sri T. Sunil Goutam,DR Date of hearing: 28/02/2022 Date of pronouncement: 04/03/202…

Amd Research & Development Center India Private Limited(Now Known As Amd India Private Limited), Bangalore vs. Jt. Commissioner of Income Tax, (International Taxation), Hyderabad

Appeals are allowed in above terms

ITA 65/HYD/2018[20009-10]Status: DisposedITAT Hyderabad04 Mar 2022

Bench: Shri S.S. Godara & Shri Inturi Rama Rao

For Appellant: Sri H. Srinivasulu, AdvocateFor Respondent: Sri T. Sunil Goutam,DR
Section 201(1)Section 246Section 246ASection 253Section 271CSection 275Section 275(1)(a)

…ITA Nos 63 to 66 of 2018 AMD R&D Centre India P Ltd Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri S.S. Godara, Judicial Member AND Shri Inturi Rama Rao, Accountant Member ITA Nos.63 to 66/Hyd/2018 Assessment Years: 2007-08 to 2010-11 AMD Res.& Dev. Centre Vs. Jt. CIT (International India (P) Ltd (now known Transaction) as AMD India P Ltd) Hyderabad Bangalore PAN:AABCC3447R (Appellant) (Respondent) Assessee by: Sri H. Srinivasulu, Advocate Revenue by: Sri T. Sunil Goutam,DR Date of hearing: 28/02/2022 Date of pronouncement: 04/03/202…

Amd Research & Development Center India Private Limited(Now Known As Amd India Private Limited), Bangalore vs. Jt. Commissioner of Income Tax, (International Taxation), Hyderabad

Appeals are allowed in above terms

ITA 64/HYD/2018[2008-09]Status: DisposedITAT Hyderabad04 Mar 2022AY 2008-09

Bench: Shri S.S. Godara & Shri Inturi Rama Rao

For Appellant: Sri H. Srinivasulu, AdvocateFor Respondent: Sri T. Sunil Goutam,DR
Section 201(1)Section 246Section 246ASection 253Section 271CSection 275Section 275(1)(a)

…ITA Nos 63 to 66 of 2018 AMD R&D Centre India P Ltd Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri S.S. Godara, Judicial Member AND Shri Inturi Rama Rao, Accountant Member ITA Nos.63 to 66/Hyd/2018 Assessment Years: 2007-08 to 2010-11 AMD Res.& Dev. Centre Vs. Jt. CIT (International India (P) Ltd (now known Transaction) as AMD India P Ltd) Hyderabad Bangalore PAN:AABCC3447R (Appellant) (Respondent) Assessee by: Sri H. Srinivasulu, Advocate Revenue by: Sri T. Sunil Goutam,DR Date of hearing: 28/02/2022 Date of pronouncement: 04/03/202…

Amd Research & Development Center India Private Limited(Now Known As Amd India Private Limited), Bangalore vs. Jt. Commissioner of Income Tax, (International Taxation), Hyderabad

Appeals are allowed in above terms

ITA 63/HYD/2018[2007-08]Status: DisposedITAT Hyderabad04 Mar 2022AY 2007-08

Bench: Shri S.S. Godara & Shri Inturi Rama Rao

For Appellant: Sri H. Srinivasulu, AdvocateFor Respondent: Sri T. Sunil Goutam,DR
Section 201(1)Section 246Section 246ASection 253Section 271CSection 275Section 275(1)(a)

…ITA Nos 63 to 66 of 2018 AMD R&D Centre India P Ltd Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri S.S. Godara, Judicial Member AND Shri Inturi Rama Rao, Accountant Member ITA Nos.63 to 66/Hyd/2018 Assessment Years: 2007-08 to 2010-11 AMD Res.& Dev. Centre Vs. Jt. CIT (International India (P) Ltd (now known Transaction) as AMD India P Ltd) Hyderabad Bangalore PAN:AABCC3447R (Appellant) (Respondent) Assessee by: Sri H. Srinivasulu, Advocate Revenue by: Sri T. Sunil Goutam,DR Date of hearing: 28/02/2022 Date of pronouncement: 04/03/202…

ACIT v. Meenu Agarwal (Tribunal) (42 ITR 520) — Cited in 4 Judgments | BharatTax