ACIT v. Magarpatta Township Development & Construction Co Ltd.

46 Taxmann.com 284Reported decision2014#25061 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2022.

Judgments citing ACIT v. Magarpatta Township Development & Construction Co Ltd.

Radha Madhav Investment P. Ltd., Mumbai vs. Dy CIT, Circle- 3(3)(1), Mumbai

In the result, appeal filed by the assessee is dismissed

ITA 1593/MUM/2020[2014-15]Status: DisposedITAT Mumbai23 Aug 2022AY 2014-15

Bench: Shri Amit Shukla, Hon'Ble & Shri S. Rifaur Rahman, Hon'Bleradha Madhav Investments Private Limited V. Dcit – Central Circle – 3(3)(1) 11-A Mittal Chambers Aayakar Bhavan, M.K. Road Dr. Rajani Patel Marg Mumbai - 400020 Nariman Point, Mumbai-400021 Pan: Aaacr4063M (Appellant) (Respondent) Assessee By : Shri Madhur Agarwal Department By : Smt Mahita Nair

For Appellant: Shri Madhur AgarwalFor Respondent: Smt Mahita Nair
Section 115JSection 143(2)Section 14ASection 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER Radha Madhav Investments Private Limited v. DCIT – Central Circle – 3(3)(1) 11-A Mittal Chambers Aayakar Bhavan, M.K. Road Dr. Rajani Patel Marg Mumbai - 400020 Nariman Point, Mumbai-400021 PAN: AAACR4063M (Appellant) (Respondent) Assessee by : Shri Madhur Agarwal Department by : Smt Mahita Nair Date of Hearing : 13.07.2022 Date of Pronouncement : 23.08.2022 O R D E R PER S. RIFAUR RAHMAN (AM) 1. This appeal is filed by the assessee against order of Learne…

ACIT - 4(2)(1), Mumbai vs. Progressive Share Brokers Pvt. Ltd., Mumbai

The appeal of the Revenue is dismissed

ITA 5317/MUM/2016[2009-10]Status: DisposedITAT Mumbai07 Jun 2018AY 2009-10

Bench: Shri Joginder Singh & Shri G. Manjunathaassessment Year: 2009-10 Acit-4(2)(1), M/S Progressive Share Room No.642, 6Th Floor, Brokers Pvt. Ltd. बनाम/ Aayakar Bhavan, B, 1St Floor, Fort Chambers, Vs. M. K. Road, Homi Modi Cross Street, Mumbai-400020 Off. Hamam Street, Fort, Mumbai-400001 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No.Aaacp6712H

Section 14ASection 43(5)Section 73

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘आई’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “I”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member Assessment Year: 2009-10 ACIT-4(2)(1), M/s Progressive Share Room No.642, 6th Floor, Brokers Pvt. Ltd. बनाम/ Aayakar Bhavan, B, 1st Floor, Fort Chambers, Vs. M. K. Road, Homi Modi Cross Street, Mumbai-400020 Off. Hamam Street, Fort, Mumbai-400001 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No.AAACP6712H Shri M. V. Rajguru-DR राज"व क" ओर से / Revenue b…

Jm Financial Services Ltd, Mumbai vs. JCIT (OSD) 4(3), Mumbai

Accordingly dismissed. However, in view of our findings given above, the appeal of the assessee is treated as partly allowed

ITA 3654/MUM/2014[2009-10]Status: DisposedITAT Mumbai28 Dec 2016AY 2009-10

Bench: Shri G.S. Pannu & Shri Sanjay Gargassessment Year: 2009-10 M/S. J.M. Financial Services The Joint Commissioner Of Ltd., Income-Tax (Osd)-4(3), (Formerly Jm Financial Room No.635, Services Pvt. Ltd.), Aayakar Bhavan, Vs. 7Th Floor, Cnergy, M.K. Road, Appasaheb Marathe Marg, Mumbai - 400020 Prabhadevi, Mumbai – 400 025 Pan: Aaacj5977A (Appellant) (Respondent) Assessment Year: 2009-10

For Appellant: Shri K. Shivaram, A.RFor Respondent: Shri Alok Johri, D.R
Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “J”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI SANJAY GARG, JUDICIAL MEMBER Assessment Year: 2009-10 M/s. J.M. Financial Services The Joint Commissioner of Ltd., Income-tax (OSD)-4(3), (Formerly JM Financial Room No.635, Services Pvt. Ltd.), Aayakar Bhavan, Vs. 7th Floor, Cnergy, M.K. Road, Appasaheb Marathe Marg, Mumbai - 400020 Prabhadevi, Mumbai – 400 025 PAN: AAACJ5977A (Appellant) (Respondent) Assessment Year: 2009-10 Dy. Commissioner of Income- M/s. J.M. Financial Services tax-4(3), Ltd., 6th Fl., R. No.649, (Formerly JM Financial Aayakar…